Supreme Court - Daily Orders
Sanjay Sandhir vs Vimal Kumar on 9 January, 2019
Bench: Chief Justice, L. Nageswara Rao, Sanjay Kishan Kaul
ITEM NO.801 COURT NO.1 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 47982/2018
(Arising out of impugned final judgment and order dated 27-08-2018
in CWP No. 23028/2013 passed by the High Court Of Punjab & Haryana
At Chandigarh)
SANJAY SANDHIR & ORS. Petitioners
VERSUS
VIMAL KUMAR & ORS. Respondents
Date : 09-01-2019 This matter was MENTIONED today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioners
Mr. Aditya Soni, Adv. (mentioned by)
Mr. Shree Pal Singh, Adv. (AOR)
For Respondents
UPON hearing the counsel the Court made the following
O R D E R
On mentioning, the matter is taken on Board.
List the matter alongwith Diary No. 45687/2018 before the appropriate Bench as per the roster, subject to curing of defects, if any.
(Deepak Guglani) (Anand Prakash)
Court Master Court Master
Signature Not Verified
Digitally signed by
DEEPAK GUGLANI
Date: 2019.01.09
17:21:32 IST
Reason: