Punjab-Haryana High Court
Didar Singh vs The Punjab State Electricity Board & ... on 24 October, 2008
C.W.P No.1925 of 2004
Didar Singh vs The Punjab State Electricity Board & another
Present : Mr.Amit Chopra, Advocate
for the petitioner.
Mr.Sukhbir Singh, Advocate
for the respondents.
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For orders, see CWP No.13466 of 1999, Jit Singh and another vs The Punjab State Electricity Board & another.
( AJAY TEWARI ) October 24 , 2008. JUDGE `kk'