Section 23(1)(viii) in The M.P. Vishwavidyalaya Adhiniyam, 1973

[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Madhya Pradesh - Subsection

Section 23(1)(viii) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(viii)[ six persons nominated by the Kuladhipati amongst whom one each shall be a person belonging to Scheduled Castes, Scheduled Tribes and Other Backward Classes, out of these six persons two shall be women] [[Substituted by M.P. Act No. 1 of 2003 (w.e.f. 24-1-2003). Prior to substitution it read as under:

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State of Madhya Pradesh - Subsection

Section 23(1)(viii) in The M.P. Vishwavidyalaya Adhiniyam, 1973