Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(2)(o) in The Regional Centre for Biotechnology Act, 2016

(o)any other matter which by this Act or the Statutes, is to be, or may be, provided for by the Ordinances.