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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Goa - Subsection

Section 14(2)(vii) in The Goa Entertainment Tax Act, 1964

(vii)the period for which and the dates by which and the authority to which, the returns shall be furnished under sub-section (2) of section 4;