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[Cites 0, Cited by 0] [Section 176] [Entire Act]

Union of India - Subsection

Section 176(a) in The Coal Mines Regulations, 2011

(a)No person shall have in his possession belowground any cigar, cigarette, biri, mobile phone or other smoking apparatus, or any match or other apparatus of any kind capable of producing a light, name or spark: