Rajasthan High Court - Jodhpur
Susila Kankariya vs State Of Rajasthan on 1 February, 2022
Bench: Akil Kureshi, Madan Gopal Vyas
(1 of 4) [CW-5916/2021]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Civil Writ Petition No. 5916/2021
Susila Kankariya
----Petitioner
Versus
State Of Rajasthan & Ors.
----Respondents
Connected with
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(4 of 4) [CW-5916/2021]
D.B. Civil Writ Petition No. 6361/2021
----Respondents
For Petitioner(s), : Mr. Pradeep Swami
through V.C.
For Respondent(s), : Mr. Sunil Beniwal, AAG assisted by
through V.C. Mr. Saransh Vij,
Mr. Manish Vyas, AAG,
Mr. Bhanu Pratap Bohra,
Mr. Sanjeet Purohit,
Mr. Sushil Bishnoi
HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI
HON'BLE MR. JUSTICE MADAN GOPAL VYAS
Order 01/02/2022 Arguments over.
Judgment reserved.
(MADAN GOPAL VYAS),J (AKIL KURESHI),CJ 201to204,55to152-jayesh/-
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