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Supreme Court - Daily Orders

Sanjay Sandhir vs Vimal Kumar on 9 January, 2019

Bench: Chief Justice, L. Nageswara Rao, Sanjay Kishan Kaul

     ITEM NO.801                               COURT NO.1                  SECTION IV-B

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

                           SPECIAL LEAVE PETITION (CIVIL) Diary No. 47982/2018

     (Arising out of impugned final judgment and order dated 27-08-2018
     in CWP No. 23028/2013 passed by the High Court Of Punjab & Haryana
     At Chandigarh)

     SANJAY SANDHIR & ORS.                                             Petitioners

                                                   VERSUS

     VIMAL KUMAR & ORS.                                                Respondents

     Date : 09-01-2019 This matter was MENTIONED today.

     CORAM :
                            HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE L. NAGESWARA RAO
                            HON'BLE MR. JUSTICE SANJAY KISHAN KAUL

     For Petitioners
                                      Mr. Aditya Soni, Adv. (mentioned by)
                                      Mr. Shree Pal Singh, Adv. (AOR)

     For Respondents


                              UPON hearing the counsel the Court made the following
                                                O R D E R

On mentioning, the matter is taken on Board.

List the matter alongwith Diary No. 45687/2018 before the appropriate Bench as per the roster, subject to curing of defects, if any.





                           (Deepak Guglani)                       (Anand Prakash)
                             Court Master                           Court Master


Signature Not Verified

Digitally signed by
DEEPAK GUGLANI
Date: 2019.01.09
17:21:32 IST
Reason: