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[Cites 0, Cited by 5] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2) in The Provincial Insolvency Act, 1920

(2)Words and expressions used in this Act and defined in the Code of Civil Procedure, 1908 (5 of 1908), and not hereinbefore defined shall have the same meanings as those respectively attributed to them by the said Code.