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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(1)(viii) in Rajasthan Jails Subordinate Service Rules, 1998

(viii)Physical fitness and capacity to discharge duties of the post to which promotion is to be made including aptitude to undertake extensive tours; and