Himachal Pradesh High Court
State Of H.P. & Another vs . Bhoop Ram & Another And Connected on 24 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
State of H.P. & another vs. Bhoop Ram & another and connected matters .
CWP No.2661 of 2016 a/w CWP Nos.2715 & 2716 of 2016 24.03.2022 Present: Mr.Nand Lal Thakur, Additional Advocate General, for the petitioners.
Mr.Devender Sharma, Advocate vice Mr. C.N. Singh, Advocate, for respondent No.1 in all the petitions.
List on 26th April, 2022.
( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge March 24, 2022 (vt) ::: Downloaded on - 25/03/2022 20:11:05 :::CIS