Gauhati High Court
Alok Sarkar And 312 Ors vs The State Of Assam And 3 Ors on 28 February, 2020
Author: Ajai Lamba
Bench: Ajai Lamba, Soumitra Saikia
Page No.# 1/100
GAHC010303462019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 110/2020
1:ALOK SARKAR AND 312 ORS.
S/O- RANJIT SARKAR
VILL- SUBASH NAGAR,P/O- AMBICAPATTY
P/S- SILCHAR,DIST- CACHAR, ASSAM.
2: RUKON AHMED BARBHUIYA
S/O - HAZI NURUL HAQUE BARBHUIYA
P/O- BHAKATPUR P/S- SILCHAR SADAR DIST- CACHAR.
3: BISWAJIT MALAKAR
S/O- SUKHOMOY MALAKAR
VILLANDP/O- LALA BAZAR
P/S- LALA BAZAR DIST- HAILAKANDI
4: BISWAJIT BORAH
S/O- PUSPA BORAH
VILL- STATION ROAD
JOYPUR
P/O- SOOTIA
DIST- BISWANTH
5: SHARIFUL ISLAM
S/O- MD. NURUL ISLAM
VILLANDP/O- BATAMARI
DIST- NAGAON
ASSAM
6: MOHENDRA SHARMA
S/O MR.JAPULAL SHARMA
VILL- DILLAL
P/O AND P.S- DILLAL
DIST- KARBI ANGLONG (ASSAM
Page No.# 2/100
7: AKTAR HUSSAIN
S/O- SIDDIK ALI
VILL- SONARIGAON
P/O- SONARIGAON
P/S- DHING
DIST- NAGAON
ASSAM
8: MALIKUDDIN AHMED
S/O - MASLEM ALI
VILL - BHAKUATEPA
P/O- RAULY
P/S- SARTHEBARI
DIST - BARPETA (ASSAM)
9: RASHID KHAN
S/O - MD ALI AKBAR
VILL - B SINGIMARI
P.O. SINGIMARI
P.S. RUPAHI HAT
DIST - NAGAON (ASSAM)
10: SHISIR RANJAN DAS
S/O - SAILENDRA CH. DAS
VILL- PATHARIGRAM
P.O- RAJANOGAR
P.S- SILCHAR
PIN -788026
DIST. CACHAR
ASSAM
11: RONENDU NATH
VILL- NORTHKALACHUP
P/OANDP/S- RAMKRISHNANAGAR
DIST- KARIMGANJ
ASSAM
12: DIPAK TERON
S/O - LT. LAKHIRAN TERON
VILL- SINDHISAR
P/O- AMLIGHAT
P/S- JAGIROAD
DIST- MORIGAON (ASSAM
13: BAPPI SINGHA
S/O- BINOD SINGHA
VILL- BETIRGRAM
P/O- BEKIRPAR
Page No.# 3/100
P/S-DHOLAI
DIST- CACHAR
ASSAM
14: AJIT TRIPURA
VILL- KOJIMGANJ
P/O- ESABEEL
P/S- PATHARKANDI
DIST- KARIMGANJ
ASSAM
15: RINKU GHOSH
VILL- BERABAK
P/O- SALCHAPRA
P/S- SILCHAR
DIST- CACHAR
ASSAM
16: ARUPJYOTI DEKA
S/O LT. JAY NATH DEKA.
VILL-TETELIA.
P.O- TETELIA
P.S- HAJO
DIST -KAMRUP
ASSAM
17: SAJAL DEB
S/O- ATUL CH. DEB
VILL- NIT CAMPUS
P/O- NIT SILCHAR
P/S- SILCHAR
DIST- CACHAR
ASSAM
18: AWLADH HUSSAIN LASKAR
S/O- ABDUL KHALIQUE LASKAR
VILL- NIMAICHANDPUR
P/O- NIMAICHANDPUR
P/S- LALA
DIST- HAILAKANDI
ASSAM
19: ABDUL AHAD
S/O- MATIUR RAHMAN
VILL- BISHKUT
P/O- AYLABARI
P/SANDDIST- KARIMGANJ
ASSAM
Page No.# 4/100
20: MASHUK BAHAR LASKAR
S/O- BASHIR UDDIN LASKAR
VILL- NISCHINTAPUR
P/O- RAJNAGAR
P/S- SILCHAR
DIST- CACHAR
ASSAM
21: AKBAR HUSSAIN
VILL AND P/O- JURBARI
P/S- PATHARKANDI
DIST- KARIMGANJ
ASSAM
22: EKBAL AHMED TAPADAR
VILL- KAMRANGI
P/O- MARJATKANDI
P/S- BADARPUR
DIST- KARIMGANJ
ASSAM
23: BAPAN AHMED LASKAR
VILL- RAMNAGAR
P/O- TARAPUR( KHELMA)
P/S- SILCHAR
DIST- CACHAR
24: NAZIR AHMED
VILL- CHIRIPAR
P/O- MONIPUR PT-II
P/S- LAKNIPPUR
DIST- CACHAR
ASSAM
25: RAMJAN UDDIN LASKAR
VILL- RAMNAGAR(TARAPUR)
P/O- TARAPUR(KHELMA)
P/S- SILCHAR
DIST- CACHAR
26: MOHIT ALOM BARBHUIYA
VILL- RAMNAGAR
TARAPUR
P/O- TARAPUR
P/S- SILCHAR
DIST- CACHAR
ASSAM
Page No.# 5/100
27: ABHIJIT DAS
S/O- AJIT KUMAR DAS
VILLAND P.O- RAKHAL KHALER PAR
P/S- SILCHAR
DIST- CACHAR
ASSAM
28: RAJESH KAIRI
S/O- LT. RAMDHAN KAIRI
VILLANDP/O- ATHAROTILLA
P/S- DHOLAI
DIST- CACHAR
ASSAM
29: FAIZUL ISLAM
S/O- BADRUL ISLAM
VILL- HATIKHALI(KALAZAR)
P/OANDP/S- MURAZAR
DIST- HOJAI
ASSAM
30: MANIK RATAN ROY
VILL- RANGPUR PT-IV
P/O- RANGPUR
P/S- SILCHAR
DIST- CACHAR
ASSAM
31: SAHAJAN UDDIN LASKAR
S/O - INTIAZ UDDIN LASKAR
VILL-BHAKATPUR (KATHAL ROAD)
P.O- BHAKATPUR P.S- SILCHAR PIN -788005
DIST - CACHAR
ASSAM
32: RIAZ UDDIN LASKAR
S/O - SAFIUR RAHMAN LASKAR
VILL- DAKHIN MOHANPUR PT-V
P.O- KACHUDHARAM
DIST - CACHAR
ASSAM
33: KUTUB UDDIN LASKAR
S/O - LT. SYAR ALI LASKAR
VILL- SONABARIGHAT PT-II
P.O - SONABARIGHAT
P.S- SILCHAR
Page No.# 6/100
DIST - CACHAR
ASSAM
34: KISHORE DAS
S/O - KANTI BHUSAN DAS
ADDRESS - BANGABAZAR
P.O- KANILSAIL
P.S- BADARPUR
DIST - KARIMGANJ
ASSAM
35: SATYAJIT CHOUDHURY
S/O- SUDIP CHOUDHURY
ADDRESS- RAMNAGAR RESIDENTIAL DEVELOPMENT COMPLEX
P.O - RAMNAGAR
P.S- SILCHAR
DIST - CACHAR
ASSAM
36: NAKIB UDDIN BARBHUIYA
S/O- RAJAB ALI BARBHUIYA
VILL-DUDPATIL PT-IV (AFAR )
P.O- MASUGHAT
P.S- SILCHAR
DIST - CACHAR
ASSAM
37: KAUSHIK DAS
S/O- KUMARESH DAS
VILL- JAIFARPUR
P.O- JAIFARPUR
P.S - SILCHAR
DIST - CACHAR
ASSAM
38: SALIM UDDIN BARBHUIYA
S/O- TUNU MIA BARBHUIYA
VILL-UJANGRAM
P.O-ARUNACHAL
P.S- SILCHAR
DIST - CACHAR
ASSAM
39: CHARAN SINGH SWARGIARG
S/O LT. BHAGIRAM SWARGIARG
VILL- GOMURA
P.O- BHALAGUNG
P.S-PATACHAR KUCHI
Page No.# 7/100
DIST - BARPETA
ASSAM
40: AHAMEDUL HOQUE BARBHUIYA
S/O - MOINUL HOQUE BARBHUIYA
VILL - GOSSAIPUR PT-II
P.O- GOSSAIPUR PT-III
P.S.-UDHARBOND
DIST - CACHAR
ASSAM
PIN- 788030
41: SADUR ROHMAN
S/O- HABIB ALI
VILL- MAIZDIHI
P/O- SETTLEMENT
P/SANDDIST- KARIMGANJ
ASSAM
42: ROBIN DAS
VILL- BIJOYNAGAR
P/O ANDP/S- RATABARI
DIST- KARIMGANJ
ASSAM
43: EKRAM ULLAH KHAN
S/O- SIFAT ULLAH KHAN
VILL- BHAIRAB NAGAR
P/O- KRISHNAPUR
P/S- SILCHAR
DIST- CACHAR
ASSAM
44: BILAL UDDIN BARBHUIYA
S/O- SAIF UDDIN BARBHUIYA
VILL- HATIRHAR PT. II
P/O- SRIKONA
P/S- SILCHAR
DIST- CACHAR
45: REAJAUL HOQUE
S/O- AKMAL ALI
VILLANDP/O- MADAN MOHAN
DIST- KARIMGANJ
46: SABIR AHMED CHOUDHUR
VILL- KAZIDHAHAR PT-I
P/O- KAZIDAHAHAR
Page No.# 8/100
P/S- SONAI
DIST- CACHAR
47: SHASHIDHAR BIN
VILL- BIDYA NAGAR TE
P/O- BIDYA NAGAR
P/S- RAMKRISHNA NAGAR
DIST- KARIMGANJ
ASSAM
48: SUMON ROY
VILL- RATABARI
P/O- BARUALA
P/S- RATABARI
DIST- KARIMGANJ
ASSAM
49: DIPANKAR BARMAN
S/O- PIYARI MOHAN BARMAN
VILL- BILAIPUR
P/O- PRATAP PUR
P/S- LALA
DIST- HAILAKANDI
ASSAM
50: BISHU DAS
S/O- HARANDRA CH. DAS
VILLANDP/O- KATIGORAH
P/S- KATIGORAH
DIST- CACHAR
ASSAM
51: ABDUL HASIB
VILL- NORTH KANDIGRAM
P/O- MALUA
P/S- BADARPUR
DIST- KARIMGANJ
ASSAM
52: KABIR AHMED
VILL- KHADIMAN
P/O- BADARPURGHAT
P/S- BADARPUR
DIST- KARIMGANJ
ASSAM
53: JAHIRUL HUDA LASKAR
S/O- LT. ATAUR RAHMAN LASKAR
Page No.# 9/100
VILL- NISHANTAPUR
P/O- RAJNAGAR
P/S- SILCHAR
DIST- CACHAR
ASSAM
54: SHAMIN AHMED
S/O- ABDUS SUKUR
VILL- ISMOTI
P/O- BARAIGRAM
P/S- PATHARKANDI
DIST- KARIMGANJ
ASSAM
55: FIRUJ BARMAN
C/O- PHONI BH. BARMAN
VILLANDP/O- JIBANGRAM
P/S- DHOLAI
DIST- CACHAR
ASSAM
56: TAHIR AHMED KHAN
VILL- EAST TANGIBARI
P/OANDP/S- RATABARI
DIST- KARIMGANJ
ASSAM
57: SEEMANTA BORAH
S/O - SUREN SUT
VILL - MILANPUR
P/S AND P.O- MANGALDAI
DIST - DARRANG
ASSAM
58: KAMAL KR. ROY
S/O - HARI CHARAN ROY
VILL - NIZSHALDAH
PO. SARTHEBARI
DIST - BARPETA (ASSAM
59: JITUMONI DEKA
S/O - LOTESWAR DEKA
VILL - KAIHORA. PO. PATIDARRAN
P/S-MANGALDAI
DIST - DARRANG (ASSAM)
60: SAIDUR ISLAM
S/O - AKTAR ALI
Page No.# 10/100
VILL - JANGALPARA
PO. JANGALPARA
DIST - DARRANG (ASSAM)
61: HITENDRA DAS
S/O - MOHAN CH. DAS
VILL - KATHPORI
P/O AND P.S- MANGALDAI
62: ARINDAM BHATTACHARJEE
S/O- AJIT KR. BHATTACHARJEE.
VILL-DHU
P/O- KALAIN.
P/S- KATIGORAH
DIST. CACHAR
ASSAM
63: BIDYUT DEKA
S/O- B DEKA
VILL- KHASRONHOLI
P/O- CHENGAPOTHER
P/S- KOLIGAON
DIST- UDALGURI
ASSAM
64: JIBESH KR. BARUAH
S/O- MADHAB CH BARMAN
VILL- JHARGAON
P/O- JALJALI
P/S- MANGALDAI
DIST- DARRANG
ASSAM
65: NARHARI RAY
VILL- PACHIM ANKORBARI
P/O- KAJAL GAON
P/S- DHALIGAON
DIST- CHIRANG
66: ADILUR RAHMAN
S/O - ABDUL MOTALIB
VILL - PACHIM SINGIMARI
P.O- SINGIMARI
P.S- RUPAHI HAT
DIST - NAGAON (ASSAM
67: BISWA JYOTI HAZARIKA
C/O- SIBA RAM HAZARIKA
Page No.# 11/100
P.O AND P.S- MANGALDOI
DIST - DARRANG (ASSAM)
68: ABDUL MANNAN
S/O - MD SHAJAHAN ALI
VILL - SOWARI PAITARI
P.O. JOYBHUM
P.S. BAGUAN
DIST -GOALPARA (ASSAM)
69: ACHYUT KONWAR
S/O - BHUSHAN KONWAR
VILL - MAZGAON
P.O. PAHUMARA
P.S. NORTH LAKHIMPUR
DIST - LAKHIMPUR (ASSAM)
70: HAMIDUR ISLAM
S/O - MD SHAMSUL ISLAM
VILL - KHOLABAMAHA
P.O- KHOLABAMUHA
P.S. TARABARI
DIST - BARPETA (ASSAM)
71: ABDUL AWAL AHAMED
S/O - MD FAZLUL HAQUE
VILL - PACHIM MOIRABARI
P.O- MOINBARI
P.S- BAGHBOR
DIST- BARPETA (ASSAM)
72: UTTAM KR. HALDER
S/O - AMAR CH HALDER
VILL - MADAI KHALI
P.O-ASHARIKANDI
P/S- GAURIPUR
DIST - DHUBRI ( ASSAM)
73: WAHIDUR RAHMAN
S/O - MD NUR ISLAMUDDIN
VILL - KAHOM
P.O.SORUPETA
P.S. BARPETA
DIST - BARPETA (ASSAM)
74: BHABAJIT DEKA
S/O - SRI TARAK CH. DEKA
VILL - PALLA SATRA
Page No.# 12/100
P.O AND P.S-SARTHEBARI
DIST - BARPETA (ASSAM)
75: SUFIYAR RAHMAN
S/O - A RAZZAQUE BAPARI
VILL - SOWARI POITARI
P.O-BOGUAN
P.S-JOYBHUM
DIST - GOALPARA (ASSAM)
76: DEBABROTA MIRI
S/O - LT. CHANDRA MIRI
VILL - NO .1BONGAL MORA
P.O. ISLAMGAON
P.S.BIHPURIA
DIST - LAKHIMPUR (ASSAM
77: FARAJ ALI
S/O - LT. INSER ALI
VILL - JUGIPARA
P.O.BATABARI
P.S.DHULA
DIST - DARRANG (ASSAM)
78: DEEPJYOTI SAOI
S/O - LT CHARESWAR SALOI
VILL - LEZA
P.O- BARUAJANI
P.S. KAMALPUR
DIST - KAMRUP (ASSAM)
79: MAKIBBUDDIN AHMED
S/O - MAIZUDDIN AHMED
VILL - SANTIPARA W /NO 1
P.O AND P.S- MANGALDAI
DIST - DARRANG (ASSAM)
80: RUPAK CHEKANIDHARA
S/O - LT MAHURAM CHEKANIDHARA
VILL - CHARAIDOLONI
P.O.MADHABPUR
P.S.BIHUPURIA
DIST - LAKHIMPUR (ASSAM)
81: MONAJIR ALAM
S/O - IKRAMUL MAZID
VILL - NO 2 CHANGAPARA
P.O- DIGHIRPAR
Page No.# 13/100
P.S- SIPAJHAR.DIST - DARRANG (ASSAM)
82: BIMAL RABHA
S/O - LT PUBARAM RABHA
VILL - SANCHUBARI
P.O- BINDUKURI
P.S- TEZPUR
DIST - SONITPUR (ASSAM)
83: MD. IKRAMUL ISLAM
S/O - MD FAIZUDDIN AHAMED
VILL - ADHIKARI
P.O.RAJGHAT
P.S.MANGALDAI
DIST - DARRANG (ASSAM)
84: ARUP DEKA
S/O - PRAFULLA DEKA
VILL - NIZ DALGAON
P/O- DALGAON
P/S.- DALGAON.
DIST- DARRANG
85: NAZRUL ISLAM (II)
S/O - MD. AFAZUDDIN AHMED
VILL - ATA
PO. SARUPETA
DIST - BARPETA (ASSAM)
86: KESHAB DAS
S/O - SRI JRITHESWAR DAS
VILL - BHEBELI
P.O. NANADI
P.S. GOGAMUKH
DIST - DHEMAJI ( ASSAM)
87: JAHIDUL ISLAM
S/O - MD RAHIM UDDIN
VILL - NORTH BARPETA
P.O.SUMKUCHI
P.S.BARPETA
DIST - BARPETA (ASSAM)
88: DIPANKAR NATH
S/O - PURANDHAR NATH
VILL - DAKSHIN CHUBURI
P.O AND P.S.SIPAJHAR
DIST - DARRANG (ASSAM)
Page No.# 14/100
89: SARANGA PATHAK
S/O - RAJANI PATHAK
VILL. BARPETA
P/S- SARUTAPA
P/S- BARPETA
DIST - BARPETA
ASSAM
90: AYEN UDDIN
S/O- MD ISMAIL HUSSAIN
VILL- RAKHAYASHNI
P/O- RAKHAYASHNI
P/S- MORNOI
DIST- GOALPARA
91: GOBIN HAZARIKA
S/O - NIREN HAZARIKA
VILL - KHANGIA GAON
P/O- TEKELA
P/S- POLIBOR
DIST - JORHAT
ASSAM
92: MANJIL HUSSAIN
S/O - BORHAN ALI SIKDER
VILL - JOSHIHATI
PO. BALABHITA
P.S. BORPETA ROAD
DIST - BORPETA (ASSAM)
93: ABDUL WADUD
S/O- MD TALEB UDDIN AHMED
VILL - PACHIM KAHNAPARA
PO. KAARI PUKHURI
P/S- DALGAON
DIST - DARRANG (ASSAM)
94: BISWAJIT DEV
S/O - LT. SITESH CH. DEV.
VILL- TERAPUR BAJAR.
P/O- KALI BARI BAZAR
P/S- SILCHAR
DIST- CACHAR
ASSAM
95: NAZIR UDDIN
S/O - LT. HIFZUR RAHMAN
Page No.# 15/100
VILL- PANIGHAT
P/O- DUHALIA
PS. PATHARKANDI
DIST. KARIMGANJ
ASSAM
96: JOYPRAKASH UPADHYAY
S/O - LT. JAGADISH UPADHYAY.
VILL - KASHIPUR
P/S- UDHAR BOND.
DIST.- CACHAR
ASSAM
97: ANUPAM KR. DEKA
S/O- M DEKA
VILL AND P.O- MANGALDAI
P/S- MANGALDAI
DIST- DARRANG
ASSAM
98: NAZRUL ISLAM
S/O- MD K ALI AHMED
VILL- LAKHIPARA
P/O- JOSTIPARA
P/S- BARPETA
DIST- BARPETA
ASSAM
99: SANKAR KUMBHAKAR
S/O- UMESH DAS
VILL- BARMANKITI
P/O- RAYPUR
P/S- PATHERKUCHI
DIST- BARPETA
ASSAM
100: SAHIDUL ISLAM
S/O - MD. HASAN ALI
VILL - BARKALIAJHAR
PO. BYASPARA
P/S- SIPAJHAR
DIST - DARRANG (ASSAM)
101: ANISUR RAHMAN
S/O - ALI ABDUL HAQUE
VILL AND P.O- AMBARI
P.O.AMBARI
P.S-ABHAYAPURI
Page No.# 16/100
DIST - BONGAIGAON (ASSAM)
102: BASER ALI
S/O - SAHAR ALI
VILL - NO.1 SOUTH RANGAPANI
P.O- BADLABAZAR
P.S. BOKO
DIST - KAMRUP(R) (ASSAM)
103: NUMUZ ZAMA
S/O - FAJLUL HAQUE
VILL - LAMGLA
P.O.LAMGLA
P.S-BAGHBOR
DIST - BARPETA (ASSAM)
104: ARUP DAS
S/O - SITANGSHU MOHON DAS
VILL- MADHABPUR
P/O- KARICHERRA-
P/S- RAMNATHPUR
DIST- HAILAKANDI
ASSAM
105: HIMANGSHU KR. NATH
C/O- NABIN CH NATH
VILL- SWETMODAR
P/O- BORDOULGURI
P/S- SIPAJHAR
DIST- DARRANG
ASSAM
106: RAKIBUL ISLAM
C/O- JAFAR ALI
VILL- SALEKURA
P/O- JANIA
P/S- BARPETA
ASSAM
107: C/N PRAKASH NATH
VILL- TIPLAI
P/S- SIMALITALA
P/O- TIPLAI
DIST- GOALPARA
ASSAM
108: RAJ ALI SING
VILL- DIPHU POLICE RESERVE
Page No.# 17/100
P/O AND P.S- DIPHU
DIST- KARBI ANGLONG
ASSAM
109: PRADIP RONGPEE
VILL- GUMORIA
P/O- HAHARA
P/S- SONAPUR
DIST- KAMRUP
ASSAM
110: MRIDUL DAS
S/O- M DAS
VILL- DUBI
P/O- DUBI
P/S- PATSARKUCHI
DIST- BARPETA ASSAM
111: PANKAJ ROY
S/O -PUTUL ROY
VILL- MATIKHOLA
P/OAND P.S - HOWRAGHAT
DIST- KARBI ANGLONG (ASSAM)
112: PUSPANJOY PHONGLOSA
S/O - FORONJAY PHONGLOSA
VILL - MATIKHOLA
P/O AND P.S - HOWRAGHAT
DIST- KARBI ANGLONG (ASSAM)
113: PANKAJ GOGOI
S/O- PRABHAT GOGOI
VILL- CHARINGIA
P/O- PHULPANICHIGA
P/S- GAURISAGAR
DIST- SIVSAGAR (ASSAM)
114: UJJAL BORAH
S/O- SRI DHANIRAM BORA
VILL AND P.O- BEBEJIA
P/S- SADAR
DIST- NAGAON (ASSAM)
115: TRIDIP JYOTI HAZARIKA
S/O- LT. MAHENDRA HAZARIKA
VILL- MURAHANI
P/O- CHALCHALI
P/S- SAMUGURI
Page No.# 18/100
DIS- NAGAON (ASSAM)
116: ANANDA DAS
S/O- SRI MINARAM DAS
VILL- HATLAWKHOWA
P/O- NIZLAKHOWA
P/S- RUPAHIHAT
DIST- NAGAON (ASSAM)
117: NIRAB GAYAN
S/O- LT. RAMESH GAYAN
VILL AND P.O- PADUMONI
P/S- SAMAGURI
DIST- NAGAON ( ASSAM)
118: ABUBAKKKAR SIDDIQUE
S/O- HAZI ABDUL SHAHID
VILL- LATANI CHAPORI
P/O- KAWIMARI
P/S- RUPAHIHAT
DIST- NAGAON (ASSAM)
119: BHAGABAN KALITA
S.O- LT. DHARESWAR KALITA
VILL- PALARA
P/O- KAMALPUR
P/S- KHUDRA DIMU
120: NRIPEN SHARMA
VILL AND P.O- BYASPARA
P/S- SIPAJAR
DIST- DARANG (ASSAM)
121: HEMANTA DAS
VILL- LAKHIPUR HIRAPARA
P/O AND P.S- LAKHIPUR
DIST- GOALPARA (ASSAM)
122: PANKAJ HANDIQUE
S/O- DIMBESWAR HANDIQUE
VILL- GOROIMARI
P/O- TETONBARI
P/S- HOHPUR
DIST- SONITPUR (ASSAM)
123: AJIT DEKA
S/O- SRI MINARAM DEKA
VILL- DIMARGURI GAON
Page No.# 19/100
P/O- LAGIBHAKAT GAON
P/S- JAGIROAD
DIST- MORIGAON (ASSAM)
124: MOSAHED ALI
S/O- HANIFULLA HOQUE
VILL- KANAI CHUBA
P/O- HOWLY MOHANPUR
P/S- MANGALDAI
DIST- DARANG (ASSAM)
125: GOLAP RAY
S/O- DHANESWAR RAY.
VILL- KANDULIMARI.
P/O- CHAKA PARA.
P/S- BONGAIGAON.
DIST-BONGAIGAON
( ASSAM)
126: PRAFULLA SAIKIA
C/O- LT. MANIK SAIKIA.
VILL- TIPOMIA BORPACHI GAON.
P/O 7 P.S- JORHAT.
DIST- JORHAT
( ASSAM)
127: AJIT BORGOHAIN
S/O- CHANDRA BORGOHAIN.
VILL- AMGURI LEHAM GAON.
P/O- BATUAMUKH.
P/S- SILAPATHAR.
DIST- DHEMAJI ( ASSAM)
128: ASAAD UDDIN
S/O- KARAMAT ALI
VILL AND P/O- BAZARGHAT
P/S- RATABARI
DIST- KARIMGANJ
129: AKTAR HUSSAIN CHOUDHORY
S/O- LT. SAHABUDDIN CHOUDHORY
VILL- BHOMRAGURI
P/O-BHOJKHOWA CHAPURI
P/S- TEZPUR
DIST- SONITPUR ( ASSAM)
130: SAIFUL BARIE
S/O- ABDUL GAFUR
Page No.# 20/100
VILL- ALISINGA URIAM GURI
P/O- PANCHMILE
P/S- TEZPUR
DIST- SONITPUR ( ASSAM)
131: MARGOOBUR RAHMAN CHOUDHURY
S/O-MAZIBUR RAHMAN CHOUDHORY
VILL- ALICHINGA
P/OANDP/S- TEZPUR
DIST- SONITPUR ( ASSAM)
132: KUNAL BORO
S/O- LT. DILIP BORO
VILL-BAITHABHAGA
P/O- GHORAMARI
P/S- TEZPUR
DIST- SONITPUR (ASSAM)
133: NANTU KR. NATH
S/O- LT. NIROD CH. NATH
VILL- KALAIN( BHAIRABPUR PART-1)
P/O- KALAIN
P/S- KATIGORAH
DIST- CACHAR (ASSAM)
134: GUNENDRA SAHARIA
C/O- CHAMPAK SAHARIA
VILL AND P.O- MENAPARA
P/S- MANGALDAI
DIST- DARANG (ASSAM)
135: DURGAMONI HAZARIKA
S/O- RATNA KANTA HAZARIKA
VILL- KUJISATRA
P/O- SILPUKURI
P/S- MIKIRBHETA
DIST- MORIGAON (ASSAM)
136: UTTAM BORA
S/O- SRI BOLORAM BORA
VILL- NONOI DEWRI GAON
P/O- NONOI
P/S- NAGAON(SADAR)
DIST- NAGAON (ASSAM)
137: KUSHAL BORA
S/O- LT. DABEN CH. BORA
VILL- NORTH HAIBORGAON
Page No.# 21/100
P/O- HAIBORGAON
P/S- SADAR
DIST- NAGAON ( ASSAM)
138: PRASANTA HAZARIKA
S/O- NANDESWAR HAZARIKA
VILL- PHALENGI CHUK GAON
P/O- DIHINGIA
P/S- TITABOR
DIST- JORHAT ( ASSAM)
139: PURANJAN NATH
C/O- PARESH NATH
VILL- GHATUBA GAON
P/S AND P/O- THELAMARA
DIST- SONITPUR ( ASSAM)
140: PABAN KUMAR BORA
C/O- LT. BHABEN BORA
VILL- KALIBARI CHUK
P/S AND P/S- TEZPUR
DIST- SONITPUR (ASSAM)
141: RAMEN KUMAR BORA
C/O- LT. BHABEN BORA
VILL- KALIBARI CHUK
P/OAND P.O- TEZPUR
DIST- SONITPUR ( ASSAM)
142: RUSHON AHMED BARBHUIYA
S/O- NURUL HAQUE BARBHUIYA
VILL- BHAKATPUR
P/S- SILCHAR
P/O- BHAKATPUR
DIST- CACHAR
ASSAM
143: SWAPAN GOALA
S/O- BANGSHI PRASAD GOALA
VILL- DURGA BASTI
P/O- PALANG GHAT
P/S- DHOLAI
DIST- CACHAR
ASSAM
144: ABDUL GAFFAR KAZI
S/O- MOINUL HAQUE KAZI
VILL- BHAIRABNAGAR
Page No.# 22/100
P/O- KRISHNAPUR
P/S- SILCHAR
DIST- CACHAR
ASSAM
145: RAHUL ISLAM
S/O- LT. ABDUL HUSSAIN
VILL- MADAKATA
P/O- DHAPARGAON
P/S- RANGIA
DIST- KAMRUP
ASSAM
146: FIRUZ KHAN
S/O- SARBESH KHAN
VILL- FULBARI
P/O- GUMAFUL BARI
P/S- TARABARI
DIST- BARPETA
ASSAM
147: MUJIBUR RAHMAN CHOUDHURY
S/O- LT. HAMIDUR RAHMAN CHOUDHURY
VILL- JAROIL TOLA
P/O- JANJARBIL ( DUNGRIPAR PT-II)
P/S- SONAI
DIST- CACHAR
ASSAM
148: BISTI BARO
S/O- LAMEN BARO
VILL AND P.O- KACHARI SOLMARI
P/S- RANGIA
DIST- KAMRUP
ASSAM
149: SAHAJAHAN BARBHUIYA
S/O- RAHIMUDDIN BARBHUIYA
VILL AND P.O- KAZIDHAR
P/S- SONAI
DIST- CACHAR
ASSAM
150: HIMALAYA SARMA
VILL- CHANGELIA PARA
P/O- AULACHOWAKE
P/S- MANGALDAI
DIST- DARANG
Page No.# 23/100
ASSAM
151: PULAKJYOTI HAINARI
S/O-ANURAM HAINARI
VILL- UHANI PATHAR BATABARI
P/S- RANGAPARA
DIST- SONITPUR
ASSAM
152: DEB RAJEN PAHADI
S/O- SHRI MANIK PAHADI
VILL- HATIMARA
P/O- TETONBARI
P/S- HELEM
DIST- SONITPUR
ASSAM
153: SAMARJYOTI DAS
S/O- SRI MADAN DAS
VILL- SADALA
P/O AND P.S- HAJO
DIST- KAMRUP
ASSAM
154: MANJEET CHOUDHURY
S/O- SUBODH CH CHOUDHURY
VILL- SALESALA
P/O- BONGARA
P/S- PALASBARI
DIST- KAMRUP
ASSAM
155: MUKESHAR RAHMAN
S/O- MD. SAFIKAR RAHMAN
VILL- GOG
P/O- BARPALAHA
P/S- BAIHATA CHARIALI
DIST- KAMRUP
ASSAM
156: JABRUL HAQUE
S/O- MD. NURUL ISLAM
VILL- SHALMARABURI
P/O- BECHAMARI
P/S- DHING
DIST- NAGAON
ASSAM
Page No.# 24/100
157: APURBA BHARALI
S/O- SRI KULENDRA BHARALI
VILL- NAM DUMDUMIA
P/OANDP/S- DHING
DIST- NAGAON
158: UTPAL BORAH
VILL- NORTH HAIBARGAON
P/O- HAIBARGAOAN
P/S- SADAR (NAGAOAN)
DIST- NAGAON
159: IKRAMUL HUSSAIN CHOUDHURY
S/O- MD. CHAND MIYA
VILL- ROWMARI
P/O- ROWMARI BIL
P/S- DHING
DIST- NAGAOAN
ASSAM
160: RANJIT BORAH
P/O- NAGAON
P/S- SADAR(NAGAON)
DIST- NAGAON
ASSAM
161: WAHAB ALI
VILL- ROWMARI
P/S- RUPAHI HAT
P/O- ROWMARI
DIST- NAGAON
ASSAM
162: ZAKIR HUSSAIN
S/O- ABDUL HAMID
VILL- SIMULOATI
P/O- ALI TANGONI
P/S- JURIA
DIST- NAGAON
ASSAM
163: GULZAR HUSSAIN
VILL- BORMABIL
P/O- MUWAMARI
P/S- SAMAGURI
DIST- NAGAON
ASSAM
Page No.# 25/100
164: MIJANUR HAZARIKA
VILL- PALASHANI
P/S- SADAR( NAGAON)
P/O- PALASHANI
DIST- NAGAON
ASSAM
165: BIRJU YADAB
VILL- AMINGAON
KALIBARI
P/O- AMINGAON
P/S- NORTH GUWAHATI
DIST- KAMRUP
ASSAM
166: JEHIRUL ISLAM
S/O- MD HUSSAIN ALI
VILL- BOWAL-GURI
P/O- GOROIMARI
P/S- LAHARIGHAT
DIST- MORIGAON
ASSAM
167: ATUL CH DAS
S/O- MOHAN CH. DAS
VILL AND P.O- BORCHILA
P/S- MIKIRBHETA
DIST- MORIGAON
ASSAM
168: RUSHU TIRKEY
S/O- BANDAN TIRKEY
VILL- ADLABASTI
P/S- BARBARI
DIST- BAKSA
ASSAM
169: JYOTIPRAKASH THAKURIA
S/O- SRI BIMAL KR THAKURIA
VILL AND P.O- BONGARA
P/S- PALASHBARI
DIST- KAMRUP
ASSAM
170: BIJU HAZARIKA
S/O- LT. GHAIN CH. HAZARIKA
VILL AND P.O- TETLISARA
P/S- KAMPUR
Page No.# 26/100
DIST- NAGAON
ASSAM
171: PARAG CHOUDHURY
S/O- NANDI NATH CHOUDHURY
VILL- SARAIGHAT
P/O- DUMUNICHOWLD
P/S- BAIHATA CHARIALI
DIST- KAMRUP
ASSAM
172: ANKUR DEKA
C/O- BITOPAN DEKA
VILL- DIMOW
P/S- NAGAON SADAR
DIST- NAGAON
ASSAM
173: RINTU MORAN
S/O - LT. GONTIK MORAN
VILL- KULIPATAHAR
P/O- KACHIJAN CHARIALI
P/S- KAKOPOTHER
DIST- TINSUKIA
174: DIPAK MAHANTA
S/O- LT. JUGAL MAHANTA
VILL- BOGIA SATRA
P/O- MELAMATI
P/S- TITABOR
DIST- JORHAT
175: NOJIB UDDIN
S/O- GIAS UDDIN
VILL AND P.O- SHAGUN BAHI
P/S- MOIRABARI
DIST- MORIGAON
ASSAM
176: MASHIQUL ISLAM
S/O- ABDUL MALEQUE
VILL- MAKIRGAON
P/O- KATHAGURI
P/S- LAHORIGHAT
DIST- MORIGAON
ASSAM
177: ASHIM ROY
Page No.# 27/100
VILL- BORDOLI NAGAR
P/S- TINSUKIA
DIST- TINSUKIA
178: UMANANDA KNOWAR
S/O- LT. ANIL KNOWAR
VILL- 2 NO TAL PATHER
P/O- TAL PATHER
DIST- TINSUKIA
179: ZAHANGIR ALOM
S/O- MD. KUDDUS ALI
VILL- GARAMATIKHOWA
P/O- BORGHAT
P/S- RUPAHI HAT
DIST- NAGAON
ASSAM
180: SANDI BASUMATARI
S/O- BALARAM BASUMATARI
VILL- DHUPGURIGAON
P/O- LANGHIN TINIALI
P/S- HOWRAGHAT
DIST- KARBI ANGLONG
181: SANJIB KR. BRAHMA
S/O- SRI SATYANDERA NATH BRAMHA
VILL- MENSING ENGTI GAON
P/O- HIDIPI
DIST- KARBI ANGLONG
182: RANJAN PATHAK
S/O- TUWARAM PATHAK
VILL- KALIBARI DA-GAON
P/O AND P.S- TEZPUR
DIST- SONITPUR
ASSAM
183: DEBAJIT BHUYAN
S/O- LT. MOTIRAM BHUYAN
VILL- ATIGAON TINIALI
P/O- BANGALDHARA
DIST- MORIGAON
ASSAM
184: PARASH MONI BORAH
S/O- DULAL CH. BORAH
VILL- RAJAGAON WARD NO 1
Page No.# 28/100
P/OAND P.S- MORIGAON
DIST- MORIGAON
ASSAM
185: SONESWAR NATH
S/O- JOYRAM NATH
VILL- BAGARIGURI
P/O- KUMURAGURI
P/S- MORIGAON
DIST- MORIGAON
ASSAM
186: JIAUL HOQUE
S/O- MD. JAMSEDUR RAHMAN
VILL- BORIGAON
P/O- NIZ-DANDUA
P/S- MORIGAON
DIST- MORIGAON
187: ANUP CHAKRABORTY
S/O- AKHIL CHAKRABORTY
VILL AND P.O- BARALIMARI
DIST- MORIGAON
ASSAM
188: GULAP HUSSAIN
S/O- ABDUL HASIM
VILL- KUPUR PARA
P/O- BOR-HOLLOW
P/S- BHURAGAON
DIST- MORIGAON
189: JUGAL BONIA
S/O- ATUL BONIA
VILL- DIHINGSATRA
P/O AND P.S- NORTH GUWAHATI
DIST- KAMRUP
ASSAM
190: DIGANTA DAS
S/O- SRI BEJI RAM DAS
VILL- GORIA CHAPORI
P/O- GARUMARA
P/S- PULIBOR
DIST- JORHAT
191: AMADUL HOQUE
S/O- MD. ABDUL KADIR
Page No.# 29/100
VILL- SHALKATI PATHER
P/O- SHALKATI PATHER
P/S- DHING
DIST- NOGAON
ASSAM
192: NAZIRUL HOQUE
S/O- MD. SHAH ALI
VILL AND P.O- SHOGUNBAHI
P/S- MORIGAON
DIST- MORIGAON
ASSAM
193: JAMAL UDDIN
S/O- ALTAB ALI
VILL- PACHIM SALPARA
P/O- PUB SALPARA
P/S- RUPAHI HAT
DIST- NAGAON
ASSAM
194: RAJ SAIKIA
S/O- SIDDESWAR SAIKIA
VILL AND P.O- SENECHOWA
P/S- SADAR( NAGAON)
DIST- NAGAON
ASSAM
195: PULIN PANGING
S/O- LT. CHANDRA KT. PANGIN
VILL- MAJORBARI
P/O- DISANGMUKH
P/S- SIVSAGAR
DIST- SIVSAGAR
ASSAM
196: SUDARSHAN DAS
S/O- SRI BHABAKANTA DAS
VILL- PAHUKATA PANIGAON
P/O- BARPANIGAON
P/S- SAMAGURI
DIST- NAGAON
ASSAM
197: CHANDAN JYOTI SAIKIA
S/O- SRIMANTA KR. SAIKIA
VILL- MILONPUR
P/O- NAGAON
Page No.# 30/100
P/S- SADAR (NAGAON)
DIST- NAGAON
ASSAM
198: RAJU SAIKIA
S/O- SRI B SAIKIA
VILL- MAHLUR JURIA
P/O- PAJPATHARI
P/S- SADAR (NAGAON)
DIST- NAGAON
ASSAM
199: DIPU PAUL
VILL- HOIBIRGAON
RAILWAY COLONY
P/O AND P.S- HOIBORGAON
DIST- NAGAON
ASSAM
200: NITUL SONOWAL
S/O- ROMEN SONOWAL
VILL AND P.O- ARIAMURIA
P/S- DHOLLA
DIST- TINSUKIA
ASSAM
201: ABDUL KAYUM AHMED
S/O- LT. SOLAYMAN SHEIKH.
VILL- BSRTARY
P/O- RANGAPANT.
P.S-BAGHBAR
DIST- BARPETA
ASSAM
202: SUNIL PEGU
S/O- SRI LAMASING PEGU.
P/O- BOROLA
P/S- GOGAMUKH.
DIST- DHEMAJI
ASSAM
203: PINTU BORAH
S/O- LT. GOPAL BORAH.
VILL- CHUTIA GAON
P/O- URIA GAON.
P.S- NAGAON
DIST- NAGAON
ASSAM
Page No.# 31/100
204: ASRAFUL HOQUE MAZUMDER
S/O- FAKAR UDDIN MAZUMDER
VILL- RANGAUTI PT. I
P/O- RANGAUTI
P/S- HAILAKANDI
DIST- HAILAKANDI
205: ANANTA DAS
S/O- LT.SUTIRAM DAS
VILL- GHORMARA SATRA
P/O- GHORMARA
P/S- N. LAKHIMPUR
DIST- LAKHIMPUR
ASSAM
206: ALTAB ALI
S/O- KERAMAT ALI
VILLANDP/O- MERAPANI
P/S- MERAPANI
DIST- GOLAGHAT
ASSAM
207: SAIFUL ISLAM
S/O- LT. NURUL ISLAM
VILL- BORIGAON
P/O- SOLMARI MIKIGAON
P/S- MORIGAON
DIST- MORIGAON
ASSAM
208: BABUL ALI
S/O- AZAD ALI
VILLANDP/O- PATUKATA
P/S- MIKIR BHALA
DIST- MORIGAON
209: MUKUT KUMAR
S/O- TARANI KT. KUMAR
VILL- KHEHENI PARA
P/O- BEZARA
P/S- BAIHATA CHARIALI
DIST- KAMRUP
ASSAM
210: NAYAN JYOTI MALI
S/O- UDAY MALI
VILLANDP/O- BAIHATA
Page No.# 32/100
P/SANDDIST- KAMRUP
211: JIBUR RAHMAN
S/O- LT. SAHABUDDIN
VILLANDP/O- BORBHETI
P/S- BHATADRABA
DIST- NAGAON
212: UJJAL DAS
S/O- CHANDRA DAS
VILL- CHENESELIMLRA
P/S- JAMUGURIHAT
DIST- SONITPUR
213: DIGANTA MILLIK
S/O- LT. SIDHESWAR MILLIK
VILL- LANGTHAN KRAMASA GAON
P/O- DONGKAMUKAM
P/S- BAITHALANGSO
DIST- KARBI ANGLONG
ASSAM
214: UTTAM DEBANATH
S/O- BRAJALAL DEBNATH
VILL- TINGRAI BENGALI GAON
P/OANDP/S- MAKUM
DIST- TINSUKIA
215: GUNA MONI NATH
S/O- SONARAM NATH
VILL AND P/O- NATHUAGAON
DIST- MORIGAON
ASSAM
216: MUKTER HUSSAIN
S/O- MD. SIDDIK ALI
VILLANDP/O- SONARIGAON
P/S- DHING
DIST- NAGAON
ASSAM
217: SURAJIT RABHA
S/O- BHABEN RABHA
VILL- KAYASTA PARA
P/OANDP/S- RANGJULI
DIST- GOALPARA
218: BINANDA RABHA
Page No.# 33/100
S/O- BULENDRA RABHA
VILL- DAIRONG MADA PARA
P/O- KHARDANG
P/S- DUDHNOI
DIST- GOALPARA
219: SUMIT TANTI
S/O- PURAN TANTI
VILL- BAR PATHER TEA EASTATE
P/OANDP/S- BARPATHER
DIST- KARBI ANGLONG
220: MRIDUL SAIKIA
S/O- LT. CHANDRA SAIKIA
VILL- KARIAYANI BAMUN GAON
P/O- PALASHANI
DIST- NAGAON
ASSAM
221: MIL HAQUE DEWAN
S/O- LT. HATEM ALI DEAWAN
VILL- KAIKUCHI
P/O- BHAIRAGURI
P/SAND DIST- BARPETA
222: RAJU AHMED
S/O- MOKBUL HUSSAIN
VILL- BHULUKABARI
P/O- DHABALA PARA
P/SANDDIST- BARPETA
223: NRIPEN CH. DAS
S/O- SRI PRAFULLA DAS
VILL- BARANGA BARI
P/S- KALAIGAON
P/O- KABIR ALI
DIST- UDALGURI
224: SARIFUL ISLAM
S/O- RAFIQUL ISLAM
VILLANDP/O- SONARI GAON
DIST- NAGAON
225: DHAJENDRA BASUMATARY
S/O- DHIRENDRA BASUMATARY
VILL- KALIASAATRA
P/O- DHAIGAON
P/S-DUDHNOI
Page No.# 34/100
DIST- GOALPARA
ASSAM
226: SHOILENDRA KAKOTI
S/O- BANGSHIRAM KAKOTI
VILL- KHUDRAPOLOHA
P/S- BAIHATA CHARIALI
DIST- KAMRUP
ASSAM
227: ABU TALEP HUSSAIN
VILL- KALJHAR
P/O AND P.S- FAKIRAGRAM
DIST- KOKRAJAHAR
ASSAM
228: DIPAK SAIKIA
S/O- LT. LAKHIRAM SAIKIA
VILL- AMANI
P/O- BORHAMPUR
P/S- NAGAON(SADAR)
DIST- NAGAON
ASSAM
229: JITUMONI KAKOTI
S/O- PREMESWAR KAKATI
VILL- PACHIM SALMARA
P/O- PHULAGURI
P/S- RAHA
DIST- NAGAON
ASSAM
230: MANORANJAN MEDHI
S/O- BIPIN CH. MEDI
VILL- KAYANTOL
P/O- HALOGAON
P/S- SUALKUCHI
DIST- KAMRUP
ASSAM
231: GOPAL MALI
VILLANDP/O- RANGAMATI
P/S- PALASBARI
DIST- KAMRUP
ASSAM
232: AMIYA TALUKDAR
S/O- LT. DADHI RAM TALUKDAR
Page No.# 35/100
VILLANDP/O- BHOUKAMARI
P/S- PATACHARKUCHI
DIST- BARPETA
ASSAM
233: BIPUL DEKA
S/O- KHARGESWAR DEKA
VILL -BARHAZARA GAON
P/O- BEZERA
P/S- BAIHATA CHARIALI
DIST- KAMRUP
ASSAM
234: KAMALESWAR DAS
S/O- BUDDIRAM DAS
VILL- SHINGARA
P/S- KAMALPUR
DIST- KAMRUP
ASSAM
235: RAJU DHAR
S/O- NIKHIL CH. DHAR
VILL- KALACHERRA
P/OANDP/S- BAZARICHERRA
DIST- KARIMGANJ
ASSAM
236: HITESWAR KALITA
S/O-MAHANANDA KALITA
VILL- GELPEZAR
P/O- NAHERBARI
P/S- BARAMA
DIST- NALBARI
ASSAM
237: PRANAB KALITA
S/O- RAHESWAR KALITA
VILL- DAKHALAI
P/O- SIMILIA TARABARI
P/S- BOKO
DIST- KAMRUP
ASSAM
238: SIRAJUL ISLAM
S/O- LT. ARZED ALI
VILL- JAYANTIPUR
P/O AND P.S-KALIABOR
DIST- NAGAON
Page No.# 36/100
PIN- 782137
239: DEWAN AMINUL HAQUE
VILL- KURIHA
P/O- KAYAKUCHI
P/S- BARPETA
DIST- BARPETA
PIN-781352
240: DEWAN SHADIDUL ISLAM
S/O- DEWAN HASSEN ALI
VILL- KURIHA
P.O-KAYAKUCHI
DIST- BARPETA
PIN-781352
241: MUSHARAF HUSSAIN
S/O-LT. MAYNUL HOQUE
VILL- GAREMARI
P.S- BARPETA.
DIST- BARPETA
242: SHUBHASH DEKA
S/O- LT. GAJEN DEKA
VILLL- MADANPUR
P.S-CHANGSARI
DIST- KAMRUP
243: TAFIKUDDIN AHMED
S/O- MD. MUSLIM ALI
VILL- GUIYA
P.O- SONESWAR
P.S- KAMALPUR
DIST- KAMRUP
244: KAMAL KUMAR BAISHYA
S/O- BRAJO KUMAR
VILL- MUGURIA
P.S- PATACHARKUCHI
DIST- BARPETA
245: SANTANU ROY
S/O- LT. HAREKRISHNA ROY
VILL AND P.O- UPARTALA
P/S- DUDHNAI
DIST- GOALPARA
Page No.# 37/100
246: NIKUNJA RAI
S/O- LT. PRABHUNANDA RAI
VILL- BAGULAMARI
P.S- SORBHOG
DIST- BARPETA
247: BIOSWAJIT KALITA
S/O- LT. SUREN KALITA
VILL- BAMPARBATIA
P.S- TEZPUR
DIST- SONITPUR
248: ANANTA BORAH
S/O- THANESWAR BORAH
VILL- POTIA GAON
P.S- SOOTEA
DIST-BISWANATH
PIN-784175
249: DHON GOGOI
S/O- BHPARAM GOGOI
VILL- NARUATHAN
P.S- DHEMAJI
DIST- DHEMAJI
250: JITU SUTRADHAR
S/O- LT. MONINDRA SUTRADHAR
VILL- CHINAI CHUK
P.S- DHEMAJI
DIST- DHEMAJI
251: ABHIJIT SARMA
S/O- SRI BIPIN SARMA
VILL- KUWARA
P.O AND P.S- PATACHARKUCHI
DIST- BARPETA
252: DHIREN RAJBONGSHI
S/O- LT.BASIA RAJBONGSHI
VILL- MADAN MOHAN SAKHOWA
P.S- NALBARI
DIST- NALBARI
253: BIKAS SARKAR
S/O- SURESH SARKAR
VILL-MOUNT VIEW COLONY
P.S- DHALLGAON
DIST- CHIRANG.
Page No.# 38/100
254: JAHIRUL ISLAM MOGHAL
S/O- NAZMUL HQ. MOGHAL
VILL- SHIMAL KANDI
P.S-LAKHIPUR
DIST- GOALPARA
255: RAHUL ISLAM
S/O- NAZRUL ISLAM
VILL- BHATIPARA
P.S- GOALPARA
DIST- GOALPARA
256: SAKOWAR HUSSAIN
S/O- LT. CIARUDDIN
VILL- SHILAPANI
P.S- LAKHIPUR
DIST- GOALPARA
257: SHANOWAS AHMED
S/O- BELLAL UDDIN AHMED
VILL- BAGHMARI
P.S- BILASIPARA
DIST- DHUBRI
258: SOYEDUR RAHMAN
S/O- SOFIOR RAHMAN
VILL- BHIMKHOZE
P.S- LAKHIPUR
DIST- GOALPARA
259: CHANDAN SAIKIA
VILL- TELIA PAHUKATA
S/O- BHADRESWAR SAIKIA
P.S- NAGAON
DIST- NAGAON
260: ABDUL MONNAF
S/O- LT. SONSA ALI
VILL- GOG
P.O- BAIHATA CHARIALI
DIST- KAMRUP
ASSAM
261: JAKIR HUSSAIN
S/O- LT. MAYNUL HOQUE
VILL-GAREMARI
P.S- BARPETA
Page No.# 39/100
DIST- BARPETA
262: BHRIGU SONOWAL
S/O- LT. REBA SONOWAL
VILL- KADAMONI RUNNING GATE
P.S- DRIBRUGHAR
DIST- DRIBRUGHAR
263: BIPUL MINZ
S/O- HANU MINZ
VILL- AMGURI MURANI
P.O- RANGCHONGI
DIST- DRIBRUGARH
264: AMARJYOTI DEURI
S/O- LT. SURJYA KR. DEURI
VILL- UPPAR DEURI GAON
P.S- PULIBAR
DIST- JORHAT
265: RABBUL HUSSAIN
S.O- LT. BABAR ALI
VILL- ISLAMPATTY
P.S- NAGAON SADAR
DIST- NAGAON.
266: AKANTA MILI
S/O-BISHING MILI
P.S- BORPATHAR
DIST- GOLAGHAT
267: MAINA DEORI
S/O- JOY KUMAR DEORI
VILL- MAJOR DEORI GAON
P.O- MAJOR DEORI GAON
DIST- MAJULI
268: MINTU CHETIA
S/O- LT. HAREN CHETIA
VILL-TILOI NAGAR NOTUN GAON
P.S- MORAN
DIST- DRIBRUGARH
269: SUJEET BORAH
S/O- CHANDRA KANTA BORAH
VILL- LAHOLIAL GAON
P.S- MAJULI
Page No.# 40/100
DIST-JORJAT
270: NAKUL BORAH
S/O- ROSHESWAR BORAH
VILL- CHAKIAL
P.S- GHILADHARI
DIST-GOLAGHAT
271: PORAG GOGOI
S/O- MUKHESWAR GOGOI
VILL- LEZAI GAON
P.S- BORBORUAH
DIST- DIBRUGARH.
272: MONOWAR HUSSAIN
VILL- BATABARI
P.S- BAGUAN
DIST- GOALPARA
273: RAHUL ISLAM
S/O- MD. NAZRUL ISLAM
VILL- BHATIPARA
P.S- GOALPARA
DIST- GOALPARA
274: HARKESWAR SARKAR
S/O- LT. MAHENDRA SARKAR
VILL- DEOHATI
P.S- ABHAYAPURI
DIST - BONGAIGAON
275: ABDUL RAHIM
S/O- MOKARAM ALI
VILL- JOLESWARBILL
P.S- LAKHIPUR
DIST- GOALPARA
276: SADAGAR ALI
S/O- LT. ABED ALI
VILL- SHIKANDA
P.S- LAKHIPUR
DIST- GOALPARA
277: MONAJ KR. NATH
S/O-NIREN CH. NATH
VILL- ALONGMARI
P.S- BILASHIPARA
DIST- DHUBRI
Page No.# 41/100
278: MOKLESUR RAHMAN
S/O- JURAN ALI
VILL- MARKULA
P.S- BAGNAN
DIST- GOALPARA
279: ABDUL HAMID
S/O- JOHIRUL ISLAM
VILL- SOWARI POITARY
P.S- BAGUAN
DIST- GOALPARA
280: DIBENDU BORUAH
S/O- SRI SUDDHANDHAN BORUAH
VILL- MAILIGAON
P.S- JALUKBARI
DIST- KAMRUP
281: GOPESH ROY
S/O-BIPIN CH. ROY
VILL- PARMA SINGH LINE
RLY QTR.
P.S- TINSUKIA
DIST- TINSUKIA
282: JOHAN PEGU
S/O- AMULYA PEGU
VILL- BOR POMUA GAON
P.S- JENGRAI
DIST-JORHAT
283: KISHUR KUMAR NATH
S/O-KAMAKHYA PR. NATH
VILL- BARUA PARA.
P.S- BAGUAN
DIST- GOALPARA
284: HAJARAT ALI AHMED
S/O-MD. GOFUR ALI
VILL- NAYAPARA
P.S- MATIA
DIST- GOALPARA
285: ANANDA DAS
S/O- NANDESWAR DAS
VILL- KAMARPOTA
P.S-RANJUG
Page No.# 42/100
DIST- GOALPARA
286: PANKAJ KR NATH
S/O- JOGEN CH.NATH
VILL- GAROBHAT KHOWA
P.S- BAGUAN
DIST-GOALPARA
287: MONINUR ISLAM
VILL- BATHGAIJHAR
P.S- BAGUAN
DIST- GOALPARA
288: PALAKH GOGOI
S.O- LT. BULON GOGOI
VILL AND P.O-BAMUNBARI
DIST.- DIBRUGARH
289: BHASKAR PHUKAN
S/O- RAJIB PHUKAN
VILL- B.C. DUTTA PATH.
P.S- TEOK
DIST-JORHAT
290: SUBHAS JYOTI HAZARIKA
S/O- PRAFULLA HAZARIKA
VILL- PHALENGI CHUK GAON
P.S-TITABOR
DIST-JORHAT
291: DHURBAJYOTI SAIKIA
S.O- HARIDAS SAIKIA
VILL- BORACHUK
P.S- SAMAGURI
DIST-NAGAON
292: SANJIB KALITA
S.O- SRI CHANDRA KT. KALITA
VILL- DIPHALU
P.S AND DIST- NAGAON
293: PRANAB JYOTI RANDHANI
S/O- AMAL RANDHANI
VILL- KUMAR GAON
P.S- TITABAR
DIST-JORHAT
294: SUBHASH RABI DAS
Page No.# 43/100
S/O- LT. BHOLA RABI DAS
VILLL- BANIAMARI
P.S- GOLAKGANJ
DIST- DHUBRI
295: CHITTA RANJAN BARMAN
S/O- NIRANJAN BARMAN
VILL- MADAIKHALI
P.S- GOURIPUR
DIST-DHUBRI
296: NUR ALIM AHMED
S/O- MAJEB UDDIN AHMED
VILL- RAJAPARA PT. II
P.S- BAGRIBARI
DIST- KOKRAJHAR
297: ROFIQUL ISLAM AHMED
S/O- MOBARAK HUSSAIN AHMED
VILL- PANI JANI PT. 1
P.S- GOSSAIGAON
DIST- KOKRAJHAR
298: AHIDUR RAHMAN
S/O- SAREMUDDIN SHEIKH
VILL- SINGUNARI
P.S-FAKIRAGRAM
DIST- KOKRAJHAR
299: RANJIT CHETRY
S/O-PREM BAHADUR BURATHOKI CHETRY
VILL-BURACHAPARI
P.S-TEZPUR
DIST- SONITPUR.
300: SARIFUL ALI
S/O- GIASH ALI
VILL- KAHAR PARA.
P.S- SARTHEBARI
DIST.- BARPETA.
301: SANJIB KR. RAY
S.O- LT. RAMANIKANTA RAY
VILL-TULUNGIA
P.S-NABHAYAPURI
DIST. BONGAIGAON.
302: AMINUL ISLAM
Page No.# 44/100
S/O- ABDUR RASHID.
VILL- DUMERGURI
P.S- ABHAYAPURI
DIST.-BANGAIGAON.
303: JULFIKAR AZIZ
S/O- NASIR UDDIN AHMED
VILL- LAKHIGANJ
P.S- BILASI PARA
DIST.-DHUBRI.
304: NAZIMUL KHAN
S/O-LT. ABDUL MASLEM KHAN.
VILL-RAGHUNANDANPUR
P.S- ABHAYAPURI
DIST.- BONGAIGAON.
305: KOUSHIK KR. NATH
S/O- ROHINI KR. NATH
VILL-NARANGABARI
P.S- BOGUANI
DIST.-GOALPARA.
306: SOFIOR RAHMAN
S/O- SAHAB UDDIN
VILL-MOLDIBARI
P.S- LAKHIPUR
DIST.-GOALPARA
307: MRINAL CH. RABHA
S/O-MAHJI RABHA
VILL-BONGAON
P.S- GOALPARA
DIST.-GOALPARA
308: MADAN NARZARY
S/O- SRI BABU RAM NARZARY.
VILL- UPPAR GEREKI
P.S- TEZPUR
DIST.-SONITPUR
309: MOHIBUL HOQUE
S/O- ASKAR ALI HOQUE
VILL-CHANDMARI
P.S- JOGIGOPA
DIST.-BONGAIGAON
310: JITUMONI BORAH
Page No.# 45/100
S/O- SRI TARUN CH. BORAH
VILL- MIKIRHAT HATIRGAON
P.S-SAMOGURI
DIST.-NAGAON
311: RAMJIT KR. GAYARI
S/O- JALADHAR GAYARI
VILL- POLASH GURI
P.S- ABHYAPURI
DIST.-BONGAIGAON
312: THANESWAR PEGU
S/O- NUMAL PEGU
VILL- JYOTISHPUR
P.S-GUGAMUKH.
DIST.-DHEMAJI
313: GAURI SANKAR NATH
S/O-SRI CHAKRADHAR NATH
VILL-UPAR KARKUCHI
P.S- DUDHNOI
DIST.-GOALPAR
VERSUS
1:THE STATE OF ASSAM AND 3 ORS.
REP.BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
(DEPTT. OF HOME ) DISPUR, GUWAHATI-6, ASSAM
2:ADDITIONAL CHIEF SECRETARY
TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPTT. DISPUR
GUWAHATI-6
ASSAM
3:THE DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
ULUBARI
GUWAHATI
ASSAM
4:ADDITIONAL INSPECTOR GENERAL OF POLICE (S.A AND M.L.)
ULUBARI
GUWAHATI
ASSA
Advocate for the Petitioner : MR. A H M R CHOUDHURY
Page No.# 46/100
Advocate for the Respondent : GA, ASSAM
Linked Case : WP(C) 140/2020
1:FUL MIAH AND 371 ORS.
S/O- ALAUDDIN SK.
VILL- JORDANGA BARMANPARA.
P/O AND P/S- MANKACHAR.
DIST- DHUBRI(ASSAM).
2: GOPAL BAILOONGH
S/O-SRI SASHIDHAR BAILOONGH
VILL-HARIBAR
P.S- LALUK
DIST-LAKHIMPUR
3: ABDUS SALAM MONDAL
S/O- HAJI SEKANDAR ALI
VILL-NIZKURSHAKATI.
P.S-LAKHIPUR
DIST-GOALPARA
4: DULU MANDAL
S/O- NEPAL MANDOL
VILL- PUH SUALONI
P.S- RUPOHI HAT
DIST-NAGAON.
5: DIJEN BORAH
S/O- LT. GOBIN BORAH.
VILL AND P/O- GOREHAGI.
P/S- BISWANATH CHARIALI.
DIST- BISWANATH(ASSAM).
6: MAHATAB HUSSAIN
S/O-MD. ARMAN ALI
VILL-AGYATHURI
P.S-HAJO
DIST-KAMRUP
7: ABED AHMED
S/O-SOFIRUDDIN AHMED
VILL- C.D. ROAD(WARD NO 3)
P.S-LAKHIMPUR
DIST-LAKHIMPUR
8: JYOTIRMOY RABHA
Page No.# 47/100
S/O-LT. RAMESWAR RABHA
VILL- DARAPARA
P.S-DUDHNOI
DIST-GOALPARA.
9: BAHARUL ISLAM KHAN
S/O- AKBOR ALI KHAN
VILL-BAPUJI NAGAR(SALBARI)
P.S AND DIST- GOALPARA
10: SUDARSHAN DAS
S/O- SRI BHABAKANTA DAS.
VILL- PAHUKATA PANIGAON
P.S- SAMAGURI
DIST.- NAGAON.
11: RAJU SAIKIA
S/O- BASESWAR SAIKIA
P.O- MAJ PATHORI
P.S- NAGAON SADAR.
DIST- NAGAON.
12: SARIFUL ISLAM
VILL- SONARI GAON
P.S- DHING
DIST.- NAGAON
13: MUKESHAR RAHMAN
S/O-MD. SARIFUL RAHMAN
VILL- GOG.
P.S- BAIHATA CHARIALI
DIST.-KAMRUP
14: DIBAKAR DAS
S/O- SRI RAJAL DAS.
VILL- DHARMTUL
P.S-JAGIROAD.
DIST- MORIGAON
15: JIABUR RAHMAN
S/O- LT. SAHABUDDIN.
VILL- BORBHETI
P.S- BATADRABA
DIST.- NAGAON
16: RAJ SAIKIA
S/O- SIDHESWAR SAIKIA.
VILL- SENCHOWA.
Page No.# 48/100
P.S- SADAR (NAGAON)
DIST- NAGAON
17: MINTU SAIKIA
S/O-BANESWAR SAIKIA.
VILL- BRAHMACHARI SATRA
P.S- SAMAGURI.
DIST-NAGAON.
18: CHANDAN JYOTI SAIKIA
S/O- SRI SRIMANTA KR. SAIKIA.
VILL-MILANPUR ADARSHA NAGAR.
P.S AND DIST. NAGAON
19: PRAFULLA SAIKIA
VILL- POHUKATA PANIGAON.
P.S- SAMAGURI.
DIST-NAGAON.
20: RINTU BORAH
S/O- RATNESWAR BORAH
VILL- GOBARGAON.
P.S-NAGAON SADAR.
DIST- NAGAON
21: SANJIB BORAH
S/O- LT. DIMBESWAR BORAH.
VILL-POLICE RESERVE NAGAON.
P.S- SADAR
DIST-NAGAON.
22: GAUTAM BORAH
S/O- ATUL CH. BORAH.
VILL-SINGIA MAJGAON.
P.S-SAMAGURI.
DIST-NAGAON.
23: ABDUL SATTAR
S/O- MD. MASLIM ALI.
VILL- BYASPARA.
P.S- SIPAJHAR
DIST.-DARANG.
24: BIJAY KR. DSA
S/O- GAKUL CH. DAS.
VILL-NIZ BEKELI.
P.S- BOKO
DIST.
Page No.# 49/100
KAMRUP.
25: SURAJIT DEKA
VILL- MODHUKUCHI
P.O- PUTHIMARI
P.S- KAMALPUR
DIST-KAMRUP
26: DIPEN BORO
S/O- PAJIRAM BORO
VILL- CHOUDHURY KHAT
P.S-CHHAYGAON.
DIST.- KAMRUP.
27: MERAZUL HOQUE
S/O- LT. MAMAT ALI.
VILL-GOG
P.S- BAIHATA CHARIALI
DIST-KAMRUP
28: MUSTAK AHMED
S/O- MD. SAHIR ALI.
VILL-UDIANA
P.S- RANGIA
DIST-KAMRUP
29: MONDIP BORAH
S/O- SRI GANESH BOARH
VILL-PANIKHATI DEWRIGAON.
P.S-SADAR.
DIST.-NAGAON.
30: SADANANDA BORO
S/O- DEBAKANTA BORO.
VILL-BATABARIGAON.
P.S-DHING
DIST-NAGAON
31: JIAUR RAHMAN
S/O-LT. SANSIL ALI.
VILL- KHALIHAMARI
P.S- HAJO
DIST-KAMRUP.
32: RINTU PATAR
S/O-AMIYA PATAR.
VILL-BEBEJIA
P.S-SADAR
Page No.# 50/100
DIST-NAGAON.
33: PRANJAL NATH
S/O- RASESWAR NATH.
VILL- UPPAR DOOMDOOMIA SATRA.
P.S-BATRADAVA
DIST.-NAGAON.
34: NAFIUR RAHMAN
S/O-LT. HABIBUR RAHMAN
VILL-PUB GOG
P.S- BAIHATA CHARIALI
DIST-KAMRUP
35: MANASH CHUTIA
S/O- SRI DIMBESWAR CHUTIA.
VILL-CHARING GOZPURIA
P.S- GOURISAGAR.
DIST.- SIVASAGAR.
36: CHAMPAK BARMAN
S/O-LT. SADA BARMAN.
VILL- KAHILIPARA
P.S-DISPUR
DIST-KAMRUP.
37: JAKIR HUSSAIN
S/O- BELLAL HUSSAIN.
VILL-KODALKATI
P.S- BOGUAN
DIST- GOALPARA.
38: RATUL BEZBARUAHA
S/O-RAMESH CH. CEAL.
VILLL- BHODRA
P.S- NALBARI
DIST- NALBARI.
39: ABDUL HAI
S/O- MADAN ALI.
VILL- BATABARI
P.S-BOGUAN
DIST-GOALPARA.
Page No.# 51/100
40: ABDUS SAMAD
S/O-MD. ABBAS ALI.
VILL- NIDANPUR
P.S- LAKHIPUR
DIST.-GOALPARA.
41: LAKHINDRA RABHA
S/O-MONESWAR RABHA.
VILL- AMGURI
P.S-LAKHIPUR
DIST-GOALPARA.
42: PARMESWAR BARMAN
S/O-LT. UPEN BARMAN
VILL- JURIGAON
P.S-LAKHIPUR
DIST-GOALPARA.
43: SOHAN PRD. SAH
S/O- MONILAL SAH
VILL- SRIRAMPUR
P.S- TAMARHAT
DIST- KOKRAJHAR
44: SANJIB SARMAH
S/O- SWAPAN SARMAH.
VILL- DALOABARI(PART II)
P.SAND DIST. KOKRAJHAR.
45: TILAK TAYENG
S/O- SRI MOHAN TAYENG
VILL- MAINA MIRI GAON
P.S- BARBARUAH
DIST-DIBRUGARH.
46: PRABIN PRADHAN
S/O-LT. HARI PRASAD PRADHAN.
VILL- HATIGARH
P.S AND DIST.JORHAT
47: RAFIZ UDDIN AHMED
S/O-AKABBAR ALI.
Page No.# 52/100
VILL-DUMER GURI
P.S- ABHAYAPURI.
DIST-BONGAIGAON.
48: TRALUKYA SONOWAL
S/O- HEM CH. SONOWAL.
P.O AND P.S- BORHOLLA
DIST-JORHAT.
49: DIPAK SWARGIARY
S/O-LT. UPEN SWARGIARY.
VILL- CHARI DOWAR DALONG BOSTI.
P.S- CHARIDOWAR
DIST-SONITPUR
50: JAGANATH NATH
S/O- KANDARPA NATH
VILL- GOGAIN ALI
P.S-DHEKIAJULI
DIST-SONITPUR.
51: AMAR TAKBI
S/O- DAKHIM TAKBI.
VILL-KARBI BLOCK
P.S- BISWANATH CHARIALI.
P.O-PABHOI
DIST-BISWANATH CHARIALI
52: ANUPAM DAS
S/O- DURLOV CH. DAS.
VILL- CHENGELIMARA.
P.S-CHARIDUAR.
DIST-SONITPUR.
53: RANJIT BORO
VILL-DIMAPUR
P.O AND P.S- CHARIDUAR
DIST-SONITPUR
54: AMINUL HOQUE
S/O- ADUL KHALEK
VILL- BISHKUTI
P.O- BORSOLA
DIST-SONITPUR
55: BIJOY DUTTA
Page No.# 53/100
S/O-KARUNA DUTTA
VILL-MELENG PUZARI GAON
P.O- CHOWKHAT
DIST- JORHAT
56: KALPO JYOTI KAKOTI
S/O- GOBIN CH. KAKOTI
VILL- KOMARGAON
P.O-FOKALA PATHAR
P.S AND DIST.JORHAT
57: BIMAL BORAH
S/O-DEBESWAR BORAH
VILL-KATH KETIA GAON
P.S AND DIST. JORHAT
58: NIROB JYOTI DUTTA
S/O-LT. HIMEN DUTTA
VILL- RONGDOI BAMUN GAON
P.S- NIMATI
DIST-JORHAT
59: RAJIB LAHON
S/O-KUSHAL LAHON.
VILL-SESSA TINIALI
P.O- LEPRTKATA
P.S- BARBARUAH
DIST-DIBRUGARH.
60: UTTAM DOLEY
S/O-LT. MAHENDRA DOLEY
VILL-JENGRAI AMGURI
P.O AND P.S- JENGRAIMUKH
DIST-MAJULI
61: LALIT BASSA
S/O- SONARAM BASSA
VILL- BARHAMPUR GHUGOR GAON
P.O-BARHAMPUR
P.S- NAGAON SADAR
DIST-NAGAON
62: RIPUL BURAGOHAIN
S/O-HOREN BORAGOHAIN
VILL - NO.1 DUBARANI GAON
P.S- BARPATHAR
DIST-GOLAGHAT
Page No.# 54/100
63: MUKESH MINZ
S/O-BABULI MINZ
VILL- SAMUKIA KACHARI GAON.
P.S-RANGAPARA
DIST.-SONITPUR
64: KAMALESWAR DAS
S/O- LT.CHAYARAM DAS
VILL- MALAYBARI
P.S- KHETRY
DIST-KAMRUP.
65: ROMEN BURAGOHAIN
S/O-LITA KT. BURAGOHAIN
VILL-NO.2 GOHAINGAON
P.S- DHEMAJI
DIST-DHEMAJI.
66: PRANJAL GOGOI
S/O- KHAGESWAR GOGOI
VILL- KAWOIMARI.
P.O- KALAKATA
DIST-DHEMAJI.
67: JITEN BURAGOHAIN
S/O-SRI MOHENDRA BURAGOHAIN (33)
VILL-CHANWARIA
P.S- MACHKHOWA
DIST-DHEMAJI
68: PADMADHAR SAIKIA
S/O- LT. D. SAIKIA.
VILL- SAIKIAPARA
P.S- MANGALDOI
DIST-DARRANG
69: PABITRA KONWAR
S/O-SRI DIMBA KONWAR
VILL-JORKATA CHAMUAH GAON
P.S-DHEMAJI
DIST-DHEMAJI
70: PANKAJ BHUYAN
S/O-JITEN BHUYAN
VILL-MECHU
P.S-SILAPATHAR
DIST.-DHEMAJI.
Page No.# 55/100
71: ZEABUR RAHMAN CHOUDHURY
S/O-JOYNAL ABDIN FARAZI
VILL-KARAIGURI
P.S-RUPAHI
DIST.-NAGAON.
72: ABDUL REZZAQUE
VILL- SUPARIVITA
P.S- LAKHIPUR.
P.O-TULSHIBARI
DIST.-GOALPARA.
73: NURUL ISLAM
VILL- TARANGAPUR
P.S- LAKHIPUR.
DIST-GOALPARA
74: SURAJIT RABHA
S/O-BHABEN RABHA.
VILL- KAYASTHAPARA.
P.S- RANGJULI
DIST-GOALPARA.
75: RIZAUL ISLAM MANDAL
S/O-ABU SAYED MANDAL.
VILL-KATHALGURI
P.SAND DIST- KOKRAJHAR.
76: UMA KANTA DAIMARI
S/O- ROHI RAM DAIMARI.
VILL- SARENG
P.O-KUHIARKUCHI.
DIST- UDALGURI
77: SANSUMA DAIMARY
S/O- LT. BABURAM DAIMARY.
VILL- HATAPARA
P.S- BARPETA ROAD
DIST-BARPETA
78: NUR ALIM AHMED
S/O-NABEJ UDDIN AHMED
VILL- RAJAPARA PT. II
P.S-BAGRIBARI
DIST-KOKRAJHAR
79: CHITTA RANJAN BARMAN
S/O- NIRANJAN BARMAN.
Page No.# 56/100
VILL- MADAIKHALI
P.S-GOURIPUR
DIST-DHUBRI.
80: HUNJAN MOHAN
S/O- LT. AMBESWAR MOHAN.
VILL- TENGAPATHAR
P.S- MARGHERITA
DIST. TINSUKIA.
81: GOBINDA DOLEY
S/O- SRI DHARMESWAR DOLEY
VILL- BALIJAN ADARSHA MISING GAON.
P.O- BOKAKHAT
DIST.-GOLAGHAT.
82: SHA ALOM MONDOL
S/O- SAYER UDDIN MONDAL
VILL- KESRAPARA
P.S-LAKHIPUR
DIST-GOALPARA
83: ANUP RABH
S/O-LT. NARESWAR RABHA.
VILL- CHOTA MATIA
P.S-DUDHNAI.
DIST- GOALPARA.
84: UTTAM SALOI
S/O-LT. JAYRAM SALOI.
VILL-1 NO. DOBOK
P.S-RANGIA
DIST.-KAMRUP.
85: RAJIB BASUMATARY
S/O-MOHENDRA BASUMATARY.
VILL- GHILAJHAR
P.S-TAMULPUR
DIST.-BAKSA
86: DIPANKAR GOGOI
S/O- LT. KOLIA GOGOI.
VILL- KHARKHOWA
P.S-TITABAR
DIST.-JORHAT.
87: JIBESH KR. BARUAH
S/O- MADHAB CH. BARUAH.
Page No.# 57/100
VILL- JHARGAON
P.S-MANGALDOI.
DIST- DARRANG.
88: NIRMAL DEKA
S/O- LT.THANSWAR DEKA.
VILL-CHUTIAKARI
P.S- NORTH LAKHIMPUR.
DIST.-LAKHIMPUR.
89: NABADIP NATH
S/O- SRI KARUNA KT. NATH.
VILL- DURAMARI
P.S- SORBHOG.
DIST-BARPETA.
90: NURZAMAL SHEIKH
S/O- JOMESHER ALI AHMED.
VILL- BONDIHANA
P.S- FOKIRGANJ.
DIST.-DHUBRI.
91: KHAGEN DAS
S/O- LT. ARUN CH. DAS.
VILL-PACHANIA
P.S-JOGIGHOPA.
DIST.- BONGAIGAON
92: KANGKAN RAY
S/O-LT. LUMIDHAR RAY.
VILL-KSHUDRA BASUGAON.
P.S- SALAKATI
DIST.- KOKRAJHAR.
93: AMAL CHANGMAI
S/O- PRODIP CHANGMAI.
VILL- LUCKLOOR GAON
P.S- MORAN.
DIST.- DIBRUGARH.
94: JACOB BASUMATARY
S/O- MOTILAL BASUMATARY.
VILL- NO. 2 JOGYAPUR.
P.S- MERAPANI
DIST.-GOLAGHT
95: AFIZUL ISLAM FARUK
S/O- JOHIRUL ISLAM
Page No.# 58/100
VILL- SAPKATA
P.S- GOSSAIGAON.
DIST.-KOKRAJHAR.
96: SUDARSON DAS
S/O- DEBESWAR DAS
VILL- NATUN SIRAJULI
P.S-DHEKIAJULI
DIST.- SONITPUR.
97: JINTU KHOTOWAL
S/O-NABEN KHOTOWAR.
VILL- UPOLEN
P.S- KOKO POTHER.
DIST.-TINSUKIA.
98: DIMBESWAR BORO
S/O- SRI BIREN BORO
VILL- CHAMBARI
P.S- TONGLA.
DIST.-UDALGURI.
99: SHAHJAHAN ALI
S/O- LT. OSMAN GANI.
VILL- UDALGURI MAIMON SINGH GAON.
P.S- ORANG
DIST- UDALGURI
100: RAKIBUL ISLAM
S/O-JAFAR ALI
VILL- SALEKURA
P.S-BARPETA.
DIST.-BARPETA.
101: EQUEBUL HUSSAIN
S/O- MOFAZZAL HUSSAIN.
VILL- ANGAR KATA
P.S- BOGRIBARI.
DIST.- DHUBRI.
102: BINOD DEBNATH
S/O- KANU DEBNATH.
VILL- SANTI NAGAR
P.S- KOKRAJHAR.
DIST.-KOKRAJHAR.
103: ABDUS SALAM
S/O- LT. BILTL ALI.
Page No.# 59/100
VILL-DUBACHURI PART -2
P.S- ABHAYAPURI
DIST- BONGAIGAON.
104: DEEP SUN DAS
S/O- SRI SANTA BIR SUNDAS.
VILL- POLICE RESERVE DIBRUGARH.
P.S-DIBRUGARH
DIST- DIBRUGARH.
105: PRANJAL PATRA
S/O-JUGAL CH. PATRA.
VILL- JAMIRAH PATRA GAON.
P.S- BORBARUAH
DIST.-DIBRUGARH.
106: DEEPJYOTI GOGOI
S/O- LT. ARUN CH. GOGOI.
VILL- KHANIKAR
P.S- MILAN NAGAR.
DIST.- DIBRUGARH.
107: ALIK BORCHETIA
S/O- LT. SUREN BORCHETIA.
VILL- MORAN CHETIA GAON.
P.S- TITABOR
DIST.- JORHAT.
108: RITUPARNA TAYE
S/O- SRI RANJIT TAYE.
VILL- JANSIMUKH.
P.S- BORBORUAH
DIST.-DIBRUGARH
109: UMESH SONOWAL
S/O-SRI SURJYA SONOWAL.
VILL- DICHANG
P.S- TINGKHONG.
DIST.- DIBRUGARH.
110: LOHIT CH. RAY
S/O- KUNJA KISHOR RAY.
VILL- DEOHATI PART II
P.S- ABHAYAPURI
DIST-BONGAIGAON.
111: SHIVACHARJYA NARZARY
S/O- RUDHIR NARZARY.
Page No.# 60/100
VILL-DHAWLABARY
P.S-GOSSAIGAON.
DIST.-KOKRAJHAR.
112: KHAGEN HANDIQUE
S/O-BHARAT HANDIQUE.
VILL- RABARGURI SONOWAL GAON.
P.S- PHILLOBARI.
DIST.-TINSUKIA.
113: MONUJYOTI BORAH
S/O- UMESH BORAH.
VILL- TALAP KAKORATOLI GAON.
P.S- DOOMDOOMA.
DIST.- TINSUKIA.
114: PADMANATH MORAN
S/O- DILIP MORAN
VILL- BONGALI BALIJAN GAON.
P.S- DIGBOI
DIST.- TINSUKIA.
115: DIPU SWARGIARY
S/O-MANHARI SWARGIARY
VILL- BARTARY.
P.S- BORPETA ROAD.
DIST.- BORPETA.
116: PARTHA PROTIM MOLIA
S/O- PROMUD MOLIA
VILL- BAMUNBARI.
P.S-TINGKHONG
DIST.- DIBRUGARH.
117: CHANDAN GOHAIN
S/O-HARIKANTA GOHAIN
VILL- BANMUKH BILLAKINAR.
P.S-SIVASAGAR.
DIST.-SIVASAGAR.
118: BABUL MORANG
S/O- DIGOM MORANG
VILL-SIRAM MISSING GAON.
P.S-TEOK.
DIST.-JORHAT.
119: PRANABJYOTI DAS
S/O- KHAGEN DAS
Page No.# 61/100
VILL- CHAKARDHARA GAON.
P.S-GHILADHARI.
DIST.-GOLAGHAT
120: GOURAB KR. GOGOI
S/O-MURAN KR. GOGOI.
P.O-CHALANGPATHAR.
P.S- MERAPANI.
DIST.-GOLAGHAT.
121: MANASH JYOTI CHETIA
S/O- LT. KHAGEN CHETIA
VILL-GOJPURIA.
P.S-NAHARKATIA.
DIST.-DIBRUGARH.
122: NABAJYOTI SONOWAL
VILL- GARPATHAR.
P.S- MORAN.
DIST.-DIBRUGARH.
123: DIPJYOTI TAI
S/O-SUNTI TAI.
VILL- SHYAM MISSING GAON.
P.S- TEOK.
DIST-JORHAT.
124: BANSHIDHAR SONOWAL
S/O-SONARAM SONOWAL
VILL- NA- KHAT
P.S- MORAN.
DIST.-DIBRUGARH.
125: AL THI CAN HAILING
S/O- CHAIONG THI HAILUNG.
VILL- BORPHAKEY.
P.S- MARGHERITA.
DIST.-TINSUKIA.
126: RANA BORPATRA GOHAIN
S/O-SUREN BORPATRA GOHAIN
VILL-JAMIRAHPATRA GAON.
P.S- BORBORUAH.
DIST.-DIBRUGARH.
127: PRASANTA KONWAR
S/O-BIPUL KONWAR
VILL- PHUKONARKHAT GAON.
Page No.# 62/100
P.S- ROHMORIA.
DIST.-DIBRUGARH.
128: BITU KONWAR
S/O- ANANTA KONWAR.
VILL- KULAMUA
P.O AND P.S- SILAPATHAR
DIST.- DHEMAJI.
129: SUNIL CHUTIA
S/O- GHANA KANTA CHUTIA.
VILL- RANGCHALI.
P.S--BORHOLLA.
DIST.- JORHAT.
130: BOLIN GOGOI
S/O- ROMA GOGOI.
VILL- TORATOLI GAON.
P.S- NAMRUP
DIST.- DIBRUGARH.
131: PULUK SAIKIA
S/O-LT. BHUBAN SAIKIA.
VILL- LOHOLIA GAON.
P.S- BORHULLA
DIST.-JOPRHAT.
132: LAKHIRAM SONOWAL
S/O-NOMAL SONOWAL.
VILL- KHEREMA.
P.S- BORHOLLA.
DIST.- JORHAT
133: CHANDRA DIHINGIA
S/O- NIRMAL DIHINGIA.
VILL-MARGHERITA SEGUNBARI.
P.S- MARGHERITA
DIST.-TINSUKIA.
134: SURAJIT KR. DAS
S/O- KAFUL CH DAS.
VILL-JANKHANA GAON.
P.S- JORHAT
DIST.-JORHAT.
135: KARTIK BORO
S/O-JAMIN BORO.
VILL- 3 NO. SONALI PATHAR.
Page No.# 63/100
P.S- MERAPANI
DIST.-GOLAGHAT.
136: JUNMONI DAS
S/O- ATUL DAS
VILL- KUNWARI GAON
P.S- GHILADHARI.
DIST.- GOLAGHAT
137: PRAKASH DAS
S/O- GUNIRAM DAS.
VILL- KOKORATOLI.
P.O-BORGURI
DIST.-TINSUKIA.
138: MRINAL KANTI DAS
S/O- LT. MOLAY KR. DAS.
VILL- SILDUBI
P.S- SILCHAR.
DIST.-CACHAR.
139: MOTIUR RAHMAN
S/O-LT. MONIRUDDIN AHMED.
VILL- SIMELIBAD.
P.S- BAIHATA CHARIALI
DIST.-KAMRUP.
140: MD. ALAUDDIN
S/O- MD. USUF ALI.
VILL- SIALMARI NEPALI GAON.
P.S- DALGAON
DIST.-DARRANG.
141: KETAB ALI MOLLAH
S/O- JAMSER ALI MOLLAH.
VILL-TARANGAPUR
P.S-LAKHIPUR.
P.O-TULSHIBARI
DIST.- GOALPARA.
142: SHAH ALOM MONDAL
S/O- SAYADUDDIN MONDAL.
VILL-KESRUPARA
P.S- LAKHIPUR.
DIST.-GOALPARA.
143: DILBAR KHAN
S/O-NAYAN ALI KHAN.
Page No.# 64/100
VILL- HALILHIC PATHAR.
P/S- SARBHOG
DIST.- BARPETA.
144: SANATAN DAS
S/O- HARICHARAN DAS.
VILL- BONGSHAR
P.S- SUALKUCHI.
DIST.- KAMRUP.
145: PAPUL BARMAN
S/O- PRABIN BARMAN.
VILL- TARANI
P.S- RANGIA.
DIST.-KAMRUP.
146: BIPLAB SAHARIA
S/O- JITEN SAHARIA.
VILL- GARIAPARA
P.S- MANGALDOI.
DIST.-DARRANG.
147: DHYAN JYOTI MEDHI
S/O- KRISHNA KANTA MEDHI.
VILL- BARIMAKHA
P.S- BARBORI.
DIST.- BAKSA.
148: ADILUR RAHMAN
S/O- ABDUL MOTALIB.
VILL- PACHIM SINGIMARI.
P.S- RUPAHI HAT
DIST.- NAGAON.
149: ACHIN MECH
S/O- HITESWAR MECH.
TOWN- DIBRUGARH
P.S- DIBRUGARH.
DIST.-DIBRUGARH.
150: HEMANTA PEGU
S/O- CHATUA PEGU.
VILL- SONGSONGIA.
P.S- SILAPATHAR.
DIST.-DHEMAJI.
151: RAMESWAR PEGU
S/O- BIMOLA PEGU.
Page No.# 65/100
VILL -MING MANG KAYEN BEVPATHER GAON.
P.S-GOGAMUKH
DIST.- DHEMAJI.
152: RATUL SENEPATI
S/O- SRI RAJANI SENAPATI.
VILL- DHENUKHANA CHIRING GAON.
P.S- GHILAMARA
DIST.-LAKHIMPUR.
153: KAMAL KACHARI
VILL- NO-2 BEBEJIA KACHARIGAON.
P.O- PURANA TITABAR.
P.S- TITABAR CHARIALI
DIST.- JORHAT
154: PRATAP CHOWHAN
S/O- PRASU RAM CHOWHAN.
VILL-KHAJUABEEL
P.S- ROWTA.
DIST.-UDALGURI.
155: THANESWAR BORO
S/O- DHANI RAM BORO.
VILL- KHASIAPATHER.
P.S- DIMA KUCHI
DIST.-UDALGURI.
156: RAFIQUDDIN AHMED
S/O- RAHIMUDDIN AHMED.
VILL- MANDAKATA.
P.S- BAIHATA CHARIALI
DIST-KAMRUP.
157: MUKTI NATH RABHA
S/O- HARMOHAN RABHA.
VILL- CHUKUNAPARA.
P.O- GAMERIMURA
DIST- KAMRUP
158: MONIRUL AHMED
S/O-ACHIMUDDIN AHMED.
VILL-CHANDAMARI.
P.S- JOGIGHOPA
DIST.- BONGAIGAON
159: BINOD DAS
Page No.# 66/100
S/O- SRI BIREN DAS.
VILL- SHUNGE
P.S- TITABOR.
DIST.-JORHAT.
160: RAJKAMAL CHOWHAN
S/O-SRI RAMBADAN CHOWHAN.
VILL- NAYABILL NO-5
P/S- KHERONI
DIST.- KARBI ALONG.
161: BHADRESWAR KALITA
S/O- LT. ARUN CH. KALITA.
VILL-HAHDIA.
P.S- HAJO.
DIST-KAMRUP.
162: SIMANGSHU BHUYAN
S/O- DIPEN BHUYAN
VILL-MAJ GAON
P.S-TITABAR
DIST.- JORHAT.
163: SIRANJIB GOGOI
S/O- LT. GONESH CH. GOGOI.
VILL- MEDELUAJAN.
P.S- TITABAR
DIST.- JORHAT.
164: HARISH HUSSAIN
S/O- IMRAN HUSSAIN.
VILL- HATIGARH MATIKHULA.
P.S- JAMUGURI
DIST.-GOLAGHAT
165: BIPLAB SAIKIA
S/O- TULESWAR SAIKIA.
VILL- 2 NO. SARUPATHER.
P.S- SARUPATHER
DIST.- GOLAGHAT.
166: UJJAL SAIKIA
S/O- MOHEN SAIKIA.
VILL- CHAKIAL GAON
P.S- GHILADHARI.
P.O- PULIKAITONI
DIST.- GOLAGHAT.
Page No.# 67/100
167: BHASKAR DEKA
S/O- SATISH CH. DEKA.
VILL- GARPOT
P.S- KAYAN.
DIST.- KAMRUP
168: KESHAB BORAH
S/O- SRI ROMA BORAH.
VILL- TATIBAHAR
P.S- BIHPURIA.
DIST.- LAKHIMPUR.
169: ENAMUL HOQUE
S/O-MD. NURUL AMIN.
VILL- BHATIA KHALI NO. 1.
P.S- RUPAHIHAT
DIST.- NAGAON.
170: QUDDUS ALI
S.O- LT. KASOM ALI.
VILL- SONARIBALI
P.S- SAMAGURI.
DIST.- NAGAON.
171: GAJIR HUSSAIN
S/O-ABDUL RAHMAN.
VILL- BHAGAMUR
P.S- SAMAGURI.
DIST.-NAGAON.
172: KANU RAM RAY
S/O- LT. KSHATISH CHANDRA RAY.
VILL- BAHALPUR MAINAPARA.
P.S- CHAPAR
DIST- DHUBRI.
173: PRASANTA HAZARIKA
S/O- MOHENDRA HAZARIKA.
VILL- DIPHALU
P.S- ITACHALI.
DIST.-NAGAON.
174: CHAMPAK MALAKAR
S/O- LT. LAKHESWA MALAKAR.
VILL- DUBI
P.S- PATACHERKUCHI.
DIST.- BARPETA.
Page No.# 68/100
175: RIDIP CHOUDHURY
S/O- AKHAYA CHOUDHURY.
VILL- BAMAKHATA.
P.S- PATACHAKUCHI.
DIST.-BARPETA.
176: SANTANU KALITA
S/O- JOGENDRA KALITA.
VILL- NIMUA
P.S- PATACHAKUCHI.
DIST.-BARPETA.
177: NABIN RAJBONSHI
S/O- PROBIN RAJBONSHI.
VILL- KUMARANICHIGA.
P.S- BORBORUA
DIST.- DIBRUGARH.
178: SAIDUL ISLAM
S.O- MD. NOOR MAHAMAD.
VILL - KARAIGURI
P.S- RUPAHIHAT.
DIST.- NAGAON.
179: AKHIL NATH
S/O- MONI SANKAR NATH.
VILL- SINGIJANI
P.S- DUDHNAI.
DIST.-GOALPARA.
180: SHOHIDUL ISLAM
S/O-LT.ABUL KASHEM MIAH.
VILL- TAKIMARI
P.S-LAKHIPUR.
DIST.-GOALPARA.
181: RUPESH CH. RABHA
S/O- MADAN CH. RABHA.
VILL- BORO SIGORI
P.S-LAKHIPUR.
DIST.- GOALPARA.
182: RAJ MAHMUD
S/O- LT. NURUL ISLAM.
VILL- PUB SALPARA
P.S- RUPAHIHAT.
DIST.- NAGAON
Page No.# 69/100
183: JAYANTA SAIKIA
S/O- PANESWAR SAIKIA.
VILL- SISSI CHOWKHAMTING.
P.O- SISSI-BORGAON
P.S- SILAPATHAR.
DIST.-DHEMAJI.
184: KAMALA KONWAR
S/O- BHABANANDRA KONWAR.
VILL- GOWALGAON
P.S-DHEMAJI.
DIST.-DHEMAJI.
185: MADHAB BORGOHAIN
S/O- BHUGRAM BORGOHAIN.
VILL- GOHAIN GAON
P.S-DHEMAJI.
DIST.-DHEMAJI
186: CHANDAN DEKABARUAH
S/O- ROHIN DEKABARUAH.
VILL- NO-3 SILA GAON.
P.S- SILAPATHAR
DIST.-DHEMAJI
187: NAREN CHUTIA
S/O- VILL- SISIGARHMARA.
P.S- SILAPATHAR.
P.O- SISI BORGAON
DIST.-DHEMAJI.
188: MRINAL CH. RABHA
S/O- MAHJI RABHA.
VILL-RONGSEK
P.S- GOALPARA.
DIST- GOALPARA.
189: BIPUL RABHA
S/O- KATENDRA RABHA.
VILL- GENDERA PARA.
P.O- KALYANPUR
P.S- GOALPARA.
190: KRISHNA KANTA MEDHI
S/O- HARICHARAN MEDHI.
VILL- MORNAI
P.O AND P.S- MORNAI.
DIST.- GOALPARA.
Page No.# 70/100
191: MANUJ KR. NATH
VILL- LILABARI.
P.S AND DIST. LAKHIMPUR.
192: JAYANTA BHUYAN
VILL- LILABARI.
P.S-LAKHIMPUR.
DIST.-LAKHIMPUR.(ASSAM)
193: NAYAN DEKA
VILL- LILABARI
P.S- LAKHIMPUR.
DIST.-LAKHIMPUR (ASSAM)
194: ABRIO SANGMA
VILL- LILABARI
P.S-LAKHIMPUR.
DIST.- LAKHIMPUR(ASSAM).
195: ANUJ GOGOI
S/O- SRI MAHENDRA GOGOI.
VILL- RANGPURIA.
P.O- AZAD
P.S -LAKHIMPUR.
DIST.-LAKHIMPUR (ASSAM)
196: DANISH BHUYAN
S/O- LT. AJIT BHUYAN.
VILL- SISSIBORGAON.
P.S- SILAPATHER
DIST.- DHEMAJI.
197: NIRON PEGU
S/O- SRI LOKHY NT. PEGU.
VILL- PUNOI
P.O- PIPALGURI.
P.S- SILAPATHAR
DIST.- DHEMAJI
198: DHANJIT CHOUDHURY
S/O- LT.G. N CHOUDHURY.
VILL- MUGURIA
P.O- MUGURIA.
P.S- PATACHARKUCHI.
DIST.- BARPETA.
199: MUNINDRA DAS
Page No.# 71/100
S/O- BHIM KANTA DAS.
VILL- KRISHNAPUR.
P.O- GABHARUBHETI.
P.S- DOOMDOOMA
DIST.- TINSUKIA
200: PANKAJ GOSWAMI
S/O- SRI PRANGOPAL GOSWAMI.
P.O AND P.S- SRIRAMPUR.
DIST.-KOKRAJHAR.
201: SADANANDRA GOGOI
S/O- LT. BAGUMAL GOGOI.
VILL- NIMAUCHUK GAON.
P.S AND P.O- DHEMAJI.
DIST.-DHEMAJI.
202: PRABITRA MIPUN
S/O- SRI ASOSTHOMA MIPUN.
VILL- SANTIPUR BORGARAH.
P.S- SILAPATHAR
DIST.- DHEMAJI.
203: DIGANTA GOGOI
S/O- SRI DEBA GOGOI.
VILL- HENCHOWA.
P.O- SIMEN CHAPORI.
P.S- JONAI
DIST.- DHEMAJI.
204: CHANDAN DEKABARUAH
S/O- ROHIN DEKABARUAH.
VILL- NO. 3 TIDA GAON.
P.S- SILAPATHAR
DIST.- DHEMAJI.
205: BITU SAIKIA
S/O- RUHITASWAR SAIKIA.
VILL- BUTIKUR TINIALI.
P.O- KASHARI PATHER.
P.S- DHEMAJI
DIST.- DHEMAJI.
206: TULAN NARAH
S/O- SRI BORJU NARAH.
VILL- BONGALMARI
P.S- DHEMAJI.
DIST.- DHEMAJI (ASSAM).
Page No.# 72/100
207: JITEN CH BHUYAN
S/O- LT. JIBAN BHUYAN.
VILL- BARAKURIA GAON.
P.O- BARPAMI GAON.
P.S- SAMAGURI
DIST.- NAGAON.
208: RINKU DAS
S/O- NANDURAM DAS.
VILL- GHARMARA.
P.S- NORTH LAKHIMPUR
DIST.- LAKHIMPUR
209: SISHU RAM DATLARI
VILL- NO. 1 GHEARI GAON.
P.S7 DIST- DHEMAJI.
210: GAUTAM KALITA
VILL- SINGIRA
P.S- KAMALPUR.
DIST.-KAMRUP(ASSAM)
211: ARUP KR. DAS
S/O- DHIREN CH. DAS.
VILL- SUTAR DORACHUK.
P.O AND P.S- KHATUWAL.
DIST.- NAGAON.
212: PRAFULLA BORAH
S/O- SRI JOY BORAH.
VILL- NO. 2 GHEYARI GAON.
P.SAND DIST- DHEMAJI
213: PRASANTA PATAR
S/O- DIMBESWAR PATAR.
VILL- BISHNUPUR BALI GAON.
P.S- SILAPATHAR
DIST.- DHEMAJI.
214: TUTUMONI CHETIA
S/O- NIRMAL CH. CHETIA.
VILL- SIHKHAGURI GAON.
P.S- SILAPATHER
DIST.- DHEMAJI.
215: AMIDHAR DEORI
S/O- MR. HITLER DEORI.
Page No.# 73/100
VILL- KADAMGURI
P.S- GOGAMUKH.
DIST.- DHEMAJI(ASSAM).
216: NIMPOL CHANGMAI
S/O- CHANDRA KT. CHANGMAI.
VILL- BHARAGURI.
P.O- PADUMONI
P.S- SHAMAGURI.
DIST.- NAGAON.
217: JAYANTA BHUIYAN
S/O- SRI BIHURAM BHUIYAN.
VILL- SATULACHUK GAON.
P.S- SILAPATHAR
DIST.- DHEMAJI.
218: MOHENDRA BURAGOHAIN
S/O- SRI JUGEN BURAGOHAIN.
VILL- GOHAIN KHAJUA
P.O- GOHAIN GAON.
P.SAND DIST- DHEMAJI.
219: MONUJ BARUAH
S/O- SRI BENU BARUAH.
VILL- AMRITPUR
P.O AND P.S- SILAPATHAR.
DIST.- DHEMAJI.
220: GAGAN SAIKIA
S/O-TULAN SAIKIA.
VILL- BORBARI
P.S- SAMUGURI.
DIST.-NAGAON.
221: UTTAM BORODOLI
S/O- BABUL CH.BORODOLI
VILL- NATUN ADARSHA GAON
P/O - PATIAPAM
P/S- KAMPUR
DIST- NAGAON
ASSAM
222: HEMENTA DAS
C/O- SHRIKANTA DAS
VILL - AMINGAON
P/S- JALUKBARI
DIST- KAMRUP
Page No.# 74/100
ASSAM
223: MAIDUL ISLAM
VILLANDP/O- GONDHMOW
P/S- SUWALKUCHI
DIST- KAMRUP
ASSAM
224: PALASH BORDALOI
S/O- LT. GANESH BORDALI
VILL- JAJARI DLOLOIGAON
P/O- JAJARI
P/S- JAJARI
DIST- NAGAON
ASSAM
225: JAYANTA BASUMATARY
S/O- LT.DHANESWAR BASUMATARY
VILL - CHANDANPUR
P/OANDP/S- BARPETA ROAD
DIST- BARPETA
ASSAM.
226: STEPHEN RAONGPHAR
S/O- WILSON RONGPHAR
VILL- CHANDMARI
P/OANDP/S- DIPHU
DIST- KARBI ANGLONG
ASSAM
227: RANJIT DAS
S/O- LT. DHARANI DHAR DAS
VILL- BIHDI
P/O- BIHDIA
P/S- BAIHATA CHARIALI
DIST- KAMRUP
ASSAM.
228: MOHAN CHETRY
S/O- KRISHOR BAHADUR CHETRY
VILL- BORBHOGIA
P/O- BORSOLA
P/S- DEKIAJULI
DIST- SONITPUR
ASSAM
229: HITESH BORO
S/O- RAMPHAL BARO
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VILL- 3 NO JAYANTIPUR
P/O- GOLIBANDHA
P/S- SARTHEYBARI
DIST- BARPETA
ASSAM
230: JITUL KALITA
S/O- ANANDI KALITA
VILL- BALAGAON
P/O- CHOUDHURIGHAT
P/S- CHHAY GAON
DIST- KAMRUP
ASSAM
231: HARISUL DEWAN
S/O- BADRUJANAN DEWAN
VILL- MADHUKUCHI
P/O- MADHUKUCHI
P/S- RANGIA
DIST- KAMRUP
ASSAM
232: KHEM BAHADUR THAPA
S/O- KHIR BAHADUR THAPA
VILL- KUSUMTOLA(NIZBASTI)
P/O- KUSUMTOLA
P/S- JAMUGURIHAT
DIST- SONITPUR
ASSAM
233: JIBAN RONGPI
S/O- PHUKAN RONGPI
P/O- GASHPARA
P/S- ROHA
DIST- NAGAON
ASSAM
234: JUGAL KISHOR BORAH
S/O- DURGA RAM BORAH
P/O- BARHAMPUR
P/S- SADAR
DIST- NAGAON
ASSAM
235: TANKESWAR RAJBONGSHI
S/O- LT. KALICHARAN RAJBANGSHI
VILL- JAYANTIPUR
P/O- BURHA
Page No.# 76/100
P/S- SIPAHAR
DIST- DARRANG
ASSAM
236: DHANESWAR KALITA
S/O-LT.JANMIRAM KALITA
VILL- KALBARI
P/O- NAOKATA
P/S-GORESWAR
DIST- BASKA
ASSAM
237: BIJU KACHARI
S/O-GOBIN CH. KACHARI
VILL-KHANGERGAON
BIDDAN PALLY
P/OANDP/S-LUMDING
DIST- NAGAON
ASSAM
238: HAREN DIHINGIA
S/O- UNI DIHINGIA
VILL-SUMONI GAON
P/O- SINSIBORGAON
P/S- SILAPATHAR
DIST- DHEMAJI
ASSAM
239: RATUL MANDAL
S/O-KHIRUD MANDAL
VILL-POCHIM SUWALANI
P/O-AMBAGAN
P/S- RUPAHI HAT
DIST- NAGAON
ASSAM
240: MOHIDUL KHAN
S/O-LT.SHABAS KHAN
VILL-BALARTARI
P/O- CHENIMARI
P/S- TARABARI
DIST- BARPETA
ASSAM
241: ABDUL KADER ALI
S/O- LT. ABDUL MALEK
VILL- BALARTERI
P/O- CHENIMARI
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P/S- TARABARI
DIST- BARPETA
ASSAM
242: ANIMESH BAYAN
S/O- DIMBESWAR DAS
VILL- KALBARI
P/O- BHAWANIPUR
P/S- BARPETA
DIST- BARPETA
ASSAM
243: PRANJAL DAS
S/O- ANANTA DAS
VILLANDP/O- JAHAMARI
P/S- THELAMARA
DIST-SONITPUR
ASSAM
244: DIJEN KAKATI
S/O- DHANIRAM KAKATI
VILL- ALIPUB
P/OANDP/S- BHAIHATA CHARIALI
DIST- KAMRUP
ASSAM
245: BHASKAR ROY
VILL-JALIKHATA
P/O- HELANA
P/S- PATACHARKUCHI
DIST- BARPETA
ASSAM
246: BABUL NATH
C/O- MANBHADUR CHETRI
VILL- 2 NO MATGHARIA SAINIK NAGAR
P/OANDP/S- NOONMATI
SRI NAGAR L.P SCHOOL
DIST- KAMRUP
ASSAM
247: PRANAB KALITA
S/O- LT. UMESH KALITA
VILL- NATUNPASSGUMT
P/O- AGGUMI
P/S- CHNAYGAON
DIST- KAMRUP
ASSAM
Page No.# 78/100
248: RADHA KRISHNA JAISI
VILL- WEST KAMAKHYA COLONY
P/O- REST CAMP
P/S- JALUKBARI
DIST- KAMRUP
ASSAM
249: SANJIB KALITA
C/O- ARBINDA KALITA
VILL- HAJO NO 1
P/S- HAJO
DIST- KAMRUP
ASSAM
250: DEBAJIT BARUAH
S/O- SURJYA KR. BARUAH
VILL- MENTAL HOSPITAL COLONY
P/OANDP/S- TEZPUR
DIST- SONITPUR
ASSAM
251: BHASKAR BHUYAN
S/O- KHARGESWAR BHUYAN
VILL- UPAR BAGHMARA
P/O- BURIGONG
P/S- BIHALI
DIST- SONITPUR
ASSAM
252: ANANDA DAS
VILL- BARENGABARI
P/O- BARENGABARI
P/S- BARPETA ROAD
DIST- BARPETA
ASSAM
253: DHANESWAR KALITA
S/O- LT JUNMONI KALITA.
VILL-KALBARI
P.S- GORESWAR.
DIST.-KAMRUP.
254: SOKIR UDDIN AHMED
S/O- MITU MOLLICK.
VILL- SIBER ALGA.
P/O- PODMER ALGA
P/S- FAKIRGANJ.
Page No.# 79/100
DIST- DHUBRI(ASSAM)
255: AJOY KR. DEV
S/O- AMIYO KR. DEV.
VILL- RAMKRISHNA MISSION ROAD.
P/O AND P/S- BIDYAPARA.
DIST- DHUBRI (ASSAM)
256: JIAUL HOQUE
VILL- SHIMLA KANDI.
S/O- AFSAR UDDIN.
P/S- DHUBRI
DIST- DHUBRI (ASSAM)
257: KAMAL UDDIN FOROOQUE
S/O- KITAB ALI FOROOQUE.
VILL AND P/S- SONARI GAON.
P/S- DHING.
DIST- NAGAON.
258: NILKAMAL HALDAR
S/O- NISI KT. HALDAR.
VILL- MADAI KHALI.
P/O- ASHARI KANDI
P/S- GAURIPUR.
DIST- DHUBRI.
259: MAHMUDUL HASSAN MOLLAH
S/O- ABU TALEB MOLLAH.
VILL- JONGIR KILLAH PART-I
P/O- MAKRIJHORA
P/S- BAGRIBARI.
DIST- KOKRAJHAR.
260: SAMUDUR RAHMAN
S/O- KACHU SK.
VILL AND P/O- ALOMGANJ PART-II
P/S- GAURIPUR.
DIST- DHUBRI (ASSAM)
261: SHAWKAT ALI
S/O- MOMIN ALI.
VILL- GAREMATI KHAWA.
P/O- BORGHAT
P/S- RUPAHIHAT.
DIST- NAGAON.
262: HARA KANTA BORDALOI
Page No.# 80/100
VILL AND P/O- BORBHATI.
P/S- DHING.
DIST- NAGAON(ASSAM)
263: GOPAL KONWAR
S/O- KAMAL KT. KONWAR.
VILL- LALUNG GAON.
P/O - KASORI
P/S- JURIA.
DIST- NAGAON (ASSAM)
264: SHAHAR ALI MONDAL
S/O- SATTAR ALI MONDAL.
VILL- GOAILER CHAR.
P/O- BONDIHANA
P/S- SOUTH SALMARA.
DIST- DHUBRI (ASSAM)
265: AYUB ALI SK
S/O- OMAR ALI SK.
P/O AND P/S- GERAMARI.
DIST- DHUBRI(ASSAM)
266: DHIRAJ KR. RAY
S/O- HADESWAR CH. RAY.
VILL AND P/O- LAKSHIMARI PT-III
P/S- GOLAKANJ.
DIST- DHUBRI
267: RAFIQUL ISLAM
S/O- ABDULLAH SK.
VILL- PAHARTOLI PT-IX
P/O- ALOMGANJ
P/S -GAURIPUR.
DIST- DHUBRI.
268: AMIR ALI ANSARI
S/O- MOYNAL HOQUE.
VILL- FULKATA PT-I
P/O- MUTHAKHAWA
P/S- SOUTH SALMARA.
DIST- DHUBRI.
269: DEBANAND KEOT
S/O- CHANDRA KT. KEOT.
VILL- BORPATHARI THANGHNDHRA.
P/O- PATHARI
P/S- SADAR.
Page No.# 81/100
DIST- NAGAON.(ASSAM).
270: JAHIRUL ISLAM
S/O- AFTAB UDDIN AHMED.
VILL- BANAIAMARI PART-I
P/O-BORIBARI
P/S-GAURIPUR.
DIST- DHUBRI.
271: HABIJUR RAHMAN
S/O- MOHAR ALI.
VILL- CHATAGURI PT- I
P/O- MAKRIJHORA
P/S- BAGRIBARI.
DIST- DHUBRI(ASSAM)
272: NUR ALOM HOQUE
S/O- AMEJ UDDIN.
VILL- SUKHOWERJHAR.
P/O- DHARMAPUR
P/S- ALOPATI CHAR.
DIST- BARPETA (ASSAM)
273: JOSHIM UDDIN SHEIKH
S/O- SIRAJUDDIN SHEIKH.
VILL- BORAIBARI KANDA PARA.
P/O- GRAMARI
P/S- GAURIPUR.
DIST- DHUBRI(ASSAM)
274: UTTAM KR. HALDAR
S/O- AMAR CH. HALDAR.
VILL- MADAI KHALI.
P/O- ASHARI KANDI
P/S- GAURIPUR.
DIST- DHUBRI(ASSAM)
275: ABUL KALAM AZAD
S/O- NUR HUSSAIN MIAH.
VILL- KUNTIR CHOR PT-II
P/O- FALIMARI
P/S- DHUBRI.
276: ABU SAMA
S/O- LT. HASEN ALI.
VILL- GOALER CHAR.
P/O AND P/S- BILASI PARA.
DIST- DHUBRI(ASSAM)
Page No.# 82/100
277: JAHIRUL HOQUE
S/O- TOZAMMEL HOQUE.
VILL AND P/O- MODHUSOULMARI PT-II.
P/S- GAURIPUR.
DIST- DHUBRI(ASSAM).
278: ANOWAR HUSSAIN
S/O- LAL MIAH.
VILL- MEDOBIL
P/O- MEDORTARI
P/S- FAKIRGANJ.
DIST- DHUBRI (ASSAM).
279: MONNAF ALI
S/O- KODOM ALI.
VILL- BALATARY.
P.O- JAMADAR HAT
P/S- GAURIPUR.
DIST- DHUBRI(ASSAM).
280: AZIZUL HOQUE
S/O- ABDUL SATTAR.
VILL- BANIA MARI PT-III
P/O- MAKRIJHORA
P/S- GAURIPUR.
DIST- DHUBRI(ASSAM).
281: GOKUL CHETRY
S/O- RAJKUMAR CHETRY.
VILL AND P/O- KALIPUR NO. II
P/S- TAMULPUR.
DIST- BAKSA BTAD (ASSAM).
282: MOHIR UDDIN AHMED
S/O- LT. ABDUL SALAM AHMED.
VILL- PUMAHA CHURA.
P/O AND P/S- KACHUMARA.
DIST- BARPETA(ASSAM).
283: SONESWAR NATH
S/O- JOYRAM NATH.
VILL- BAGRIGURI.
P.O- KUMURAGURI
AND P/S- MORIGAON.
DIST- MORIGAON (ASSAM).
284: BABUL ALI
Page No.# 83/100
S/O- AMZAD ALI.
VILLAND P/O- PATUA KATA.
P/S- MIKIR BHATA.
DIST- MORIGAON(ASSAM).
285: SHIBURAM CHOUDHURY
S/O- MONKANRA CHOUDHURY.
VILL- KACHUAR KHASH PT-II
P/O- DHARMOSALA.
P/S AND DIST- DHUBRI.
286: ABDUL GONI MOLLAH
S/O- ABDUS SAMAD MOLLAH.
VILL- BERABHANGA PT-I
P/O- MOHURIR CHOR
P/S- SOUTH SALMARA.
DIST- DHUBRI(ASSAM).
287: ASHOK BRAHMA
S/O- DINESH CH. BRAHMA.
VILL-AND P/O- BANYAGURI.
P/S- KAJIGAON.
DIST- KOKRAJHAR BTAD (ASSAM).
288: MUKLASUS JAMAN
S/O- NAYAB ALI.
VILL AND P/O- LOTIBARI PT-I
P/S- ABHAYAPURI.
DIST- BONGAIGAON(ASSAM).
289: POBITRA DAS
S/O- DHUBAN DAS.
VILL- TINKHANG SITULPUR GAON.
P/O- GABHERUBHATI
P/S- DOOM DOOMA.
DIST- TINSUKIA(ASSAM).
290: ELIYAS ALI
S/O- MUKSED ALI.
VILL- KOLABARI (DIAYARA)
P/O- R.M HAT
P/S- MANKACHAR.
DIST- DHUBRI(ASSAM).
291: PRANJAL DAS
VILL- MUTUA KUCHI.
P/O- SANTI NAGAR
P/S- BARPETA.
Page No.# 84/100
DIST- BARPETA(ASSAM).
292: ALOMGIR HUSSAIN MONDAL
S/O- LT. SIRAJUL HOQUE MONDAL.
VILL- BRAI KANDI.
P/O- KANIAMARA
P/S- SOUTH SALMARA.
DIST- SOUTH SALMARA MANKACHAR.
293: BHASKAR BARMAN
S/O- KARUNA KT. BARMAN.
VILLAND P/O- KAMAR GAON.
P/S- SORBHOG.
DIST- BARPETA(ASSAM).
294: NUR HUSSAIN
S/O- IMAN ALI.
VILL- TATIPARA.
P/O- HAZIR HAT
P/S- SHUKCHAR.
DIST- SOUTH SALMARA.
295: AJIT KR. CHOUDHURY
S/O- LT CHANDICHARAN CHOUDHURY.
VILL-BAMUN PARA WART NO. II
P.S- BILASI PARA
P/O- HAKAMA.
DIST- DHUBRI(ASSAM).
296: MOJIBOR RAHMAN
VILL- BORAIBARI PT-II
P.O- GARAMARI
P/S- GAURIPUR.
DIST- DHUBRI(ASSAM).
297: AKSHAY BISWAS
S/O- LT. GOPINAT BISWAS.
VILL- MATIABAG WARD NO-II
P/O AND P/S- GOURIPUR.
DIST- DHUBRI(ASSAM).
298: SHUMAR ALI
S/O- SAFIYUR RAHMAN.
VILL AND P/O- BHANDRA NO.I
P/S- MANIKPUR.
DIST- BANGAIGAON(ASSAM).
299: MUNINDRA RAY
Page No.# 85/100
S/O- DHIRAN RAY.
VILL- 2 NO. BHOGPARA.
P.O- NARAYAN PUR
P/S- BARBORI.
DIST- BAKSA BTAD(ASSAM).
300: ABDUR RAHIM BADSHA
S/O- ABDUL GONI DEWANI.
VILL- BHANGIR KANDA.
P/O- BORKILA SORSOW
P/S- SOUTH SALMARA.
DIST- DHUBRI(ASSAM).
301: GAUTAM CH. BARMAN
S/O- SATYENDRA MOHAN BARMAN.
VILL- VILUPARA PT-I.
P/O HATIPOTA
P/S- CHAPAR.
DIST- DHUBRI(ASSAM).
302: AMAL CH. RAY
S/O- PHATIK RAY.
VILL- SINGIMARI.
P/O- NOYAGAON
P/S- ABHAYAPURI.
DIST- BONGAIGAON(ASSAM).
303: ARUP CH. RAY
S/O- MADAN MOHAN RAY.
VILL- SOUTH TUKRI CHARA PT-III
P/O AND P/S- GOLAKGANJ.
DIST- DHUBRI(ASSAM).
304: UTTAM KR. RAY
S/O- GOPAL CH. RAY.
VILL AND P/O- KACHA KHANA.
DIST- DHUBRI(ASSAM).
305: LATIFUL ALOM
S/O- LT. ABDUS SOBUR SK.
VILL- DARKINA MARI.
P/O- JAMADARHAT
P/S- FOKIRGANJ.
DIST- DHUBRI(ASSAM).
306: MIZINK BRAHMA
S/O- BIPIN KR. BRAHMA.
VILL- MAURA KAURA.
Page No.# 86/100
P/O- LAUDANGA
P/S- DOTMA.
DIST- KOKRAJHAR (ASSAM).
307: NURJAMAL TALUKDAR
S/O- A. R. TALUKDAR.
P/O ALOMGANJ
P/S- KAZIGAON.
DIST- KOKRAJHAR(ASSAM).
308: AJIT BISWAS
S/O- SUBAL CH. BISWAS.
P/O- RUPSHI
P/S- GOLAKGANJ.
DIST- DHUBRI(ASSAM).
309: NUR ALOM SHEIKH
S/O- LT. ABDUL MALEK SHEIKH.
VILL- ASSAMER ALGA.
P/O- KANAIMARA
P/S- SOUTH SALMARA.
DIST- DHUBRI(ASSAM).
310: SIRAJUL ISLAM
S/O- ABDUR RAHMAN KHANDOKAR.
VILL- NAL KURA PT-II
P/O- SAHELOGANJ.
DIST- DHUBRI(ASSAM).
311: SOLEMAN ALI SK
S/O- LT. ABDUL KHALEK SK.
VILL- II NO. RIVER BLOCK.
P/O- MAJERCHAR
P/S- DHUBRI.
DIST- DHUBRI(ASSAM).
312: PRAKASH CH. BARMAN
S/O- NABIN CH. BARMAN.
VILLAND P/O- ASHARI KANDI.
P/S- GAURIPUR.
DIST- DHUBRI(ASSAM).
313: RAHITANANDA RAY
S/O- LT. BINOD CH. RAY.
VILL AND P/O- KHAGARPUR
P/S- ABHAYPUR.
DIST- BONGAIGAON(ASSAM).
Page No.# 87/100
314: JIBAN CHETRY
S/O- LT. MAN BR CHETRY.
VILL- NATUN BARJHAR.
P/O- BARSOLA P/S- DHEKIAJULI.
DIST- SONITPUR(ASSAM).
315: ACHINTA BORUAH
S/O- PROBIN BORUAH.
VILL- KULRUCA CHOWA GAON.
P/S- TITABAR.
DIST- JORHAT(ASSAM).
316: BINOY DUARAH
S/O- SUKIT DUARAH.
VILL- HATIJAN
P/S- DOOM DOOMA.
P/O- BORHAPJAN.
DIST- TINSUKIA(ASSAM).
317: JALILUR RAHMAN
S/O- YAKUB ALI.
VILLAND P/O- KAOIMARI.
P/S -RUPAHI HAT.
DIST- NAGAON(ASSAM).
318: SUNIL SAIKIA
S/O- JAIRAM SAIKIA.
VILL- NO. 2 NABAJYOTI.
P/O- GOMARIGURI
P/S- MERAPANI.
DIST- GOLAGHAT(ASSAM).
319: PRAHLAD HAZARIKA
S/O- DINA HAZARIKA.
VILL- SORAGURI KARBAITA GAON.
P.O- DIKHOW MUKH
P/S- GOURISAGAR.
DIST- SIVASAGAR(ASSAM).
320: RUHIT TAMULI
S/O- LT. SUMESWAR TAMULI.
VILL- JAMUNI GAON.
P/O KARKI CHUK
P/S- JENGRAL MUKH.
DIST- JORHAT(ASSAM).
321: AKHTAR HUSSAIN
S/O- LT SALIM UDDIN AHMED.
Page No.# 88/100
VILL- GHAHI GAON.
P/O AND P/S- SOOTEA.
DIST- BISWANATH(ASSAM).
322: SHIBU DEY
S/O- LT BANALAL DEY.
VILL AND P/O- CHARAKURI.
P/S- KARIMGANJ.
DIST- KARIMGANJ(ASSAM).
323: JIABUR RAHMAN
S/O- HANIF ALI.
VILL AND P/O- 5 NO. KUMOLIA
PANIBHARAL.
P/S- BISWANATH CHARIALI.
DIST- BISWANATH(ASSAM).
324: SIVAJEET DAS
S/O- NAGEN DAS
VILL- NUTUN SIRGRI
P.O AND P.S- DHEKEAJULI
DIST- SUNITPUR
325: SUSANTA MECH
S.O- LATE KHIRADHAR MECH
VIIL- MECHGAON
P.O- SOOTIA
DIST. BISWANATH
326: FIROJ AHMED
S.O- LT. SULEMAN ALI
VILL- PURONI ALIMOR
P.O- PANCHMAIL
P.S- TEZPUR
DIST. SUNITPUR
327: RANJAN HAZARIKA
S.O- PUWARAM HAZARIKA
VILLANDP.O- GOHPUR PATHAR
P.S- GOHPUR
DIST. BISWANATH
328: DIVYAJOYTI BORMUDOI
S.O- LT. JIBON BORMUDOI
VILLAND P.O- BALIJAN
P.S- GOHPUR
DIST. BISWANATH
Page No.# 89/100
329: DHON SAIKIA
S.O- DEVEN SAIKIA
VILL- TETIACHU
P.O- BARRANGABARI
P.S- GOHPUR
DIST. BISWANATH
330: SANJIB MALAKAR
S/O- JATIN MALAKAR.
VILL- MALIPARA.
P/O- DUBI
P/S- PATACHARKUCHI
DIST- BARPETA (ASSAM )
331: PUTUL DAS
S/O- RATNRSWAR DAS.
VILL- AKAJAN
SANTIPUR.
P/O- AKAJAN
P/S- SILALATHAR.
DIST- DHEMAJI(ASSAM)
332: MUKUT PATHAK
S/O- PRASANTA PATHAK.
VILL - BARSHAN.
P/O AND P/S- PATACHARKUCHI.
DIST- BARPETA (ASSAM )
333: BIKASH DAS
S/O- GIRISH DAS.
VILL- BARBORI.
P/O- SORUPETA
P/S- PATACHARKUCHI
DIST- BARPETA ( ASSAM )
334: MOKTADIR HUSSAIN
VILL - DAHUDI PAM.
P/O- JALKHANA
P/S- TIHU.
DIST- NALBARI ( ASSAM )
335: JAHIR UDDIN DEWAN
S/O- MD. NAZIM UDDIN DEWAN.
VILL - BALATARI.
P/O- CHENIMARI
P/S- TARABARI.
Page No.# 90/100
DIST- BARPETA ( ASSAM )
336: JAYANTA KALITA
VILL - WEST COLLAGE ROAD.
P/O- KHALILPUR
P/S- DHUBRI.
DIST- DHUBRI ( ASSAM ).
337: MANIK CHOUDHARY
S/O- KSHITISH CHOUDHARY.
VILL - NIZ MAINBARI.
P/O- MAINBARI
P/ S -BAGHBAR.
DIST - BARPETA ( ASSAM ).
338: ABDUL MAZID AHMED
VILL - ROWMARY GAON.
P/O- CHENIMARI
P/S- TARABARI.
DIST - BARPETA (ASSAM ).
339: AMARJIT CHOUDHARY
S/O- SAMAR CHOUDHARY
VILL - MALIGAON GATE NO.1
P/O- MALIGAON
P/S- JAUKBARI.
DIST- KAMRUP (ASSAM ).
340: PULIN SAIKIA
S/O- GHANA KANTA SAIKIA.
VILL- KAKOSUNGA HABI GAON 11 NO BLOCK.
P/S- BORHOLA
P/O- URANGALI.
DIST- JORHAT (ASSAM )
341: RAJIB NATEY
S/O- SONARAM NATEY.
VILL- BHELOGURI MISSING GAON.
P/O- BEKAJAN
P/S- BORHOLLA.
DIST- JORHAT (ASSAM ).
342: RITU MONI SAIKIA
S/O- NABIN CH. SAIKIA.
VILL AND P/O- GOTANAGAR.
P/S- JAUKBARI.
DIST - KAMRUP (ASSAM ).
Page No.# 91/100
343: CHAMPAK DAS
S/O- LT. SIDHESWAR DAS.
VILL- RAJADUWAR.
P/O AND P/S- NORTH GUWAHATI.
DIST- KAMRUP (ASSAM ).
344: MRIGEN BORO
S/O- MODON CH. BORO.
VILL- KALBARI .
P/O- ANANDA BAZAR
P/S- BARPETA ROAD.
DIST- BAKSA(ASSAM ).
345: DHIRAJ KALITA
S/O- BHAIRAB KALITA.
VILL- NIMUA.
P/O- NITYANANDA
P/S- PATACHARKUCHI.
DIST - BARPETA (ASSAM ).
346: MAHESWAR DAS
S/O- TANGKESWAR DAS.
VILL- BAMGAON.
P/O- GOHAIN GAON.
P/S AND DIST- DHEMAJI (ASSAM ).
347: MAHESWAR REGON
S/O- LT. BABUDHAR REGON
VILL- BHELOWGURI MISING GAON.
P/O- BEKAJAN
P/S- BORHOLLA.
DIST - JORHAT (ASSAM ).
348: DHANJIT DAS
VILL- DANGORKUCHI.
P/O- SONKUCHI.
P/S AND DIST - BARPETA (ASSAM )
349: NABAJIT DAS
S/O- MATHURA DAS.
VILL- BARGUNDUBI.
P/O- BONGAON
P/S- PATACHARKUCHI
DIST - BARPETA (ASSAM ).
350: RITU RANJAN MUDOI
S/O- KRISHNA KT. MUDOI.
VILLANDP/O - KALONG PAR HALOWA GAON.
Page No.# 92/100
P/S- RUPAHIHAT.
DIST - NAGAON (ASSAM).
351: BIDYUT BORAH
S/O- KHETEKESWAR BORAH.
VILL- NO.2 SENSWOA GAON.
P/O- CHINATOLLY
P/S- DHEKIAL
DIST - GOLAGHAT (ASSAM ).
352: ARUN PRADHAN
S/O- RUP PRD. PRADHAN
VILL- TINKU PATHAR.
P/O- BISHNUPUR
P/S - LEKHAPANI
DIST - TINSUKIA (ASSAM )
353: UTTAM PAUL
S/O- GOURANGA CH. PAUL.
VILL- KATHAL
P/O- JAIFORPUR
P/S - SILCHAR SADAR
DIST - CACHER (ASSAM ).
354: MANOJ DEKA
S/O-LT. GOJEN DEKA.
VILL- MADANPUR.
P/O- DEUDURA
P/S- KAMALPUR.
DIST - KAMRUP (ASSAM ).
355: RUPAM DAS
S/O- PRAMOD DAS.
VILL- TOWN HOWLY WARD NO-2
P/O AND P/S- HOWLY.
DIST - BARPETA (ASSAM ).
356: SUNIL RN. DEKA
S/O- UMESH CH. DEKA.
VILL- BIDDYAPUR.
P/O- SIMLAGURI
P /S- BARPETA ROAD.
DIST - BARPETA (ASSAM
357: GOKUL BORDOLOI
S/O- DIMBA BORDOLOI.
VILL- MARANBARI.
P/O- DIPARAPUKHURI
Page No.# 93/100
P/S- GAHPUR.
DIST - BISWANATH ( ASSAM )
358: BAHARUL ISLAM KHAN
S/O- ANOWAR HUSSAIN KHAN.
VILL- SHORIATPUR
P/O- SHOWAPUR.
P/S- KALGACHIA
DIST- BARPETA
359: BIJOY MANDOL
S/O- ROHIDAS MAODAL.
VILL- NO 1 PIPLENI.
P-O- SUAGPUR
P/S- GORESWAR.
DIST- BAKSA(ASSAM)
360: UPEN PHUKAN
S/O- GHANA PHUKAN.
VILL- PAKHORGONIA
P.OAND P/S- TENGAKHAT.
DIST- DIBRUGARH.
361: DIPAK KATHAR
S/O- LT. HOWENT KATHAR.
VILL- DOKHIN GAON.
P/S- DISPUR
P/O- KAHILIPARA.
DIST- KAMRUP(ASSAM)
362: HORENDRA DEORI
S/O- RUPSING DEORI
VILL- MAJOR BARI DEORI GAON.
P/O- KOWPATONI
P/S- GOGAMUKH.
DIST- DHEMAJI (ASSAM)
363: RAJIB DUTTA
S/O- KARUNA DUTTA.
VILL- MELENG PUZARI GAON.
P/O- CHOWKHAT
DIST- JORHAT(ASSAM)
364: GOKUL BORDOLOI
S/O- DIMBA BORDOLOI.
VILL- MARANBARI.
P/O- DIPARAPUKHURI
P/S- GOHPUR.
Page No.# 94/100
DIST- BISWANATH(ASSAM)
365: RAJU ORANG
S/O- LT. NARAYAN ORANG.
VILL- PANJABARI
P/S- SHATGAON.
DIST- KAMRUP(ASSAM).
366: MANIK BORUAH
S/O- JOYRAM BORUAH.
VILL AND P/O- URANGIAL GAON.
P/S- BORHOLLA
DIST- JORHAT.
367: MOFIDUL ISLAM
S/O-ABDUL AWAL SK
VILL-KATLITARI
P/O- AMBARI BAZAR
P/S- BAGUAN
DIST- GOALPARA
368: HAFIZUR RAHMAN
S/O- LT. ABDUL RASHID.
VILL- SOWAGURI.
P/O AND P/S- BISWANATH CHARIALI
DIST- BISWANATH ( ASSAM )
369: ASHRAFUL ISLAM
S/O- SUKUR ALI.
VILL- LATANI CHAPURI
P/O- KAOIMARI
P/S- RUPAHIHAT
DIST- NAGAON ( ASSAM )
370: ABHIJIT RAO
S/O- LT LAL RAO
VILL- HENGERABARI BORBARI
P/O- HENGERABARI
P/S- DISPUR
DIST- KAMRUP ( ASSAM )
371: JAHIDUL ISLAM
S/O-RAHIM UDDIN
VILL- NORTH BARPETA
P/O- SONKUCHI
P/S AND DIST - BARPETA.
Page No.# 95/100
372: ASRAFUL ALOM BARBHUIYA
S/O- FAYAJ AHMED BARBHUIYA
VILL NISCHINTAPUR P/O- RAJNAGAR P/S- SILCHER DIST- CACHAR
VERSUS
1:THE STATE OF ASSAM AND 3 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
(DEPTT. OF HOME) DISPUR GUWAHATI-6 ASSAM
2:ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPTT. DISPUR GUWAHATI-6 ASSAM
3:THE DIRECTOR GENERAL OF POLICE
POLICE HEAD QUARTERS ULUBARI GUWAHATI ASSAM
4:ADDITIONAL INSPECTOR GENERAL OF POLICE (S.A AND M.L.)
ULUBARI GUWAHATI ASSAM
Advocate for the Petitioner : MR. A H M R CHOUDHURY
Advocate for the Respondent : GA ASSAM
-BEFORE-
HON'BLE THE CHIEF JUSTICE MR. AJAI LAMBA
HON'BLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
Date : 28-02-2020 (Ajai Lamba, C.J.) Order dated 08.01.2020 reads as under:-
"313 petitioners have approached this Court with the prayer that writ in the nature of mandamus be issued directing execution of order dated 20.04.2019 by converting the petitioners' position from Constable (Armed Branch, for short "AB") to Constable (Unarmed Branch, for short "UB").
The petition also seeks issuance of a writ in the nature of certiorari quashing order dated 23.10.2018.
2. It has been pleaded in the petition that the petitioners were appointed as Constable (Armed Branch) during the period 2006 to 2009 under Assam Police, and have been discharging their duties in various districts of Assam with sincerity. The other relevant plea is that Assam Police Manual Part-III provides that Assam Police Page No.# 96/100 Force is divided into 2(two) main Branches, viz. Unarmed Branch and Armed Branch. The strength of these 2(two) Branches has been separately laid down for each districts and cannot be altered without sanction of Government. Inspector General of Police, however, is empowered to transfer personnel of force from one district to another in the interest of administration of police. Superintendent of Police has the power to transfer a Constable or Constables from Unarmed Branch to Armed Branch and vice versa.
The latest Circular for transfer of Constables from Armed Branch to Unarmed Branch has been placed on record as Annexure-B and is Circular No.4 of 2013 dated 03.12.2013. The said Circular provides the criteria for conversion of Constables from District Armed Branch and Assam Police Battalion to Unarmed Branch Stream. The eligibility criteria as laid down in the Circular is -
(i) Minimum educational qualification should be matriculation/HSLC;
(ii) Should complete at least 6(six) years of service in DEF/APBns.
(iii) No Court case or D/P pending against him/her.
(iv) No major punishment during the service rendered by him/her.
It has further been provided in the Circular that conversion from Armed Branch Stream to Unarmed Branch Stream will be considered on the recommendation of a Selection Committee comprising of -
(i) The Deputy Inspector General of Police (A), Assam - Chairman.
(ii) The Assistant Inspector General of Police (R), Assam - Member.
(iii) The Assistant Inspector General of Police (AP), Assam - Member -
Convenor.
The Circular further provides that the Board will scrutinize the service records of all eligible Constables and will recommend for transfer to Unarmed Branch Stream on the basis of merit-cum-seniority. In implementing the Circular, the Board will collect the list of Constables expressing their willingness as well as their unwillingness in writing, if any, from District Superintendent of Police and Commandants of Assam Police Battalion to consider their conversion to Unarmed Branch Stream on the basis of laid down criteria.
3. It has been pleaded that conversion from AB Constable to UB Constable had been going on from 2008 to 2015. In Paragraph 7 of the petition, it has been Page No.# 97/100 pleaded that in response to a query made under Right to Information Act, 2005, information was given that process of conversion from AB Constable to UB Constable has been done according to seniority/length of service/date of appointment. 8(eight) batches of AB Constable were converted to UB Constable. It has, however, been alleged that in the case of the petitioners, the earlier adopted principle has not been followed.
4. It has been pleaded in Paragraph 8 of the petition that willingness of the petitioners for conversion from AB Constable to UB Constable was sought, which the petitioners have already expressed more than once. It has been pleaded that since the petitioners were not being converted from AB Constables to UB Constables, they were constrained on filing WP(C) No.6255/2018. This Court vide the order dated 12.02.2019 directed the respondents to examine representation of the petitioners, which they may submit and pass a speaking order. The order has been appended with the writ petition as Annexure-E.
5. It has been pleaded that on 08.03.2019 (Annexure-F), the representation was furnished to the Director General of Police, Assam. Vide the Annexure-G dated 17.04.2019, Director General of Police, Assam passed order dated 17.04.2019.
6. We have gone through order dated 17.04.2019 (Annexure-G) passed by the Director General of Police (wrongly mentioned in Paragraph 12 of the petition as order dated 20.04.2019). Gist of the decision rendered by Director General of Police is that the matter of conversion of Constable from AB to Constable (UB) shall be taken up as and when need of such conversion arises depending on various factors like existing vacancies of such posts, promotional aspects, maintenance of law and order, prevention and detection of crime in the State, etc. and once the matter of such conversion is taken up, the cases of present petitioners referred above shall also be taken up along with other qualifying persons, provided they come within the zone of consideration and the matter will be finally decided purely based on seniority-cum- merit and in accordance with the established procedure.
7. It has been vehemently contended by learned counsel that as per Notification dated 23.10.2018, the Rules relating to promotion have been amended. Amendment has been carried in Rule 16(i). The following has been incorporated -
Page No.# 98/100 "A Constable shall not be allowed to sit for the departmental examination for promotion to the post of Assistant Sub-Inspector of Police unless he has completed 5(five) years of continuous service, out of which 3(three) years of service must have been rendered in the Unarmed Branch, as on the date of the notice of the examination provided he is otherwise eligible, after the completion of the Basic Training in the Training School."
It has been asserted that all the petitioners have already completed Basic Training and, therefore, unless their claim for conversion as UB Constable is considered, they shall not be entitled to promotion to the post of Assistant Sub- Inspector of Police.
8. Learned counsel for the petitioners contends that an advertisement has been issued for recruitment of Constables (UB) and Constables (AB). If the recruitment of Constables in Unarmed Branch is allowed to go on, the future promotional prospects of the petitioners shall be adversely affected. In such circumstances, the recruitment process of Unarmed Branch Constables be stayed.
9. We find that the advertisement for recruitment has not been placed on record. Without relevant document establishing apprehension of the petitioners, interim direction cannot be issued.
Learned counsel for the petitioners would be at liberty to file an affidavit along with relevant documents.
10. Learned counsel for the petitioners has not been able to bring out the factual position as to whether there is a separate cadre strength provided for Armed Constables and separate for Unarmed Constables.
Learned counsel for the petitioners may file an affidavit in context of the Rules in that regard.
11. Learned counsel for the respondent State has argued that the salary and perks of Unarmed Constable and Armed Constable are the same. Both belong to the same cadre. In such circumstances, it is only an internal arrangement for the benefit of administration of police that a Constable can be posted in Unarmed Branch or Armed Branch.
So far as promotional avenue to the post of Assistant Sub-Inspector is Page No.# 99/100 concerned, learned counsel for the State has pointed out that seniority as Armed Constable is also required to be considered. Surely the petitioners would always remain senior to the new incumbents, who are likely to be recruited through direct recruitment. In such circumstances, it has been pleaded on behalf of the respondents that no case for stay of recruitment is made out.
Having considered the issue, we hereby direct Director General of Police, Assam to file his counter affidavit.
12. So far as prayer for stay is concerned, recruitment to police is essential. Law and order is at stake. Also considering the plea taken on behalf of the State, we find that the promotional prospects of the petitioners would not be adversely affected if recruitment is allowed to go on for the reason that seniority of every Constable is required to be considered before promotion. Surely the petitioners shall always remain senior to the newly recruited Constables. In such circumstances, the prayer for stay is hereby declined.
13. List on 10th February, 2020."
2. This Court is conscious of the fact that there is shortage of Constables in the Assam Police. Prima facie, the petitioners appeared to have made a point that their Branch is not being changed to Unarmed Branch, although they are eligible, therefore, they shall not be eligible for promotion to the post of Assistant Sub-Inspector in terms of Rule 16(1) of the Assam Police Manual Part-III, as amended vide the Notification dated 23.10.2018.
De hors the right of the petitioners, an advertisement has been issued for recruitment of Constables, including in Unarmed Branch, with which the petitioners are aggrieved because in their contention, their right to promotion would be adversely affected. It is also the contention on behalf of petitioners that since persons are already available whose Branch can be converted to Unarmed Branch, there is no necessity of recruiting Constables separately for Unarmed Branch.
3. We hereby put the respondents to notice that in case reasonable stand is not taken before this Court, the Court would be constrained on adopting the extreme step of staying the recruitment under advertisement dated 19.12.2019.
4. Mr. T.C. Chutia, learned Additional Senior Government Advocate, Assam has not Page No.# 100/100 been able to furnish any reasonable explanation for the actions of the respondents and, therefore, we are constrained on summoning Shri Nitul Gogoi, IPS, DIG (MPC) to the Court, who would be required to satisfy the Court in regard to their proposed action. Shri Nitul Gogoi has filed his affidavit, therefore, it appears that he is dealing with the issue.
5. List on 17.03.2020.
6. Shri Nitul Gogoi shall remain present in Court on the next date of listing.
JUDGE CHIEF JUSTICE Comparing Assistant