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[Cites 0, Cited by 51] [Entire Act]

Union of India - Section

Section 80VVA in The Income Tax Act, 1961

80VVA. Restriction on certain deduction in the case of Companies.

- [Omitted by the Finance Act, 1987 (11 of 1987), section 40 (w.e.f. 1-4-1988).]