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Rajasthan High Court - Jodhpur

Chail Singh vs State And Anr on 2 July, 2018

Author: Vijay Bishnoi

Bench: Vijay Bishnoi

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                  S.B. Criminal Misc(Pet.) No. 1820/2018

                                   Chail Singh
                                                                                           ----Petitioner
                                                                  Versus
                                   State And Anr
                                                                                         ----Respondent


                                   For Petitioner(s)       :   Mr. J.V.S. Deora
                                   For Respondent(s)       :   Mr. J.P. Bhardwaj, P.P.



                                                 HON'BLE MR. JUSTICE VIJAY BISHNOI

Order 02/07/2018 Learned counsel for the petitioner prays for and is granted a week's time to furnish copy of the charge sheet.

List after one week.

(VIJAY BISHNOI),J Taruna Powered by TCPDF (www.tcpdf.org)