Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 10FD(2)] [Section 10FD] [Entire Act]

Union of India - Subsection

Section 10FD(2)(a) in The Companies Act, 1956

(a)has, for at least fifteen years, held a judicial office in the territory of India; or