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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(2) in The Rajasthan Small Causes Courts Ordinance, 1950

(2)Nothing in this section applies to cases for which special provision is made in the Code as extended to Courts of Small Causes or in any other enactment for the time being in force.