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Rajasthan High Court - Jodhpur

Susila Kankariya vs State Of Rajasthan on 1 February, 2022

Bench: Akil Kureshi, Madan Gopal Vyas

                                        (1 of 4)                  [CW-5916/2021]


    HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                     JODHPUR
             D.B. Civil Writ Petition No. 5916/2021

Susila Kankariya
                                                                  ----Petitioner
                                  Versus
State Of Rajasthan & Ors.
                                                               ----Respondents
                        Connected with
            D.B. Civil Writ Petition No. 12253/2021

            D.B. Civil Writ Petition No. 12282/2021

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                                                                                (4 of 4)                   [CW-5916/2021]


                                                    D.B. Civil Writ Petition No. 6361/2021
                                                                                                      ----Respondents



                                   For Petitioner(s),           :    Mr. Pradeep Swami
                                   through V.C.
                                   For Respondent(s),           :    Mr.   Sunil Beniwal, AAG assisted by
                                   through V.C.                      Mr.   Saransh Vij,
                                                                     Mr.   Manish Vyas, AAG,
                                                                     Mr.   Bhanu Pratap Bohra,
                                                                     Mr.   Sanjeet Purohit,
                                                                     Mr.   Sushil Bishnoi




                                         HON'BLE THE CHIEF JUSTICE MR. AKIL KURESHI
                                             HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order 01/02/2022 Arguments over.

Judgment reserved.

(MADAN GOPAL VYAS),J (AKIL KURESHI),CJ 201to204,55to152-jayesh/-

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