Karnataka High Court
H M Narayanamurthy S/O Sri.H.T.Madappa vs The Principal Secretary Of Water ... on 23 June, 2008
Author: K.Bhakthavatsala
Bench: K.Bhakthavatsala
|rm»'W"'W|6€ wy,3,..W "huff! uwwmummamlwfi nmm muwaw um" fififimmfififlfi WNQW noun'! OF KfiRNATfi%KA HiG§*i CGURT OF i(i&%N&?&K& W3" C :1 1-2: arm can or nun-An gr uammm mrsn mus TPIE 23" my or was Vgti,§a#_ EEFORE THE ncnvsm: ma. wsrxcs ., wnrr wrzrzem Na. 1::é2:a% Z'2o€e§ '1 3 J T gp-----n-ms 1 H M NF-.R3.YAR2§i!URTH§t__8;'.3{}"5_RI H "'E'--_!(IAQ:?iPE'A AGED mom. ammmas _4 V 2143.117, 'sA1m-£a;s3carVj.f' ; AA 'N' awcx. xwmm{mA;;Aa._ uvsoaazeza . -
2 G u:.:1xHs%.H_3(ca sax A§.§Ed_~AEG'L|'f!' 4-o1...,.Yi~:A&-3 R.»'.?sT7.. 545,, Efl§3'Afi'E3Hi§ARA EX'I'EHS I021 .. %.--v:aA¥An:z;5:a 'II -._s'm:.e:....
xvseaa. _ % '-- ' V " " ' esrrwronmas
{av sax a mruasrig-:Ka;a',' mt.-3. ' n-an-an-uus~----
1 'I'Pi'$ 9'§:zncr£'eg:.: mans-ran? V or EATER aasguacas can'-vma2§:4a:nrr' or' maanawnca MULTIS'i"J9;£,E¥J SUI LGING ~ --« % ~ ._mz,aMa5nma VEEDHI ' gaa.xt:¢xz.§>am~56o 901 ..:::ti:'=;$'a*§' rwasaavaax NIGSH-Ut nrvmxwm GOVERPJHEBIT OF KARNATAKA ENTERPRISES} ~__K;'§{.B. BUILDING, FIRST FLOOR, 9TH RAIN ' V ' . , __ Asaaaswmxx ezmm, m'sonE---9 'Rama. 3*; 11-3 2-ranasma mzaacw-on 5 me; mtmtrrrva msmssa