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Madras High Court

Antony Nirmala Jesu Raja @ vs The Government Of Tamil Nadu on 20 February, 2023

                                                                     W.P(MD).No. 2595 of 2015



                             BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED: 20.02.2023

                                                     CORAM

                                  THE HON'BLE MR.JUSTICE K.KUMARESH BABU

                                            W.P(MD)No.2595 of 2015
                                                    and
                                             M.P(MD) No.1 of 2015

                     Antony Nirmala Jesu Raja @
                     Jesu Raja Nirmala                                     ..... Petitioner

                                                          - Vs-

                     1. The Government of Tamil Nadu,
                        Represented by its Secretary,
                        Department of School Education,
                        Fort St. George,
                        Chennai – 600 009.

                     2. The Registrar,
                        Tamil Nadu Teachers Education University,
                        Lady Willington College Campus,
                        Kamarajar Salai,
                        Chennai – 600 005.

                     3. The Controller of Examination,
                        Tamil Nadu Teachers Education University,
                        Lady Willington College Campus,
                        Kamarajar Salai,
                        Chennai – 600 005.



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                                                                             W.P(MD).No. 2595 of 2015


                     4. The Principal,
                        Rajas College of Education (B.Ed., M.Ed.,)
                        Raja Nagar, Vadakkangulam,
                        Tirunelveli District.

                     5. The Joint Secretary,
                        Association of Indian Universities,
                        AIU House, Door No.16,
                        Comrade Indrajit Gupta Marg,
                        Opposite National Bal Bhawan,
                        Near I.T.O,
                        New Delhi – 110 002.                               ... Respondents

                         (R5 is impleaded vide order of this Court
                          dated 20.02.2023 in W.M.P(MD) No.2267
                          of 2023 in W.P(MD) No.2595 of 2015)

                     PRAYER : Writ Petition filed under Article 226 of the Constitution of
                     India, praying this Court to issue a Writ of Mandamus, directing the
                     respondents 2 and 3 to permit the petitioner to appear in the practical
                     examination to be held on 02.03.2015 and 03.03.2015 following the theory
                     examination to be commenced on 08.05.2015 in the course of B.Ed., for the
                     Academic year 2014-2015 by issuing Hall Ticket forthwith on the
                     undertaking for the production of equivalent certificate in due course by the
                     petitioner.
                                   For Petitioner             : Mr.S.Palanivelayutham

                                   For Respondents            : Mr.S.Kameswaran
                                                                Government Advocate For R1
                                                              : Mr.F.Deepak – For R2 and R3
                                                              : No appearance – For R4


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                                                                                W.P(MD).No. 2595 of 2015


                                                            ORDER

This writ petition has been filed seeking for a Writ of Mandamus, directing the respondents 2 and 3 to permit the petitioner to appear in the practical examination to be held on 02.03.2015 and 03.03.2015 following the theory examination to be commenced on 08.05.2015 in the course of B.Ed., for the Academic year 2014-2015 by issuing Hall Ticket forthwith on the undertaking to produce the equivalent certificate in due course by the petitioner.

2. Heard Mr.S.Palanivelayutham, learned counsel appearing for the petitioner, Mr.S.Kameswaran, learned Government Advocate appearing for the first respondent and Mr.F.Deepak, learned counsel appearing for the respondents 2 and 3.

3. The petitioner was not permitted to write examination as she has not produced the equivalent certificate. Pursuant to an interim order passed by this Court, the petitioner has been permitted to write examination however, the results have not been declared.

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4. Pending writ petition, the petitioner obtained the equivalent certificate from the appropriate authority and has also made a representation to the second respondent on 23.01.2023. The second respondent is directed to consider the representation of the petitioner and after affording an opportunity of hearing to the petitioner, pass appropriate orders on merits and in accordance with law within a period of eight (8) weeks from the date of receipt of a copy of this order.

5. With the above said direction, this Writ Petition is disposed of.

There shall be no order as to costs. Consequently connected Miscellaneous Petition is closed.




                                                                                           20.02.2023

                     NCC: Yes / No                                                             (2/2)
                     Index :    Yes / No
                     Internet : Yes / No
                     ebsi




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1. The Secretary, Department of School Education, Fort St. George, Chennai – 600 009.

2. The Registrar, Tamil Nadu Teachers Education University, Lady Willington College Campus, Kamarajar Salai, Chennai – 600 005.

3. The Controller of Examination, Tamil Nadu Teachers Education University, Lady Willington College Campus, Kamarajar Salai, Chennai – 600 005.

4. The Principal, Rajas College of Education (B.Ed., M.Ed.,) Raja Nagar, Vadakkangulam, Tirunelveli District.

5. The Joint Secretary, Association of Indian Universities, AIU House, Door No.16, Comrade Indrajit Gupta Marg, Opposite National Bal Bhawan, Near I.T.O, New Delhi – 110 002.

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ebsi Order made in W.P(MD)No. 2595 of 2015 20.02.2023 2/2 6/6 https://www.mhc.tn.gov.in/judis