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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Madhya Pradesh - Subsection

Section 23(f) in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970

(f)any other expenses incurred for the promotion and development of medical education, research and training declared by the Board to be in the general interest of medical profession.