Supreme Court - Daily Orders
P.N.Gupta vs Rajinder Singh Dogra on 16 August, 2023
Bench: A.S. Bopanna, Prashant Kumar Mishra
ITEM NO.112 COURT NO.4 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 7262/2012
P.N.GUPTA Appellant(s)
VERSUS
RAJINDER SINGH DOGRA Respondent(s)
Date : 16-08-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
For Appellant(s) Mr. Smarhar Singh, AOR
Ms. Shweta Kumari, Adv.
Mr. Chinmay Kumar, Adv.
Mr. Mohd. Asim, Adv.
Mr. Manoj Kumar, Adv.
For Respondent(s) Mr. Ravi Kant Sharma, Adv.
Mr. Subhasish Bhowmick, AOR
UPON hearing the counsel the Court made the following
O R D E R
At the request of learned counsel for the appellant, list next week.
(RAJNI MUKHI) (DIPTI KHURANA) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Rajni Mukhi Date: 2023.08.17 17:03:57 IST Reason: