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Madhya Pradesh High Court

Gajendra Singh vs The State Of Madhya Pradesh Thr on 17 April, 2023

Author: Rohit Arya

Bench: Rohit Arya

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 683 of 2017 (GAJENDRA SINGH Vs THE STATE OF MADHYA PRADESH THR) Dated : 17-04-2023 List along with CRA No.744/2017.



   (ROHIT ARYA)                                    (SATYENDRA KUMAR SINGH)
      JUDGE                                                 JUDGE

(alok)



               ALOK KUMAR

2023.04.17 15:12:50 +05'30'