Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Bihar - Subsection

Section 19(5) in The Bihar Apartment Ownership Act, 2006

(5)Whenever any succession to an Apartment has been recorded by the competent authority under sub-section 16.4 such authority shall send a true copy of such record, to the concerned Registrar for registration thereof in accordance with the provisions of Section 20.