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Punjab-Haryana High Court

Didar Singh vs The Punjab State Electricity Board & ... on 24 October, 2008

                      C.W.P No.1925 of 2004

      Didar Singh vs The Punjab State Electricity Board & another



Present :   Mr.Amit Chopra, Advocate
            for the petitioner.

            Mr.Sukhbir Singh, Advocate
            for the respondents.

                              ***

For orders, see CWP No.13466 of 1999, Jit Singh and another vs The Punjab State Electricity Board & another.

                                       ( AJAY TEWARI        )
October 24 , 2008.                         JUDGE
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