Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 446] [Entire Act] Union of India - Section Section 31 in The Companies Act, 1956 (31)"officer who is in default", in relation to any provision referred to in section 5, has the meaning specified in that section;
