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Punjab-Haryana High Court

Pritam vs Sgpc Etc on 6 July, 2015

           (116)

                                     CM No.12758-CII of 2015 in
                                     FAO No.2865 of 1999


           Pritam Singh and others

            Vs.

           Shiromani Gurdwara Parbandhak, Committee, Amritsar and another



           Present:             Mr. Sanjeev Sharma, Senior Advocate with
                                Mr. Shekher Verma, Advocate for the
                                applicants/appellants.

                                     ****

On request, adjourned to 09.07.2015.

(SURYA KANT) JUDGE (P.B. BAJANTHRI) JUDGE July 06, 2015. sandeep sethi SANDEEP SETHI 2015.07.07 10:50 I attest to the accuracy and authenticity of this document