Madhya Pradesh High Court
Radhasoami Satsang Sabha Dayalbag Agra vs The State Of Madhya Pradesh on 4 December, 2025
Author: Vishal Mishra
Bench: Vishal Mishra
1 WP-10193-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 10193 of 2023 (RADHASOAMI SATSANG SABHA DAYALBAG AGRA Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 04-12-2025 Parties through their counsel.
At the request of learned counsel for the petitioner, case is adjourned. List the matter in the next week. IR, if any shall remain in operation till the next date of hearing.
(VISHAL MISHRA) JUDGE skt Signature Not Verified Signed by: SANTOSH KUMAR TIWARI Signing time: 06-12-2025 12:22:25