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[Cites 0, Cited by 0] [Section 103] [Entire Act]

State of Goa - Subsection

Section 103(d) in The Goa Rehabilitation Board Act, 2006

(d)if none of the means aforesaid be available, by causing a copy of such document to be affixed on some conspicuous part of the building or land, if any, to which the document relates.