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State of Chattisgarh - Section

Section 49 in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

49. Service conditions.

(1)Every salaried officer and teacher of the University paid by the University shall be appointed under a written contract which shall be lodged with the University and a copy thereof shall be furnished to the officer and teacher concerned.
(2)Any dispute regarding service matters arising out of contract or otherwise between the University and any of its salaried employees shall be adjudicated upon by Kulpati and an appeal against Kulpati's decision shall lie to the Kuladhipati, if preferred within thirty days from the date of decision w ho shall decide the dispute himself or refer it to tribunal constituted by him consisting of the following members, namely : -
(I) Kulpati of any University of Chhattisgarh; Member
(II) any Secretary to the State Government, and; Member
(III) any Principal of the engineering collegeof the State. Member