Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80(8)] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(8)(b) in The Coal Mines Regulations, 2017

(b)Where rope guides are used, the cheese-weights or bottom clamps shall be kept so exposed as to permit regular examination.