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Supreme Court - Daily Orders

Managing Director Haryana State ... vs Ranvir Singh on 2 March, 2020

Bench: A.M. Khanwilkar, Dinesh Maheshwari

     ITEM NO.11                           COURT NO.7                 SECTION IV-B

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 143/2020

     (Arising out of impugned final judgment and order dated 16-01-2019
     in RFA Nos. 2816/2010, 2817/2010, 2818/2010, 2965/2010, 2985/2010,
     2986/2010, 3479/2010, 681/2014, 2104/2014 passed by the High Court
     Of Punjab & Haryana At Chandigarh)

     MANAGING DIRECTOR, HARYANA STATE
     INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT
     CORPORATION LTD. & ORS.                                         Petitioner(s)

                                                 VERSUS

     RANVIR SINGH ETC.ETC.                                             Respondent(s)

     (FOR ADMISSION and I.R. and IA No.32807/2020-CONDONATION OF DELAY
     IN FILING and IA No.32808/2020-CONDONATION OF DELAY IN REFILING /
     CURING THE DEFECTS )

     Date : 02-03-2020 These petitions were called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE A.M. KHANWILKAR
                          HON'BLE MR. JUSTICE DINESH MAHESHWARI

     For Petitioner(s)              Mr. Alok Sangwan, AAG
                                    Mr. Sunny Kadiyan, Adv.
                                    For Dr. Monika Gusain, AOR

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                              O R D E R

List these matters along with Special Leave Petition (C) No.8896 of 2019 and connected cases.



                          (NEETU KHAJURIA)                        (VIDYA NEGI)
                            COURT MASTER                          COURT MASTER
Signature Not Verified

Digitally signed by
DEEPAK SINGH
Date: 2020.03.02
17:20:19 IST
Reason: