(1)Subject to fulfilment of the requirements specified in this Part and Schedule III, the Central Government may grant or renew the following licences and ratings, namely:-(a)Student Air Traffic Controller's Licence(b)Air Traffic Controller's Licence(c)Aerodrome Control Rating(d)Approach Control Procedural Rating(e)Approach Control Surveillance Rating(f)Area Control Procedural Rating(g)Area Control Surveillance Rating(h)Flight Information Service Rating(i)Oceanic Control Rating
