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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(35) in Protection of Plant Varieties and Farmers' Rights Rules, 2003

(35)In the case of varieties protected outside India prior to registration in the country, following additional information shall be entered in the National Register of plant varieties namely:-
(a)Name of the country(ies) where protection is made alongwith the denomination of the variety in each of them,
(b)Date of first protection with country,
(c)Variation in important trait with respect to first filing,
(d)Country wherein the variety was first commercialized with date,
(e)Any other feature specified by the Authority or Registrar-General;