Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 43 in Kerala Land Reforms (Tenancy) Rules, 1970

43. Form of application.

- An application to the Land Tribunal for permission to pay the arrears of rent due shall be in Form No. 15.Apportionment of rent on severance of interest of landlord or tenant(Section 48)