Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Jharkhand - Subsection

Section 70(1)(d) in Jharkhand Municipal Act, 2011

(d)Preparation and keeping upto date of appropriate maps, data and records of lands within municipality and utility to which such lands are from time to time put;