Madhya Pradesh High Court
Gajendra Singh vs The State Of Madhya Pradesh Thr on 17 April, 2023
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 683 of 2017 (GAJENDRA SINGH Vs THE STATE OF MADHYA PRADESH THR) Dated : 17-04-2023 List along with CRA No.744/2017.
(ROHIT ARYA) (SATYENDRA KUMAR SINGH)
JUDGE JUDGE
(alok)
ALOK KUMAR
2023.04.17 15:12:50 +05'30'