Supreme Court - Daily Orders
Managing Director Haryana State ... vs Ranvir Singh on 2 March, 2020
Bench: A.M. Khanwilkar, Dinesh Maheshwari
ITEM NO.11 COURT NO.7 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 143/2020
(Arising out of impugned final judgment and order dated 16-01-2019
in RFA Nos. 2816/2010, 2817/2010, 2818/2010, 2965/2010, 2985/2010,
2986/2010, 3479/2010, 681/2014, 2104/2014 passed by the High Court
Of Punjab & Haryana At Chandigarh)
MANAGING DIRECTOR, HARYANA STATE
INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT
CORPORATION LTD. & ORS. Petitioner(s)
VERSUS
RANVIR SINGH ETC.ETC. Respondent(s)
(FOR ADMISSION and I.R. and IA No.32807/2020-CONDONATION OF DELAY
IN FILING and IA No.32808/2020-CONDONATION OF DELAY IN REFILING /
CURING THE DEFECTS )
Date : 02-03-2020 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Petitioner(s) Mr. Alok Sangwan, AAG
Mr. Sunny Kadiyan, Adv.
For Dr. Monika Gusain, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List these matters along with Special Leave Petition (C) No.8896 of 2019 and connected cases.
(NEETU KHAJURIA) (VIDYA NEGI)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
DEEPAK SINGH
Date: 2020.03.02
17:20:19 IST
Reason: