Punjab-Haryana High Court
Pritam vs Sgpc Etc on 6 July, 2015
(116)
CM No.12758-CII of 2015 in
FAO No.2865 of 1999
Pritam Singh and others
Vs.
Shiromani Gurdwara Parbandhak, Committee, Amritsar and another
Present: Mr. Sanjeev Sharma, Senior Advocate with
Mr. Shekher Verma, Advocate for the
applicants/appellants.
****
On request, adjourned to 09.07.2015.
(SURYA KANT) JUDGE (P.B. BAJANTHRI) JUDGE July 06, 2015. sandeep sethi SANDEEP SETHI 2015.07.07 10:50 I attest to the accuracy and authenticity of this document