Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Securities And Exchange Board Of India - Subsection Section 11(2) in The Securities and Exchange Board of India (Investor Protection and Education Fund) Regulations, 2009 (2)The accounts referred to in sub regulation (1) shall be prepared and audited before the expiry of six months from the end of each financial year.
