Supreme Court - Daily Orders
Om Parkash vs Krishan Lal (Deceased) Thr. L.R.S. on 2 July, 2018
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.33+59 COURT NO.3 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).12829/2018
(Arising out of impugned final judgment and order dated 23-03-2018
in CM No. 14686/2016 passed by the High Court of Punjab & Haryana
at Chandigarh)
OM PARKASH & ORS. Petitioner(s)
VERSUS
KRISHAN LAL (DECEASED) THR. L.R.S. Respondent(s)
(WITH I.R.)
WITH
SLP(C) No.15779/2018
Date : 02-07-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Ms. Anjana Parkash, Sr. Adv.
Mr. Rishi Malhotra, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meanwhile, the parties to maintain status quo. Tag with SLP(C) No.4065 of 2018.
(SANJAY KUMAR-I) (KAILASH CHANDER)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
MEENAKSHI KOHLI
Date: 2018.07.03
17:02:28 IST
Reason: