Section 7 in The Himachal Pradesh and Bilaspur (New State) Act, 1954
7. Amendment of section 27A, Act 43 of 1950.-
In section 27A of the Representation of the People Act, 1950 (43 of 1950)-(i)in sub-section (5), for the word "Delhi" the words "Delhi, Himachal Pradesh" shall be substituted; and(ii)sub-section (6) shall be omitted.House of the people
