Section 3(1)(e) in The Rajasthan Molasses Rules, 1985

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(e) in The Rajasthan Molasses Rules, 1985

(e)

(i)Details of the use or uses which molasses will be put to;

(ii)Quantity required annually for each of such uses (in Quintals).