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Patna High Court - Orders

M/S Jmd Alloys Ltd. (10Aaacj7070J1Zt) vs Union Of India on 22 July, 2024

Bench: Chief Justice, Partha Sarthy

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                             Civil Writ Jurisdiction Case No.15940 of 2023
                 ======================================================
                 M/s JMD Alloys Ltd. (10AAACJ7070J1ZT)

                                                                           ... ... Petitioner/s
                                                   Versus
                 Union of India & Ors.

                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s    :     Mr. Viveka Nand, Advocate
                 For the Respondent/s    :     Dr. K.N. Singh, ASG
                                               Mr. Anshuman Singh, Sr. SC., CGST & CX
                                               Mr. Devansh Shankar Singh, Advocate
                 ======================================================
                 CORAM: HONOURABLE THE CHIEF JUSTICE
                         and
                         HONOURABLE MR. JUSTICE PARTHA SARTHY
                                       ORAL ORDER

                 (Per: HONOURABLE THE CHIEF JUSTICE)

8   22-07-2024

Post this case on 30.07.2024.

(K. Vinod Chandran, CJ) ( Partha Sarthy, J) Anushka/-

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