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[Cites 0, Cited by 0] [Section 397] [Entire Act]

State of Rajasthan - Subsection

Section 397(f) in Rajasthan Land Revenue (Land Records) Rules, 1957

(f)The third class of boundary marks should be maintained by keeping the heap of earth or stones to its original size, the mound should not be opened to ascertain whether the enclosed permanent mark is still in existence. When a mark of this class has altogether disappeared no steps should be taken to renew it.