Rajasthan High Court - Jodhpur
Chail Singh vs State And Anr on 2 July, 2018
Author: Vijay Bishnoi
Bench: Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Criminal Misc(Pet.) No. 1820/2018
Chail Singh
----Petitioner
Versus
State And Anr
----Respondent
For Petitioner(s) : Mr. J.V.S. Deora
For Respondent(s) : Mr. J.P. Bhardwaj, P.P.
HON'BLE MR. JUSTICE VIJAY BISHNOI
Order 02/07/2018 Learned counsel for the petitioner prays for and is granted a week's time to furnish copy of the charge sheet.
List after one week.
(VIJAY BISHNOI),J Taruna Powered by TCPDF (www.tcpdf.org)