Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(p) in M.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2006

(p)"Transit Pass" means a pass issued by an officer authorised under the provisions of these rules or under the Madhya Pradesh Minor Mineral Rules, 1996 for lawful transportation of any mineral/ minerals and/or its products from the lease area or from one place to another by a carrier;