Section 23(2) in The Rajasthan District Courts Ministerial Establishment Rules, 1986
(2)In filling the posts of Stenographers preference shall be given to officials possessing the prescribed qualifications who are already working in the Judgeship in which the vacancy has occurred.Explanation. - "Preference" means if the officials already working in judgeship and the other candidates appeared in the same examination, secured the equal marks then the official already working in judgeship 'shall be given preference.] [Substituted by Notification No. G.S.R. 118, dated 1.12.2015 (w.e.f. 5.3.1986).]
