Delhi High Court - Orders
Atcom Technology Co. Ltd vs Rahul Gupta & Ors & Ors on 22 August, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M)-IPD 17/2022 & CM APPLs. 35609-10/2022
ATCOM TECHNOLOGY CO. LTD. ..... Petitioner
Through: Mr. Abhishek Chandra Mishra, Ms.
Janhvi Chadha, Mr. Anuraj
Tirthankar, Ms. Preeta Panthaki and
Ms. Atiga Singh, Advocates.
(M:9205066701 & 9718747666)
versus
RAHUL GUPTA & ORS & ORS. ..... Respondents
Through: Ms. Rajeshwari, H., Advocate.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 22.08.2022
1. This hearing has been done through hybrid mode. CM APPL.35610/2022 (for exemption)
2. Allowed, subject to all just exceptions.
3. CM APPL.35610/2022 is disposed of. CM (M)-IPD 17/2022 & CM APPL.35609/2022
4. Ld. Counsels for the parties wish to rely upon certain judgments. The transfer petition is also stated to be listed on 25th August, 2022.
5. It is made clear that the proceedings before the Karkardooma Courts shall continue. However, the parties shall seek an adjournment in the said proceedings for two weeks.
6. List on 25th August, 2022.
PRATHIBA M. SINGH, J.
AUGUST 22, 2022/dk/ad Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:23.08.2022 15:45:39