Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 5 in Jammu and Kashmir Cattle Trespass Act, 1977 5. Appointment of Pound Keepers. - the Deputy Inspector General of Police of a Province shall also appoint for each pound a pound keeper.
