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[Cites 0, Cited by 0] [Section 184(1)] [Section 184] [Entire Act]

State of West Bengal - Subsection

Section 184(1)(vi) in The West Bengal Motor Vehicles Rules, 1989

(vi)in the case of goods carried in a stage carriage; the number of trips and the mileage when goods were carried solely and when goods were carried in addition to passengers and, in that case, the number of seats available for passengers.