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Gauhati High Court

Alok Sarkar And 312 Ors vs The State Of Assam And 3 Ors on 28 February, 2020

Author: Ajai Lamba

Bench: Ajai Lamba, Soumitra Saikia

                                                           Page No.# 1/100

GAHC010303462019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C) 110/2020

         1:ALOK SARKAR AND 312 ORS.
         S/O- RANJIT SARKAR
         VILL- SUBASH NAGAR,P/O- AMBICAPATTY
         P/S- SILCHAR,DIST- CACHAR, ASSAM.

         2: RUKON AHMED BARBHUIYA
         S/O - HAZI NURUL HAQUE BARBHUIYA
         P/O- BHAKATPUR P/S- SILCHAR SADAR DIST- CACHAR.

         3: BISWAJIT MALAKAR
         S/O- SUKHOMOY MALAKAR
         VILLANDP/O- LALA BAZAR
         P/S- LALA BAZAR DIST- HAILAKANDI

         4: BISWAJIT BORAH
          S/O- PUSPA BORAH
         VILL- STATION ROAD
          JOYPUR
         P/O- SOOTIA
         DIST- BISWANTH


         5: SHARIFUL ISLAM
          S/O- MD. NURUL ISLAM
         VILLANDP/O- BATAMARI
         DIST- NAGAON
         ASSAM

         6: MOHENDRA SHARMA
          S/O MR.JAPULAL SHARMA
         VILL- DILLAL
         P/O AND P.S- DILLAL
         DIST- KARBI ANGLONG (ASSAM
                              Page No.# 2/100

7: AKTAR HUSSAIN
 S/O- SIDDIK ALI
VILL- SONARIGAON
P/O- SONARIGAON
P/S- DHING
DIST- NAGAON
ASSAM

8: MALIKUDDIN AHMED
 S/O - MASLEM ALI
VILL - BHAKUATEPA
P/O- RAULY
P/S- SARTHEBARI
DIST - BARPETA (ASSAM)

9: RASHID KHAN
 S/O - MD ALI AKBAR
VILL - B SINGIMARI
P.O. SINGIMARI
 P.S. RUPAHI HAT
DIST - NAGAON (ASSAM)

10: SHISIR RANJAN DAS
 S/O - SAILENDRA CH. DAS
VILL- PATHARIGRAM
P.O- RAJANOGAR
P.S- SILCHAR
 PIN -788026
 DIST. CACHAR
ASSAM

11: RONENDU NATH
VILL- NORTHKALACHUP
P/OANDP/S- RAMKRISHNANAGAR
DIST- KARIMGANJ
ASSAM

12: DIPAK TERON
 S/O - LT. LAKHIRAN TERON
VILL- SINDHISAR
P/O- AMLIGHAT
P/S- JAGIROAD
DIST- MORIGAON (ASSAM

13: BAPPI SINGHA
 S/O- BINOD SINGHA
VILL- BETIRGRAM
P/O- BEKIRPAR
                               Page No.# 3/100

P/S-DHOLAI
DIST- CACHAR
ASSAM

14: AJIT TRIPURA
VILL- KOJIMGANJ
P/O- ESABEEL
P/S- PATHARKANDI
DIST- KARIMGANJ
ASSAM

15: RINKU GHOSH
VILL- BERABAK
P/O- SALCHAPRA
P/S- SILCHAR
DIST- CACHAR
ASSAM

16: ARUPJYOTI DEKA
 S/O LT. JAY NATH DEKA.
VILL-TETELIA.
P.O- TETELIA
P.S- HAJO
DIST -KAMRUP
ASSAM

17: SAJAL DEB
 S/O- ATUL CH. DEB
VILL- NIT CAMPUS
P/O- NIT SILCHAR
P/S- SILCHAR
DIST- CACHAR
ASSAM

18: AWLADH HUSSAIN LASKAR
 S/O- ABDUL KHALIQUE LASKAR
VILL- NIMAICHANDPUR
P/O- NIMAICHANDPUR
P/S- LALA
DIST- HAILAKANDI
ASSAM

19: ABDUL AHAD
 S/O- MATIUR RAHMAN
VILL- BISHKUT
P/O- AYLABARI
P/SANDDIST- KARIMGANJ
ASSAM
                             Page No.# 4/100


20: MASHUK BAHAR LASKAR
 S/O- BASHIR UDDIN LASKAR
VILL- NISCHINTAPUR
P/O- RAJNAGAR
P/S- SILCHAR
DIST- CACHAR
ASSAM

21: AKBAR HUSSAIN
VILL AND P/O- JURBARI
P/S- PATHARKANDI
DIST- KARIMGANJ
ASSAM

22: EKBAL AHMED TAPADAR
VILL- KAMRANGI
P/O- MARJATKANDI
P/S- BADARPUR
DIST- KARIMGANJ
ASSAM

23: BAPAN AHMED LASKAR
VILL- RAMNAGAR
P/O- TARAPUR( KHELMA)
P/S- SILCHAR
DIST- CACHAR

24: NAZIR AHMED
VILL- CHIRIPAR
P/O- MONIPUR PT-II
P/S- LAKNIPPUR
DIST- CACHAR
ASSAM

25: RAMJAN UDDIN LASKAR
VILL- RAMNAGAR(TARAPUR)
P/O- TARAPUR(KHELMA)
P/S- SILCHAR
DIST- CACHAR

26: MOHIT ALOM BARBHUIYA
VILL- RAMNAGAR
TARAPUR
P/O- TARAPUR
P/S- SILCHAR
DIST- CACHAR
ASSAM
                                           Page No.# 5/100


27: ABHIJIT DAS
 S/O- AJIT KUMAR DAS
VILLAND P.O- RAKHAL KHALER PAR
P/S- SILCHAR
DIST- CACHAR
ASSAM

28: RAJESH KAIRI
 S/O- LT. RAMDHAN KAIRI
VILLANDP/O- ATHAROTILLA
P/S- DHOLAI
DIST- CACHAR
ASSAM

29: FAIZUL ISLAM
 S/O- BADRUL ISLAM
VILL- HATIKHALI(KALAZAR)
P/OANDP/S- MURAZAR
DIST- HOJAI
ASSAM

30: MANIK RATAN ROY
VILL- RANGPUR PT-IV
P/O- RANGPUR
P/S- SILCHAR
DIST- CACHAR
ASSAM

31: SAHAJAN UDDIN LASKAR
 S/O - INTIAZ UDDIN LASKAR
VILL-BHAKATPUR (KATHAL ROAD)
P.O- BHAKATPUR P.S- SILCHAR PIN -788005
DIST - CACHAR
ASSAM

32: RIAZ UDDIN LASKAR
 S/O - SAFIUR RAHMAN LASKAR
VILL- DAKHIN MOHANPUR PT-V
P.O- KACHUDHARAM
DIST - CACHAR
ASSAM

33: KUTUB UDDIN LASKAR
 S/O - LT. SYAR ALI LASKAR
VILL- SONABARIGHAT PT-II
P.O - SONABARIGHAT
P.S- SILCHAR
                                                Page No.# 6/100

DIST - CACHAR
ASSAM

34: KISHORE DAS
 S/O - KANTI BHUSAN DAS
ADDRESS - BANGABAZAR
P.O- KANILSAIL
P.S- BADARPUR
DIST - KARIMGANJ
ASSAM

35: SATYAJIT CHOUDHURY
 S/O- SUDIP CHOUDHURY
ADDRESS- RAMNAGAR RESIDENTIAL DEVELOPMENT COMPLEX
P.O - RAMNAGAR
P.S- SILCHAR
DIST - CACHAR
ASSAM

36: NAKIB UDDIN BARBHUIYA
 S/O- RAJAB ALI BARBHUIYA
VILL-DUDPATIL PT-IV (AFAR )
P.O- MASUGHAT
P.S- SILCHAR
DIST - CACHAR
ASSAM

37: KAUSHIK DAS
 S/O- KUMARESH DAS
VILL- JAIFARPUR
P.O- JAIFARPUR
P.S - SILCHAR
DIST - CACHAR
ASSAM

38: SALIM UDDIN BARBHUIYA
 S/O- TUNU MIA BARBHUIYA
VILL-UJANGRAM
P.O-ARUNACHAL
P.S- SILCHAR
DIST - CACHAR
ASSAM

39: CHARAN SINGH SWARGIARG
 S/O LT. BHAGIRAM SWARGIARG
VILL- GOMURA
P.O- BHALAGUNG
P.S-PATACHAR KUCHI
                                 Page No.# 7/100

DIST - BARPETA
ASSAM

40: AHAMEDUL HOQUE BARBHUIYA
 S/O - MOINUL HOQUE BARBHUIYA
VILL - GOSSAIPUR PT-II
P.O- GOSSAIPUR PT-III
P.S.-UDHARBOND
DIST - CACHAR
ASSAM
PIN- 788030

41: SADUR ROHMAN
 S/O- HABIB ALI
VILL- MAIZDIHI
P/O- SETTLEMENT
P/SANDDIST- KARIMGANJ
ASSAM

42: ROBIN DAS
VILL- BIJOYNAGAR
P/O ANDP/S- RATABARI
DIST- KARIMGANJ
ASSAM

43: EKRAM ULLAH KHAN
 S/O- SIFAT ULLAH KHAN
VILL- BHAIRAB NAGAR
P/O- KRISHNAPUR
P/S- SILCHAR
DIST- CACHAR
ASSAM

44: BILAL UDDIN BARBHUIYA
 S/O- SAIF UDDIN BARBHUIYA
VILL- HATIRHAR PT. II
P/O- SRIKONA
P/S- SILCHAR
DIST- CACHAR

45: REAJAUL HOQUE
 S/O- AKMAL ALI
VILLANDP/O- MADAN MOHAN
DIST- KARIMGANJ

46: SABIR AHMED CHOUDHUR
VILL- KAZIDHAHAR PT-I
P/O- KAZIDAHAHAR
                                 Page No.# 8/100

P/S- SONAI
DIST- CACHAR

47: SHASHIDHAR BIN
VILL- BIDYA NAGAR TE
P/O- BIDYA NAGAR
P/S- RAMKRISHNA NAGAR
 DIST- KARIMGANJ
ASSAM

48: SUMON ROY
VILL- RATABARI
P/O- BARUALA
P/S- RATABARI
DIST- KARIMGANJ
ASSAM

49: DIPANKAR BARMAN
 S/O- PIYARI MOHAN BARMAN
VILL- BILAIPUR
P/O- PRATAP PUR
P/S- LALA
DIST- HAILAKANDI
ASSAM

50: BISHU DAS
 S/O- HARANDRA CH. DAS
VILLANDP/O- KATIGORAH
P/S- KATIGORAH
DIST- CACHAR
ASSAM

51: ABDUL HASIB
VILL- NORTH KANDIGRAM
P/O- MALUA
P/S- BADARPUR
DIST- KARIMGANJ
ASSAM

52: KABIR AHMED
VILL- KHADIMAN
P/O- BADARPURGHAT
P/S- BADARPUR
DIST- KARIMGANJ
ASSAM

53: JAHIRUL HUDA LASKAR
 S/O- LT. ATAUR RAHMAN LASKAR
                                  Page No.# 9/100

VILL- NISHANTAPUR
P/O- RAJNAGAR
P/S- SILCHAR
DIST- CACHAR
ASSAM

54: SHAMIN AHMED
 S/O- ABDUS SUKUR
VILL- ISMOTI
P/O- BARAIGRAM
P/S- PATHARKANDI
DIST- KARIMGANJ
ASSAM

55: FIRUJ BARMAN
 C/O- PHONI BH. BARMAN
VILLANDP/O- JIBANGRAM
P/S- DHOLAI
DIST- CACHAR
ASSAM

56: TAHIR AHMED KHAN
VILL- EAST TANGIBARI
P/OANDP/S- RATABARI
DIST- KARIMGANJ
ASSAM

57: SEEMANTA BORAH
 S/O - SUREN SUT
VILL - MILANPUR
P/S AND P.O- MANGALDAI
DIST - DARRANG
ASSAM

58: KAMAL KR. ROY
 S/O - HARI CHARAN ROY
VILL - NIZSHALDAH
PO. SARTHEBARI
DIST - BARPETA (ASSAM

59: JITUMONI DEKA
 S/O - LOTESWAR DEKA
VILL - KAIHORA. PO. PATIDARRAN
 P/S-MANGALDAI
 DIST - DARRANG (ASSAM)

60: SAIDUR ISLAM
 S/O - AKTAR ALI
                                 Page No.# 10/100

VILL - JANGALPARA
PO. JANGALPARA
DIST - DARRANG (ASSAM)

61: HITENDRA DAS
 S/O - MOHAN CH. DAS
VILL - KATHPORI
 P/O AND P.S- MANGALDAI

62: ARINDAM BHATTACHARJEE
 S/O- AJIT KR. BHATTACHARJEE.
VILL-DHU
P/O- KALAIN.
 P/S- KATIGORAH
 DIST. CACHAR
ASSAM

63: BIDYUT DEKA
 S/O- B DEKA
VILL- KHASRONHOLI
P/O- CHENGAPOTHER
P/S- KOLIGAON
 DIST- UDALGURI
ASSAM

64: JIBESH KR. BARUAH
 S/O- MADHAB CH BARMAN
VILL- JHARGAON
P/O- JALJALI
P/S- MANGALDAI
DIST- DARRANG
ASSAM

65: NARHARI RAY
VILL- PACHIM ANKORBARI
P/O- KAJAL GAON
P/S- DHALIGAON
DIST- CHIRANG

66: ADILUR RAHMAN
 S/O - ABDUL MOTALIB
VILL - PACHIM SINGIMARI
P.O- SINGIMARI
P.S- RUPAHI HAT
DIST - NAGAON (ASSAM

67: BISWA JYOTI HAZARIKA
 C/O- SIBA RAM HAZARIKA
                             Page No.# 11/100

P.O AND P.S- MANGALDOI
DIST - DARRANG (ASSAM)

68: ABDUL MANNAN
 S/O - MD SHAJAHAN ALI
VILL - SOWARI PAITARI
P.O. JOYBHUM
P.S. BAGUAN
DIST -GOALPARA (ASSAM)

69: ACHYUT KONWAR
 S/O - BHUSHAN KONWAR
VILL - MAZGAON
P.O. PAHUMARA
P.S. NORTH LAKHIMPUR
DIST - LAKHIMPUR (ASSAM)

70: HAMIDUR ISLAM
 S/O - MD SHAMSUL ISLAM
VILL - KHOLABAMAHA
P.O- KHOLABAMUHA
P.S. TARABARI
DIST - BARPETA (ASSAM)

71: ABDUL AWAL AHAMED
 S/O - MD FAZLUL HAQUE
VILL - PACHIM MOIRABARI
P.O- MOINBARI
P.S- BAGHBOR
DIST- BARPETA (ASSAM)

72: UTTAM KR. HALDER
 S/O - AMAR CH HALDER
VILL - MADAI KHALI
P.O-ASHARIKANDI
P/S- GAURIPUR
DIST - DHUBRI ( ASSAM)

73: WAHIDUR RAHMAN
 S/O - MD NUR ISLAMUDDIN
VILL - KAHOM
P.O.SORUPETA
P.S. BARPETA
DIST - BARPETA (ASSAM)

74: BHABAJIT DEKA
 S/O - SRI TARAK CH. DEKA
VILL - PALLA SATRA
                                  Page No.# 12/100

P.O AND P.S-SARTHEBARI
DIST - BARPETA (ASSAM)

75: SUFIYAR RAHMAN
 S/O - A RAZZAQUE BAPARI
VILL - SOWARI POITARI
P.O-BOGUAN
P.S-JOYBHUM
DIST - GOALPARA (ASSAM)

76: DEBABROTA MIRI
 S/O - LT. CHANDRA MIRI
VILL - NO .1BONGAL MORA
P.O. ISLAMGAON
P.S.BIHPURIA
DIST - LAKHIMPUR (ASSAM

77: FARAJ ALI
 S/O - LT. INSER ALI
VILL - JUGIPARA
P.O.BATABARI
P.S.DHULA
DIST - DARRANG (ASSAM)

78: DEEPJYOTI SAOI
 S/O - LT CHARESWAR SALOI
VILL - LEZA
P.O- BARUAJANI
P.S. KAMALPUR
DIST - KAMRUP (ASSAM)

79: MAKIBBUDDIN AHMED
 S/O - MAIZUDDIN AHMED
VILL - SANTIPARA W /NO 1
P.O AND P.S- MANGALDAI
DIST - DARRANG (ASSAM)

80: RUPAK CHEKANIDHARA
 S/O - LT MAHURAM CHEKANIDHARA
VILL - CHARAIDOLONI
P.O.MADHABPUR
P.S.BIHUPURIA
DIST - LAKHIMPUR (ASSAM)

81: MONAJIR ALAM
 S/O - IKRAMUL MAZID
VILL - NO 2 CHANGAPARA
P.O- DIGHIRPAR
                                        Page No.# 13/100

P.S- SIPAJHAR.DIST - DARRANG (ASSAM)

82: BIMAL RABHA
 S/O - LT PUBARAM RABHA
VILL - SANCHUBARI
P.O- BINDUKURI
P.S- TEZPUR
DIST - SONITPUR (ASSAM)

83: MD. IKRAMUL ISLAM
 S/O - MD FAIZUDDIN AHAMED
VILL - ADHIKARI
P.O.RAJGHAT
P.S.MANGALDAI
DIST - DARRANG (ASSAM)

84: ARUP DEKA
 S/O - PRAFULLA DEKA
VILL - NIZ DALGAON
P/O- DALGAON
P/S.- DALGAON.
DIST- DARRANG

85: NAZRUL ISLAM (II)
 S/O - MD. AFAZUDDIN AHMED
VILL - ATA
PO. SARUPETA
DIST - BARPETA (ASSAM)

86: KESHAB DAS
 S/O - SRI JRITHESWAR DAS
VILL - BHEBELI
P.O. NANADI
P.S. GOGAMUKH
DIST - DHEMAJI ( ASSAM)

87: JAHIDUL ISLAM
 S/O - MD RAHIM UDDIN
VILL - NORTH BARPETA
P.O.SUMKUCHI
P.S.BARPETA
DIST - BARPETA (ASSAM)

88: DIPANKAR NATH
 S/O - PURANDHAR NATH
VILL - DAKSHIN CHUBURI
P.O AND P.S.SIPAJHAR
DIST - DARRANG (ASSAM)
                              Page No.# 14/100


89: SARANGA PATHAK
 S/O - RAJANI PATHAK
VILL. BARPETA
P/S- SARUTAPA
P/S- BARPETA
DIST - BARPETA
ASSAM

90: AYEN UDDIN
 S/O- MD ISMAIL HUSSAIN
VILL- RAKHAYASHNI
P/O- RAKHAYASHNI
P/S- MORNOI
DIST- GOALPARA

91: GOBIN HAZARIKA
 S/O - NIREN HAZARIKA
VILL - KHANGIA GAON
P/O- TEKELA
P/S- POLIBOR
DIST - JORHAT
ASSAM

92: MANJIL HUSSAIN
 S/O - BORHAN ALI SIKDER
VILL - JOSHIHATI
PO. BALABHITA
P.S. BORPETA ROAD
DIST - BORPETA (ASSAM)

93: ABDUL WADUD
 S/O- MD TALEB UDDIN AHMED
VILL - PACHIM KAHNAPARA
 PO. KAARI PUKHURI
P/S- DALGAON
 DIST - DARRANG (ASSAM)

94: BISWAJIT DEV
 S/O - LT. SITESH CH. DEV.
VILL- TERAPUR BAJAR.
P/O- KALI BARI BAZAR
P/S- SILCHAR
DIST- CACHAR
ASSAM

95: NAZIR UDDIN
 S/O - LT. HIFZUR RAHMAN
                                 Page No.# 15/100

VILL- PANIGHAT
P/O- DUHALIA
PS. PATHARKANDI
DIST. KARIMGANJ
ASSAM

96: JOYPRAKASH UPADHYAY
 S/O - LT. JAGADISH UPADHYAY.
VILL - KASHIPUR
P/S- UDHAR BOND.
DIST.- CACHAR
ASSAM

97: ANUPAM KR. DEKA
 S/O- M DEKA
VILL AND P.O- MANGALDAI
P/S- MANGALDAI
DIST- DARRANG
ASSAM

98: NAZRUL ISLAM
 S/O- MD K ALI AHMED
VILL- LAKHIPARA
P/O- JOSTIPARA
P/S- BARPETA
DIST- BARPETA
ASSAM

99: SANKAR KUMBHAKAR
 S/O- UMESH DAS
VILL- BARMANKITI
P/O- RAYPUR
P/S- PATHERKUCHI
DIST- BARPETA
ASSAM

100: SAHIDUL ISLAM
 S/O - MD. HASAN ALI
VILL - BARKALIAJHAR
PO. BYASPARA
P/S- SIPAJHAR
DIST - DARRANG (ASSAM)

101: ANISUR RAHMAN
 S/O - ALI ABDUL HAQUE
VILL AND P.O- AMBARI
P.O.AMBARI
P.S-ABHAYAPURI
                               Page No.# 16/100

DIST - BONGAIGAON (ASSAM)

102: BASER ALI
 S/O - SAHAR ALI
VILL - NO.1 SOUTH RANGAPANI
P.O- BADLABAZAR
P.S. BOKO
DIST - KAMRUP(R) (ASSAM)

103: NUMUZ ZAMA
 S/O - FAJLUL HAQUE
 VILL - LAMGLA
P.O.LAMGLA
P.S-BAGHBOR
DIST - BARPETA (ASSAM)

104: ARUP DAS
 S/O - SITANGSHU MOHON DAS
VILL- MADHABPUR
P/O- KARICHERRA-
P/S- RAMNATHPUR
DIST- HAILAKANDI
ASSAM

105: HIMANGSHU KR. NATH
 C/O- NABIN CH NATH
VILL- SWETMODAR
P/O- BORDOULGURI
P/S- SIPAJHAR
DIST- DARRANG
ASSAM

106: RAKIBUL ISLAM
 C/O- JAFAR ALI
VILL- SALEKURA
P/O- JANIA
P/S- BARPETA
ASSAM

107: C/N PRAKASH NATH
VILL- TIPLAI
P/S- SIMALITALA
P/O- TIPLAI
DIST- GOALPARA
ASSAM

108: RAJ ALI SING
VILL- DIPHU POLICE RESERVE
                               Page No.# 17/100

P/O AND P.S- DIPHU
DIST- KARBI ANGLONG
ASSAM

109: PRADIP RONGPEE
VILL- GUMORIA
P/O- HAHARA
P/S- SONAPUR
DIST- KAMRUP
ASSAM

110: MRIDUL DAS
 S/O- M DAS
VILL- DUBI
P/O- DUBI
P/S- PATSARKUCHI
DIST- BARPETA ASSAM

111: PANKAJ ROY
 S/O -PUTUL ROY
VILL- MATIKHOLA
P/OAND P.S - HOWRAGHAT
DIST- KARBI ANGLONG (ASSAM)

112: PUSPANJOY PHONGLOSA
 S/O - FORONJAY PHONGLOSA
VILL - MATIKHOLA
P/O AND P.S - HOWRAGHAT
DIST- KARBI ANGLONG (ASSAM)

113: PANKAJ GOGOI
 S/O- PRABHAT GOGOI
VILL- CHARINGIA
P/O- PHULPANICHIGA
P/S- GAURISAGAR
DIST- SIVSAGAR (ASSAM)

114: UJJAL BORAH
 S/O- SRI DHANIRAM BORA
VILL AND P.O- BEBEJIA
P/S- SADAR
DIST- NAGAON (ASSAM)

115: TRIDIP JYOTI HAZARIKA
 S/O- LT. MAHENDRA HAZARIKA
VILL- MURAHANI
P/O- CHALCHALI
P/S- SAMUGURI
                              Page No.# 18/100

DIS- NAGAON (ASSAM)

116: ANANDA DAS
 S/O- SRI MINARAM DAS
VILL- HATLAWKHOWA
P/O- NIZLAKHOWA
P/S- RUPAHIHAT
DIST- NAGAON (ASSAM)

117: NIRAB GAYAN
 S/O- LT. RAMESH GAYAN
VILL AND P.O- PADUMONI
P/S- SAMAGURI
DIST- NAGAON ( ASSAM)

118: ABUBAKKKAR SIDDIQUE
 S/O- HAZI ABDUL SHAHID
VILL- LATANI CHAPORI
P/O- KAWIMARI
P/S- RUPAHIHAT
DIST- NAGAON (ASSAM)

119: BHAGABAN KALITA
 S.O- LT. DHARESWAR KALITA
VILL- PALARA
P/O- KAMALPUR
P/S- KHUDRA DIMU

120: NRIPEN SHARMA
VILL AND P.O- BYASPARA
P/S- SIPAJAR
DIST- DARANG (ASSAM)

121: HEMANTA DAS
VILL- LAKHIPUR HIRAPARA
P/O AND P.S- LAKHIPUR
 DIST- GOALPARA (ASSAM)

122: PANKAJ HANDIQUE
 S/O- DIMBESWAR HANDIQUE
VILL- GOROIMARI
P/O- TETONBARI
P/S- HOHPUR
DIST- SONITPUR (ASSAM)

123: AJIT DEKA
 S/O- SRI MINARAM DEKA
VILL- DIMARGURI GAON
                                  Page No.# 19/100

P/O- LAGIBHAKAT GAON
P/S- JAGIROAD
DIST- MORIGAON (ASSAM)

124: MOSAHED ALI
 S/O- HANIFULLA HOQUE
VILL- KANAI CHUBA
 P/O- HOWLY MOHANPUR
P/S- MANGALDAI
DIST- DARANG (ASSAM)

125: GOLAP RAY
 S/O- DHANESWAR RAY.
VILL- KANDULIMARI.
P/O- CHAKA PARA.
P/S- BONGAIGAON.
DIST-BONGAIGAON
 ( ASSAM)

126: PRAFULLA SAIKIA
 C/O- LT. MANIK SAIKIA.
VILL- TIPOMIA BORPACHI GAON.
P/O 7 P.S- JORHAT.
DIST- JORHAT
 ( ASSAM)

127: AJIT BORGOHAIN
 S/O- CHANDRA BORGOHAIN.
VILL- AMGURI LEHAM GAON.
P/O- BATUAMUKH.
P/S- SILAPATHAR.
DIST- DHEMAJI ( ASSAM)

128: ASAAD UDDIN
 S/O- KARAMAT ALI
VILL AND P/O- BAZARGHAT
P/S- RATABARI
DIST- KARIMGANJ

129: AKTAR HUSSAIN CHOUDHORY
 S/O- LT. SAHABUDDIN CHOUDHORY
VILL- BHOMRAGURI
P/O-BHOJKHOWA CHAPURI
P/S- TEZPUR
DIST- SONITPUR ( ASSAM)

130: SAIFUL BARIE
 S/O- ABDUL GAFUR
                                    Page No.# 20/100

VILL- ALISINGA URIAM GURI
P/O- PANCHMILE
P/S- TEZPUR
DIST- SONITPUR ( ASSAM)

131: MARGOOBUR RAHMAN CHOUDHURY
 S/O-MAZIBUR RAHMAN CHOUDHORY
VILL- ALICHINGA
 P/OANDP/S- TEZPUR
DIST- SONITPUR ( ASSAM)

132: KUNAL BORO
 S/O- LT. DILIP BORO
VILL-BAITHABHAGA
P/O- GHORAMARI
P/S- TEZPUR
DIST- SONITPUR (ASSAM)

133: NANTU KR. NATH
 S/O- LT. NIROD CH. NATH
VILL- KALAIN( BHAIRABPUR PART-1)
P/O- KALAIN
P/S- KATIGORAH
DIST- CACHAR (ASSAM)

134: GUNENDRA SAHARIA
 C/O- CHAMPAK SAHARIA
VILL AND P.O- MENAPARA
P/S- MANGALDAI
DIST- DARANG (ASSAM)

135: DURGAMONI HAZARIKA
 S/O- RATNA KANTA HAZARIKA
VILL- KUJISATRA
P/O- SILPUKURI
P/S- MIKIRBHETA
DIST- MORIGAON (ASSAM)

136: UTTAM BORA
 S/O- SRI BOLORAM BORA
VILL- NONOI DEWRI GAON
P/O- NONOI
P/S- NAGAON(SADAR)
DIST- NAGAON (ASSAM)

137: KUSHAL BORA
 S/O- LT. DABEN CH. BORA
VILL- NORTH HAIBORGAON
                               Page No.# 21/100

P/O- HAIBORGAON
P/S- SADAR
DIST- NAGAON ( ASSAM)

138: PRASANTA HAZARIKA
 S/O- NANDESWAR HAZARIKA
VILL- PHALENGI CHUK GAON
P/O- DIHINGIA
P/S- TITABOR
DIST- JORHAT ( ASSAM)

139: PURANJAN NATH
 C/O- PARESH NATH
VILL- GHATUBA GAON
P/S AND P/O- THELAMARA
DIST- SONITPUR ( ASSAM)

140: PABAN KUMAR BORA
 C/O- LT. BHABEN BORA
VILL- KALIBARI CHUK
P/S AND P/S- TEZPUR
DIST- SONITPUR (ASSAM)

141: RAMEN KUMAR BORA
 C/O- LT. BHABEN BORA
VILL- KALIBARI CHUK
P/OAND P.O- TEZPUR
DIST- SONITPUR ( ASSAM)

142: RUSHON AHMED BARBHUIYA
 S/O- NURUL HAQUE BARBHUIYA
VILL- BHAKATPUR
P/S- SILCHAR
P/O- BHAKATPUR
DIST- CACHAR
ASSAM

143: SWAPAN GOALA
 S/O- BANGSHI PRASAD GOALA
VILL- DURGA BASTI
P/O- PALANG GHAT
P/S- DHOLAI
DIST- CACHAR
ASSAM

144: ABDUL GAFFAR KAZI
 S/O- MOINUL HAQUE KAZI
VILL- BHAIRABNAGAR
                                      Page No.# 22/100

P/O- KRISHNAPUR
P/S- SILCHAR
DIST- CACHAR
ASSAM

145: RAHUL ISLAM
 S/O- LT. ABDUL HUSSAIN
VILL- MADAKATA
P/O- DHAPARGAON
P/S- RANGIA
DIST- KAMRUP
ASSAM

146: FIRUZ KHAN
 S/O- SARBESH KHAN
VILL- FULBARI
P/O- GUMAFUL BARI
P/S- TARABARI
DIST- BARPETA
ASSAM

147: MUJIBUR RAHMAN CHOUDHURY
 S/O- LT. HAMIDUR RAHMAN CHOUDHURY
VILL- JAROIL TOLA
P/O- JANJARBIL ( DUNGRIPAR PT-II)
P/S- SONAI
DIST- CACHAR
ASSAM

148: BISTI BARO
 S/O- LAMEN BARO
VILL AND P.O- KACHARI SOLMARI
P/S- RANGIA
DIST- KAMRUP
ASSAM

149: SAHAJAHAN BARBHUIYA
 S/O- RAHIMUDDIN BARBHUIYA
VILL AND P.O- KAZIDHAR
P/S- SONAI
DIST- CACHAR
ASSAM

150: HIMALAYA SARMA
VILL- CHANGELIA PARA
P/O- AULACHOWAKE
P/S- MANGALDAI
DIST- DARANG
                               Page No.# 23/100

ASSAM

151: PULAKJYOTI HAINARI
 S/O-ANURAM HAINARI
VILL- UHANI PATHAR BATABARI
P/S- RANGAPARA
DIST- SONITPUR
ASSAM

152: DEB RAJEN PAHADI
 S/O- SHRI MANIK PAHADI
VILL- HATIMARA
P/O- TETONBARI
P/S- HELEM
DIST- SONITPUR
ASSAM

153: SAMARJYOTI DAS
 S/O- SRI MADAN DAS
VILL- SADALA
P/O AND P.S- HAJO
DIST- KAMRUP
ASSAM

154: MANJEET CHOUDHURY
 S/O- SUBODH CH CHOUDHURY
VILL- SALESALA
P/O- BONGARA
P/S- PALASBARI
DIST- KAMRUP
ASSAM

155: MUKESHAR RAHMAN
 S/O- MD. SAFIKAR RAHMAN
VILL- GOG
P/O- BARPALAHA
P/S- BAIHATA CHARIALI
DIST- KAMRUP
ASSAM

156: JABRUL HAQUE
 S/O- MD. NURUL ISLAM
VILL- SHALMARABURI
P/O- BECHAMARI
P/S- DHING
DIST- NAGAON
ASSAM
                                  Page No.# 24/100

157: APURBA BHARALI
 S/O- SRI KULENDRA BHARALI
VILL- NAM DUMDUMIA
P/OANDP/S- DHING
DIST- NAGAON

158: UTPAL BORAH
VILL- NORTH HAIBARGAON
P/O- HAIBARGAOAN
P/S- SADAR (NAGAOAN)
DIST- NAGAON

159: IKRAMUL HUSSAIN CHOUDHURY
 S/O- MD. CHAND MIYA
VILL- ROWMARI
P/O- ROWMARI BIL
P/S- DHING
DIST- NAGAOAN
ASSAM

160: RANJIT BORAH
 P/O- NAGAON
P/S- SADAR(NAGAON)
DIST- NAGAON
ASSAM

161: WAHAB ALI
VILL- ROWMARI
P/S- RUPAHI HAT
P/O- ROWMARI
DIST- NAGAON
ASSAM

162: ZAKIR HUSSAIN
 S/O- ABDUL HAMID
VILL- SIMULOATI
P/O- ALI TANGONI
P/S- JURIA
DIST- NAGAON
ASSAM

163: GULZAR HUSSAIN
VILL- BORMABIL
P/O- MUWAMARI
P/S- SAMAGURI
DIST- NAGAON
ASSAM
                                Page No.# 25/100

164: MIJANUR HAZARIKA
VILL- PALASHANI
P/S- SADAR( NAGAON)
P/O- PALASHANI
DIST- NAGAON
ASSAM

165: BIRJU YADAB
VILL- AMINGAON
 KALIBARI
P/O- AMINGAON
P/S- NORTH GUWAHATI
DIST- KAMRUP
ASSAM

166: JEHIRUL ISLAM
 S/O- MD HUSSAIN ALI
VILL- BOWAL-GURI
P/O- GOROIMARI
P/S- LAHARIGHAT
DIST- MORIGAON
ASSAM

167: ATUL CH DAS
 S/O- MOHAN CH. DAS
VILL AND P.O- BORCHILA
P/S- MIKIRBHETA
DIST- MORIGAON
ASSAM

168: RUSHU TIRKEY
 S/O- BANDAN TIRKEY
VILL- ADLABASTI
P/S- BARBARI
DIST- BAKSA
ASSAM

169: JYOTIPRAKASH THAKURIA
 S/O- SRI BIMAL KR THAKURIA
VILL AND P.O- BONGARA
P/S- PALASHBARI
DIST- KAMRUP
ASSAM

170: BIJU HAZARIKA
 S/O- LT. GHAIN CH. HAZARIKA
VILL AND P.O- TETLISARA
P/S- KAMPUR
                              Page No.# 26/100

DIST- NAGAON
ASSAM

171: PARAG CHOUDHURY
 S/O- NANDI NATH CHOUDHURY
VILL- SARAIGHAT
P/O- DUMUNICHOWLD
P/S- BAIHATA CHARIALI
DIST- KAMRUP
ASSAM

172: ANKUR DEKA
 C/O- BITOPAN DEKA
VILL- DIMOW
P/S- NAGAON SADAR
DIST- NAGAON
ASSAM

173: RINTU MORAN
 S/O - LT. GONTIK MORAN
VILL- KULIPATAHAR
P/O- KACHIJAN CHARIALI
P/S- KAKOPOTHER
DIST- TINSUKIA

174: DIPAK MAHANTA
 S/O- LT. JUGAL MAHANTA
VILL- BOGIA SATRA
P/O- MELAMATI
P/S- TITABOR
DIST- JORHAT

175: NOJIB UDDIN
 S/O- GIAS UDDIN
VILL AND P.O- SHAGUN BAHI
P/S- MOIRABARI
DIST- MORIGAON
ASSAM

176: MASHIQUL ISLAM
 S/O- ABDUL MALEQUE
VILL- MAKIRGAON
P/O- KATHAGURI
P/S- LAHORIGHAT
DIST- MORIGAON
ASSAM

177: ASHIM ROY
                                    Page No.# 27/100

VILL- BORDOLI NAGAR
P/S- TINSUKIA
DIST- TINSUKIA

178: UMANANDA KNOWAR
 S/O- LT. ANIL KNOWAR
VILL- 2 NO TAL PATHER
P/O- TAL PATHER
DIST- TINSUKIA

179: ZAHANGIR ALOM
 S/O- MD. KUDDUS ALI
VILL- GARAMATIKHOWA
P/O- BORGHAT
P/S- RUPAHI HAT
DIST- NAGAON
ASSAM

180: SANDI BASUMATARI
 S/O- BALARAM BASUMATARI
VILL- DHUPGURIGAON
P/O- LANGHIN TINIALI
P/S- HOWRAGHAT
DIST- KARBI ANGLONG

181: SANJIB KR. BRAHMA
 S/O- SRI SATYANDERA NATH BRAMHA
VILL- MENSING ENGTI GAON
P/O- HIDIPI
DIST- KARBI ANGLONG

182: RANJAN PATHAK
 S/O- TUWARAM PATHAK
VILL- KALIBARI DA-GAON
P/O AND P.S- TEZPUR
DIST- SONITPUR
ASSAM

183: DEBAJIT BHUYAN
 S/O- LT. MOTIRAM BHUYAN
VILL- ATIGAON TINIALI
P/O- BANGALDHARA
DIST- MORIGAON
ASSAM

184: PARASH MONI BORAH
 S/O- DULAL CH. BORAH
VILL- RAJAGAON WARD NO 1
                               Page No.# 28/100

P/OAND P.S- MORIGAON
DIST- MORIGAON
ASSAM

185: SONESWAR NATH
 S/O- JOYRAM NATH
VILL- BAGARIGURI
P/O- KUMURAGURI
P/S- MORIGAON
DIST- MORIGAON
ASSAM

186: JIAUL HOQUE
 S/O- MD. JAMSEDUR RAHMAN
VILL- BORIGAON
P/O- NIZ-DANDUA
P/S- MORIGAON
DIST- MORIGAON

187: ANUP CHAKRABORTY
 S/O- AKHIL CHAKRABORTY
VILL AND P.O- BARALIMARI
DIST- MORIGAON
ASSAM

188: GULAP HUSSAIN
 S/O- ABDUL HASIM
VILL- KUPUR PARA
P/O- BOR-HOLLOW
P/S- BHURAGAON
DIST- MORIGAON

189: JUGAL BONIA
 S/O- ATUL BONIA
VILL- DIHINGSATRA
P/O AND P.S- NORTH GUWAHATI
DIST- KAMRUP
ASSAM

190: DIGANTA DAS
 S/O- SRI BEJI RAM DAS
VILL- GORIA CHAPORI
P/O- GARUMARA
P/S- PULIBOR
DIST- JORHAT

191: AMADUL HOQUE
 S/O- MD. ABDUL KADIR
                                Page No.# 29/100

VILL- SHALKATI PATHER
P/O- SHALKATI PATHER
P/S- DHING
DIST- NOGAON
ASSAM

192: NAZIRUL HOQUE
 S/O- MD. SHAH ALI
VILL AND P.O- SHOGUNBAHI
P/S- MORIGAON
DIST- MORIGAON
ASSAM

193: JAMAL UDDIN
 S/O- ALTAB ALI
VILL- PACHIM SALPARA
P/O- PUB SALPARA
P/S- RUPAHI HAT
DIST- NAGAON
ASSAM

194: RAJ SAIKIA
 S/O- SIDDESWAR SAIKIA
VILL AND P.O- SENECHOWA
P/S- SADAR( NAGAON)
DIST- NAGAON
ASSAM

195: PULIN PANGING
 S/O- LT. CHANDRA KT. PANGIN
VILL- MAJORBARI
P/O- DISANGMUKH
P/S- SIVSAGAR
DIST- SIVSAGAR
ASSAM

196: SUDARSHAN DAS
 S/O- SRI BHABAKANTA DAS
VILL- PAHUKATA PANIGAON
P/O- BARPANIGAON
P/S- SAMAGURI
DIST- NAGAON
ASSAM

197: CHANDAN JYOTI SAIKIA
 S/O- SRIMANTA KR. SAIKIA
VILL- MILONPUR
P/O- NAGAON
                              Page No.# 30/100

P/S- SADAR (NAGAON)
DIST- NAGAON
ASSAM

198: RAJU SAIKIA
 S/O- SRI B SAIKIA
VILL- MAHLUR JURIA
P/O- PAJPATHARI
P/S- SADAR (NAGAON)
DIST- NAGAON
ASSAM

199: DIPU PAUL
VILL- HOIBIRGAON
 RAILWAY COLONY
P/O AND P.S- HOIBORGAON
DIST- NAGAON
ASSAM

200: NITUL SONOWAL
 S/O- ROMEN SONOWAL
VILL AND P.O- ARIAMURIA
P/S- DHOLLA
DIST- TINSUKIA
ASSAM

201: ABDUL KAYUM AHMED
 S/O- LT. SOLAYMAN SHEIKH.
VILL- BSRTARY
P/O- RANGAPANT.
P.S-BAGHBAR
DIST- BARPETA
ASSAM

202: SUNIL PEGU
 S/O- SRI LAMASING PEGU.
P/O- BOROLA
P/S- GOGAMUKH.
DIST- DHEMAJI
ASSAM

203: PINTU BORAH
 S/O- LT. GOPAL BORAH.
VILL- CHUTIA GAON
P/O- URIA GAON.
P.S- NAGAON
DIST- NAGAON
ASSAM
                               Page No.# 31/100


204: ASRAFUL HOQUE MAZUMDER
 S/O- FAKAR UDDIN MAZUMDER
VILL- RANGAUTI PT. I
P/O- RANGAUTI
P/S- HAILAKANDI
DIST- HAILAKANDI

205: ANANTA DAS
 S/O- LT.SUTIRAM DAS
VILL- GHORMARA SATRA
P/O- GHORMARA
P/S- N. LAKHIMPUR
DIST- LAKHIMPUR
ASSAM

206: ALTAB ALI
 S/O- KERAMAT ALI
VILLANDP/O- MERAPANI
P/S- MERAPANI
DIST- GOLAGHAT
ASSAM

207: SAIFUL ISLAM
 S/O- LT. NURUL ISLAM
VILL- BORIGAON
P/O- SOLMARI MIKIGAON
P/S- MORIGAON
DIST- MORIGAON
ASSAM

208: BABUL ALI
 S/O- AZAD ALI
VILLANDP/O- PATUKATA
P/S- MIKIR BHALA
DIST- MORIGAON

209: MUKUT KUMAR
 S/O- TARANI KT. KUMAR
VILL- KHEHENI PARA
P/O- BEZARA
P/S- BAIHATA CHARIALI
DIST- KAMRUP
ASSAM

210: NAYAN JYOTI MALI
 S/O- UDAY MALI
VILLANDP/O- BAIHATA
                               Page No.# 32/100

P/SANDDIST- KAMRUP

211: JIBUR RAHMAN
 S/O- LT. SAHABUDDIN
VILLANDP/O- BORBHETI
P/S- BHATADRABA
DIST- NAGAON

212: UJJAL DAS
 S/O- CHANDRA DAS
VILL- CHENESELIMLRA
P/S- JAMUGURIHAT
 DIST- SONITPUR

213: DIGANTA MILLIK
 S/O- LT. SIDHESWAR MILLIK
VILL- LANGTHAN KRAMASA GAON
P/O- DONGKAMUKAM
P/S- BAITHALANGSO
DIST- KARBI ANGLONG
ASSAM

214: UTTAM DEBANATH
 S/O- BRAJALAL DEBNATH
VILL- TINGRAI BENGALI GAON
P/OANDP/S- MAKUM
 DIST- TINSUKIA

215: GUNA MONI NATH
 S/O- SONARAM NATH
VILL AND P/O- NATHUAGAON
DIST- MORIGAON
ASSAM

216: MUKTER HUSSAIN
 S/O- MD. SIDDIK ALI
VILLANDP/O- SONARIGAON
P/S- DHING
DIST- NAGAON
ASSAM

217: SURAJIT RABHA
 S/O- BHABEN RABHA
VILL- KAYASTA PARA
P/OANDP/S- RANGJULI
 DIST- GOALPARA

218: BINANDA RABHA
                                Page No.# 33/100

S/O- BULENDRA RABHA
VILL- DAIRONG MADA PARA
P/O- KHARDANG
P/S- DUDHNOI
DIST- GOALPARA

219: SUMIT TANTI
 S/O- PURAN TANTI
VILL- BAR PATHER TEA EASTATE
P/OANDP/S- BARPATHER
DIST- KARBI ANGLONG

220: MRIDUL SAIKIA
 S/O- LT. CHANDRA SAIKIA
VILL- KARIAYANI BAMUN GAON
P/O- PALASHANI
 DIST- NAGAON
ASSAM

221: MIL HAQUE DEWAN
 S/O- LT. HATEM ALI DEAWAN
VILL- KAIKUCHI
 P/O- BHAIRAGURI
P/SAND DIST- BARPETA

222: RAJU AHMED
 S/O- MOKBUL HUSSAIN
VILL- BHULUKABARI
P/O- DHABALA PARA
P/SANDDIST- BARPETA

223: NRIPEN CH. DAS
 S/O- SRI PRAFULLA DAS
VILL- BARANGA BARI
P/S- KALAIGAON
P/O- KABIR ALI
DIST- UDALGURI

224: SARIFUL ISLAM
 S/O- RAFIQUL ISLAM
VILLANDP/O- SONARI GAON
 DIST- NAGAON

225: DHAJENDRA BASUMATARY
 S/O- DHIRENDRA BASUMATARY
VILL- KALIASAATRA
P/O- DHAIGAON
P/S-DUDHNOI
                                Page No.# 34/100

DIST- GOALPARA
ASSAM

226: SHOILENDRA KAKOTI
 S/O- BANGSHIRAM KAKOTI
VILL- KHUDRAPOLOHA
P/S- BAIHATA CHARIALI
DIST- KAMRUP
ASSAM

227: ABU TALEP HUSSAIN
VILL- KALJHAR
P/O AND P.S- FAKIRAGRAM
DIST- KOKRAJAHAR
ASSAM

228: DIPAK SAIKIA
 S/O- LT. LAKHIRAM SAIKIA
VILL- AMANI
P/O- BORHAMPUR
P/S- NAGAON(SADAR)
DIST- NAGAON
ASSAM

229: JITUMONI KAKOTI
 S/O- PREMESWAR KAKATI
VILL- PACHIM SALMARA
P/O- PHULAGURI
P/S- RAHA
 DIST- NAGAON
ASSAM

230: MANORANJAN MEDHI
 S/O- BIPIN CH. MEDI
VILL- KAYANTOL
P/O- HALOGAON
P/S- SUALKUCHI
DIST- KAMRUP
ASSAM

231: GOPAL MALI
VILLANDP/O- RANGAMATI
P/S- PALASBARI
 DIST- KAMRUP
ASSAM

232: AMIYA TALUKDAR
 S/O- LT. DADHI RAM TALUKDAR
                           Page No.# 35/100

VILLANDP/O- BHOUKAMARI
P/S- PATACHARKUCHI
DIST- BARPETA
ASSAM

233: BIPUL DEKA
 S/O- KHARGESWAR DEKA
VILL -BARHAZARA GAON
P/O- BEZERA
P/S- BAIHATA CHARIALI
DIST- KAMRUP
ASSAM

234: KAMALESWAR DAS
 S/O- BUDDIRAM DAS
VILL- SHINGARA
P/S- KAMALPUR
DIST- KAMRUP
ASSAM

235: RAJU DHAR
 S/O- NIKHIL CH. DHAR
VILL- KALACHERRA
P/OANDP/S- BAZARICHERRA
DIST- KARIMGANJ
ASSAM

236: HITESWAR KALITA
 S/O-MAHANANDA KALITA
VILL- GELPEZAR
P/O- NAHERBARI
P/S- BARAMA
 DIST- NALBARI
ASSAM

237: PRANAB KALITA
 S/O- RAHESWAR KALITA
VILL- DAKHALAI
P/O- SIMILIA TARABARI
P/S- BOKO
 DIST- KAMRUP
ASSAM

238: SIRAJUL ISLAM
 S/O- LT. ARZED ALI
VILL- JAYANTIPUR
 P/O AND P.S-KALIABOR
 DIST- NAGAON
                             Page No.# 36/100

PIN- 782137

239: DEWAN AMINUL HAQUE
VILL- KURIHA
 P/O- KAYAKUCHI
 P/S- BARPETA
 DIST- BARPETA
 PIN-781352

240: DEWAN SHADIDUL ISLAM
 S/O- DEWAN HASSEN ALI
VILL- KURIHA
P.O-KAYAKUCHI
 DIST- BARPETA
PIN-781352

241: MUSHARAF HUSSAIN
 S/O-LT. MAYNUL HOQUE
VILL- GAREMARI
 P.S- BARPETA.
DIST- BARPETA

242: SHUBHASH DEKA
 S/O- LT. GAJEN DEKA
VILLL- MADANPUR
 P.S-CHANGSARI
 DIST- KAMRUP

243: TAFIKUDDIN AHMED
 S/O- MD. MUSLIM ALI
VILL- GUIYA
P.O- SONESWAR

P.S- KAMALPUR
DIST- KAMRUP

244: KAMAL KUMAR BAISHYA
 S/O- BRAJO KUMAR
VILL- MUGURIA
P.S- PATACHARKUCHI
 DIST- BARPETA

245: SANTANU ROY
 S/O- LT. HAREKRISHNA ROY
VILL AND P.O- UPARTALA
P/S- DUDHNAI
DIST- GOALPARA
                                Page No.# 37/100

246: NIKUNJA RAI
 S/O- LT. PRABHUNANDA RAI
VILL- BAGULAMARI
P.S- SORBHOG
 DIST- BARPETA

247: BIOSWAJIT KALITA
 S/O- LT. SUREN KALITA
VILL- BAMPARBATIA
P.S- TEZPUR
DIST- SONITPUR

248: ANANTA BORAH
 S/O- THANESWAR BORAH
VILL- POTIA GAON
P.S- SOOTEA
DIST-BISWANATH
 PIN-784175

249: DHON GOGOI
 S/O- BHPARAM GOGOI
VILL- NARUATHAN
P.S- DHEMAJI
 DIST- DHEMAJI

250: JITU SUTRADHAR
 S/O- LT. MONINDRA SUTRADHAR
VILL- CHINAI CHUK
P.S- DHEMAJI
DIST- DHEMAJI

251: ABHIJIT SARMA
 S/O- SRI BIPIN SARMA
VILL- KUWARA
P.O AND P.S- PATACHARKUCHI
DIST- BARPETA

252: DHIREN RAJBONGSHI
 S/O- LT.BASIA RAJBONGSHI
VILL- MADAN MOHAN SAKHOWA
P.S- NALBARI
 DIST- NALBARI

253: BIKAS SARKAR
 S/O- SURESH SARKAR
VILL-MOUNT VIEW COLONY
P.S- DHALLGAON
DIST- CHIRANG.
                             Page No.# 38/100


254: JAHIRUL ISLAM MOGHAL
 S/O- NAZMUL HQ. MOGHAL
VILL- SHIMAL KANDI
P.S-LAKHIPUR
DIST- GOALPARA

255: RAHUL ISLAM
 S/O- NAZRUL ISLAM
VILL- BHATIPARA
P.S- GOALPARA
DIST- GOALPARA

256: SAKOWAR HUSSAIN
 S/O- LT. CIARUDDIN
VILL- SHILAPANI
P.S- LAKHIPUR
DIST- GOALPARA

257: SHANOWAS AHMED
 S/O- BELLAL UDDIN AHMED
VILL- BAGHMARI
P.S- BILASIPARA
DIST- DHUBRI

258: SOYEDUR RAHMAN
 S/O- SOFIOR RAHMAN
VILL- BHIMKHOZE
P.S- LAKHIPUR
DIST- GOALPARA

259: CHANDAN SAIKIA
 VILL- TELIA PAHUKATA
S/O- BHADRESWAR SAIKIA
P.S- NAGAON
 DIST- NAGAON

260: ABDUL MONNAF
 S/O- LT. SONSA ALI
VILL- GOG
P.O- BAIHATA CHARIALI
DIST- KAMRUP
ASSAM

261: JAKIR HUSSAIN
 S/O- LT. MAYNUL HOQUE
VILL-GAREMARI
P.S- BARPETA
                               Page No.# 39/100

DIST- BARPETA

262: BHRIGU SONOWAL
 S/O- LT. REBA SONOWAL
VILL- KADAMONI RUNNING GATE

P.S- DRIBRUGHAR
DIST- DRIBRUGHAR

263: BIPUL MINZ
 S/O- HANU MINZ
VILL- AMGURI MURANI
P.O- RANGCHONGI
DIST- DRIBRUGARH

264: AMARJYOTI DEURI
 S/O- LT. SURJYA KR. DEURI
VILL- UPPAR DEURI GAON
P.S- PULIBAR
DIST- JORHAT

265: RABBUL HUSSAIN
 S.O- LT. BABAR ALI
VILL- ISLAMPATTY
P.S- NAGAON SADAR
DIST- NAGAON.

266: AKANTA MILI
 S/O-BISHING MILI
P.S- BORPATHAR
DIST- GOLAGHAT

267: MAINA DEORI
 S/O- JOY KUMAR DEORI
VILL- MAJOR DEORI GAON
P.O- MAJOR DEORI GAON
DIST- MAJULI

268: MINTU CHETIA
 S/O- LT. HAREN CHETIA
VILL-TILOI NAGAR NOTUN GAON
P.S- MORAN
DIST- DRIBRUGARH

269: SUJEET BORAH
 S/O- CHANDRA KANTA BORAH
VILL- LAHOLIAL GAON
P.S- MAJULI
                             Page No.# 40/100

DIST-JORJAT

270: NAKUL BORAH
 S/O- ROSHESWAR BORAH
VILL- CHAKIAL
P.S- GHILADHARI
DIST-GOLAGHAT

271: PORAG GOGOI
 S/O- MUKHESWAR GOGOI
VILL- LEZAI GAON
P.S- BORBORUAH
DIST- DIBRUGARH.

272: MONOWAR HUSSAIN
 VILL- BATABARI
P.S- BAGUAN
DIST- GOALPARA

273: RAHUL ISLAM
 S/O- MD. NAZRUL ISLAM
VILL- BHATIPARA
P.S- GOALPARA
DIST- GOALPARA

274: HARKESWAR SARKAR
 S/O- LT. MAHENDRA SARKAR
VILL- DEOHATI
P.S- ABHAYAPURI
DIST - BONGAIGAON

275: ABDUL RAHIM
 S/O- MOKARAM ALI
VILL- JOLESWARBILL
 P.S- LAKHIPUR
DIST- GOALPARA

276: SADAGAR ALI
 S/O- LT. ABED ALI
VILL- SHIKANDA
P.S- LAKHIPUR
DIST- GOALPARA

277: MONAJ KR. NATH
 S/O-NIREN CH. NATH
VILL- ALONGMARI
P.S- BILASHIPARA
 DIST- DHUBRI
                                Page No.# 41/100


278: MOKLESUR RAHMAN
 S/O- JURAN ALI
VILL- MARKULA
 P.S- BAGNAN
DIST- GOALPARA

279: ABDUL HAMID
 S/O- JOHIRUL ISLAM
VILL- SOWARI POITARY
P.S- BAGUAN
 DIST- GOALPARA

280: DIBENDU BORUAH
 S/O- SRI SUDDHANDHAN BORUAH
VILL- MAILIGAON
 P.S- JALUKBARI
DIST- KAMRUP

281: GOPESH ROY
 S/O-BIPIN CH. ROY
VILL- PARMA SINGH LINE
 RLY QTR.
P.S- TINSUKIA
DIST- TINSUKIA

282: JOHAN PEGU
 S/O- AMULYA PEGU
VILL- BOR POMUA GAON
P.S- JENGRAI
 DIST-JORHAT

283: KISHUR KUMAR NATH
 S/O-KAMAKHYA PR. NATH
VILL- BARUA PARA.
P.S- BAGUAN
DIST- GOALPARA

284: HAJARAT ALI AHMED
 S/O-MD. GOFUR ALI
VILL- NAYAPARA
P.S- MATIA
DIST- GOALPARA

285: ANANDA DAS
 S/O- NANDESWAR DAS
VILL- KAMARPOTA
P.S-RANJUG
                                Page No.# 42/100

DIST- GOALPARA

286: PANKAJ KR NATH
 S/O- JOGEN CH.NATH
VILL- GAROBHAT KHOWA
P.S- BAGUAN
 DIST-GOALPARA

287: MONINUR ISLAM
 VILL- BATHGAIJHAR
P.S- BAGUAN
 DIST- GOALPARA

288: PALAKH GOGOI
 S.O- LT. BULON GOGOI
VILL AND P.O-BAMUNBARI
DIST.- DIBRUGARH

289: BHASKAR PHUKAN
 S/O- RAJIB PHUKAN
VILL- B.C. DUTTA PATH.
P.S- TEOK
DIST-JORHAT

290: SUBHAS JYOTI HAZARIKA
 S/O- PRAFULLA HAZARIKA
VILL- PHALENGI CHUK GAON
P.S-TITABOR
 DIST-JORHAT

291: DHURBAJYOTI SAIKIA
 S.O- HARIDAS SAIKIA
VILL- BORACHUK
P.S- SAMAGURI
DIST-NAGAON

292: SANJIB KALITA
 S.O- SRI CHANDRA KT. KALITA
VILL- DIPHALU
P.S AND DIST- NAGAON

293: PRANAB JYOTI RANDHANI
 S/O- AMAL RANDHANI
VILL- KUMAR GAON
P.S- TITABAR
 DIST-JORHAT

294: SUBHASH RABI DAS
                                      Page No.# 43/100

 S/O- LT. BHOLA RABI DAS
VILLL- BANIAMARI
P.S- GOLAKGANJ
DIST- DHUBRI

295: CHITTA RANJAN BARMAN
 S/O- NIRANJAN BARMAN
VILL- MADAIKHALI
P.S- GOURIPUR
DIST-DHUBRI

296: NUR ALIM AHMED
 S/O- MAJEB UDDIN AHMED
VILL- RAJAPARA PT. II
P.S- BAGRIBARI
 DIST- KOKRAJHAR

297: ROFIQUL ISLAM AHMED
 S/O- MOBARAK HUSSAIN AHMED
VILL- PANI JANI PT. 1
P.S- GOSSAIGAON
DIST- KOKRAJHAR

298: AHIDUR RAHMAN
 S/O- SAREMUDDIN SHEIKH
VILL- SINGUNARI
 P.S-FAKIRAGRAM
DIST- KOKRAJHAR

299: RANJIT CHETRY
 S/O-PREM BAHADUR BURATHOKI CHETRY
VILL-BURACHAPARI
 P.S-TEZPUR
DIST- SONITPUR.

300: SARIFUL ALI
 S/O- GIASH ALI
VILL- KAHAR PARA.
P.S- SARTHEBARI
DIST.- BARPETA.

301: SANJIB KR. RAY
 S.O- LT. RAMANIKANTA RAY
VILL-TULUNGIA
 P.S-NABHAYAPURI
DIST. BONGAIGAON.

302: AMINUL ISLAM
                               Page No.# 44/100

S/O- ABDUR RASHID.
VILL- DUMERGURI
P.S- ABHAYAPURI
DIST.-BANGAIGAON.

303: JULFIKAR AZIZ
 S/O- NASIR UDDIN AHMED
VILL- LAKHIGANJ
P.S- BILASI PARA
DIST.-DHUBRI.

304: NAZIMUL KHAN
 S/O-LT. ABDUL MASLEM KHAN.
VILL-RAGHUNANDANPUR
P.S- ABHAYAPURI
DIST.- BONGAIGAON.

305: KOUSHIK KR. NATH
 S/O- ROHINI KR. NATH
VILL-NARANGABARI
P.S- BOGUANI
DIST.-GOALPARA.

306: SOFIOR RAHMAN
 S/O- SAHAB UDDIN
VILL-MOLDIBARI
 P.S- LAKHIPUR
DIST.-GOALPARA

307: MRINAL CH. RABHA
 S/O-MAHJI RABHA
VILL-BONGAON
P.S- GOALPARA
DIST.-GOALPARA

308: MADAN NARZARY
 S/O- SRI BABU RAM NARZARY.
VILL- UPPAR GEREKI
P.S- TEZPUR
DIST.-SONITPUR

309: MOHIBUL HOQUE
 S/O- ASKAR ALI HOQUE
VILL-CHANDMARI
 P.S- JOGIGOPA
DIST.-BONGAIGAON

310: JITUMONI BORAH
                                                                  Page No.# 45/100

            S/O- SRI TARUN CH. BORAH
            VILL- MIKIRHAT HATIRGAON
            P.S-SAMOGURI
            DIST.-NAGAON

            311: RAMJIT KR. GAYARI
             S/O- JALADHAR GAYARI
            VILL- POLASH GURI
            P.S- ABHYAPURI
            DIST.-BONGAIGAON

            312: THANESWAR PEGU
             S/O- NUMAL PEGU
            VILL- JYOTISHPUR
            P.S-GUGAMUKH.
            DIST.-DHEMAJI

            313: GAURI SANKAR NATH
             S/O-SRI CHAKRADHAR NATH
            VILL-UPAR KARKUCHI
            P.S- DUDHNOI
            DIST.-GOALPAR

            VERSUS

            1:THE STATE OF ASSAM AND 3 ORS.
            REP.BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
            (DEPTT. OF HOME ) DISPUR, GUWAHATI-6, ASSAM

            2:ADDITIONAL CHIEF SECRETARY
            TO THE GOVT. OF ASSAM
             HOME AND POLITICAL DEPTT. DISPUR
             GUWAHATI-6
            ASSAM

            3:THE DIRECTOR GENERAL OF POLICE
             POLICE HEADQUARTERS
             ULUBARI
             GUWAHATI
            ASSAM

            4:ADDITIONAL INSPECTOR GENERAL OF POLICE (S.A AND M.L.)
             ULUBARI
             GUWAHATI
            ASSA

Advocate for the Petitioner   : MR. A H M R CHOUDHURY
                                           Page No.# 46/100

Advocate for the Respondent : GA, ASSAM

           Linked Case : WP(C) 140/2020

           1:FUL MIAH AND 371 ORS.
            S/O- ALAUDDIN SK.
           VILL- JORDANGA BARMANPARA.
           P/O AND P/S- MANKACHAR.
           DIST- DHUBRI(ASSAM).

           2: GOPAL BAILOONGH
            S/O-SRI SASHIDHAR BAILOONGH
           VILL-HARIBAR
            P.S- LALUK
            DIST-LAKHIMPUR

            3: ABDUS SALAM MONDAL
            S/O- HAJI SEKANDAR ALI
           VILL-NIZKURSHAKATI.
           P.S-LAKHIPUR

           DIST-GOALPARA

            4: DULU MANDAL
            S/O- NEPAL MANDOL
           VILL- PUH SUALONI
           P.S- RUPOHI HAT
           DIST-NAGAON.

           5: DIJEN BORAH
           S/O- LT. GOBIN BORAH.
           VILL AND P/O- GOREHAGI.
           P/S- BISWANATH CHARIALI.
           DIST- BISWANATH(ASSAM).

            6: MAHATAB HUSSAIN
            S/O-MD. ARMAN ALI
           VILL-AGYATHURI
           P.S-HAJO
            DIST-KAMRUP

            7: ABED AHMED
            S/O-SOFIRUDDIN AHMED
           VILL- C.D. ROAD(WARD NO 3)
           P.S-LAKHIMPUR
            DIST-LAKHIMPUR

           8: JYOTIRMOY RABHA
                              Page No.# 47/100

S/O-LT. RAMESWAR RABHA
VILL- DARAPARA
P.S-DUDHNOI
DIST-GOALPARA.

 9: BAHARUL ISLAM KHAN
 S/O- AKBOR ALI KHAN
VILL-BAPUJI NAGAR(SALBARI)
P.S AND DIST- GOALPARA

10: SUDARSHAN DAS
S/O- SRI BHABAKANTA DAS.
VILL- PAHUKATA PANIGAON
P.S- SAMAGURI
DIST.- NAGAON.

 11: RAJU SAIKIA
 S/O- BASESWAR SAIKIA
P.O- MAJ PATHORI
 P.S- NAGAON SADAR.
DIST- NAGAON.

12: SARIFUL ISLAM
VILL- SONARI GAON
P.S- DHING
DIST.- NAGAON

 13: MUKESHAR RAHMAN
 S/O-MD. SARIFUL RAHMAN
VILL- GOG.
P.S- BAIHATA CHARIALI
DIST.-KAMRUP

14: DIBAKAR DAS
S/O- SRI RAJAL DAS.
VILL- DHARMTUL
P.S-JAGIROAD.
DIST- MORIGAON

15: JIABUR RAHMAN
S/O- LT. SAHABUDDIN.
VILL- BORBHETI
P.S- BATADRABA
DIST.- NAGAON

16: RAJ SAIKIA
S/O- SIDHESWAR SAIKIA.
VILL- SENCHOWA.
                                  Page No.# 48/100

P.S- SADAR (NAGAON)
DIST- NAGAON

 17: MINTU SAIKIA
 S/O-BANESWAR SAIKIA.
VILL- BRAHMACHARI SATRA
P.S- SAMAGURI.
 DIST-NAGAON.

 18: CHANDAN JYOTI SAIKIA
 S/O- SRI SRIMANTA KR. SAIKIA.
VILL-MILANPUR ADARSHA NAGAR.
P.S AND DIST. NAGAON

 19: PRAFULLA SAIKIA
 VILL- POHUKATA PANIGAON.
P.S- SAMAGURI.
DIST-NAGAON.

 20: RINTU BORAH
 S/O- RATNESWAR BORAH
VILL- GOBARGAON.
P.S-NAGAON SADAR.
DIST- NAGAON

 21: SANJIB BORAH
 S/O- LT. DIMBESWAR BORAH.
VILL-POLICE RESERVE NAGAON.
P.S- SADAR
DIST-NAGAON.

 22: GAUTAM BORAH
 S/O- ATUL CH. BORAH.
VILL-SINGIA MAJGAON.
P.S-SAMAGURI.
DIST-NAGAON.

23: ABDUL SATTAR
S/O- MD. MASLIM ALI.
VILL- BYASPARA.
P.S- SIPAJHAR
DIST.-DARANG.

24: BIJAY KR. DSA
S/O- GAKUL CH. DAS.
VILL-NIZ BEKELI.
P.S- BOKO
DIST.
                             Page No.# 49/100

KAMRUP.

 25: SURAJIT DEKA
 VILL- MODHUKUCHI
 P.O- PUTHIMARI
P.S- KAMALPUR
 DIST-KAMRUP

26: DIPEN BORO
S/O- PAJIRAM BORO
VILL- CHOUDHURY KHAT
P.S-CHHAYGAON.
DIST.- KAMRUP.

27: MERAZUL HOQUE
S/O- LT. MAMAT ALI.
VILL-GOG
P.S- BAIHATA CHARIALI
DIST-KAMRUP

28: MUSTAK AHMED
S/O- MD. SAHIR ALI.
VILL-UDIANA
P.S- RANGIA
DIST-KAMRUP

 29: MONDIP BORAH
 S/O- SRI GANESH BOARH
VILL-PANIKHATI DEWRIGAON.
P.S-SADAR.
 DIST.-NAGAON.

 30: SADANANDA BORO
 S/O- DEBAKANTA BORO.
VILL-BATABARIGAON.
P.S-DHING
 DIST-NAGAON

 31: JIAUR RAHMAN
 S/O-LT. SANSIL ALI.
VILL- KHALIHAMARI
P.S- HAJO
 DIST-KAMRUP.

 32: RINTU PATAR
 S/O-AMIYA PATAR.
VILL-BEBEJIA
P.S-SADAR
                                 Page No.# 50/100


DIST-NAGAON.

 33: PRANJAL NATH
 S/O- RASESWAR NATH.
VILL- UPPAR DOOMDOOMIA SATRA.
P.S-BATRADAVA

DIST.-NAGAON.

 34: NAFIUR RAHMAN
 S/O-LT. HABIBUR RAHMAN
VILL-PUB GOG
P.S- BAIHATA CHARIALI

DIST-KAMRUP

 35: MANASH CHUTIA
 S/O- SRI DIMBESWAR CHUTIA.
VILL-CHARING GOZPURIA
P.S- GOURISAGAR.
DIST.- SIVASAGAR.

 36: CHAMPAK BARMAN
 S/O-LT. SADA BARMAN.
VILL- KAHILIPARA
P.S-DISPUR

DIST-KAMRUP.

 37: JAKIR HUSSAIN
 S/O- BELLAL HUSSAIN.
VILL-KODALKATI
P.S- BOGUAN
 DIST- GOALPARA.

38: RATUL BEZBARUAHA
S/O-RAMESH CH. CEAL.
VILLL- BHODRA
P.S- NALBARI
DIST- NALBARI.

 39: ABDUL HAI
 S/O- MADAN ALI.
VILL- BATABARI
P.S-BOGUAN

DIST-GOALPARA.
                                Page No.# 51/100


 40: ABDUS SAMAD
 S/O-MD. ABBAS ALI.
VILL- NIDANPUR
P.S- LAKHIPUR

DIST.-GOALPARA.

41: LAKHINDRA RABHA
S/O-MONESWAR RABHA.
VILL- AMGURI
P.S-LAKHIPUR

DIST-GOALPARA.

 42: PARMESWAR BARMAN
 S/O-LT. UPEN BARMAN
VILL- JURIGAON
P.S-LAKHIPUR

DIST-GOALPARA.

 43: SOHAN PRD. SAH
 S/O- MONILAL SAH
VILL- SRIRAMPUR
P.S- TAMARHAT

DIST- KOKRAJHAR

44: SANJIB SARMAH
S/O- SWAPAN SARMAH.
VILL- DALOABARI(PART II)

P.SAND DIST. KOKRAJHAR.

45: TILAK TAYENG
S/O- SRI MOHAN TAYENG
VILL- MAINA MIRI GAON
P.S- BARBARUAH
DIST-DIBRUGARH.

46: PRABIN PRADHAN
S/O-LT. HARI PRASAD PRADHAN.
VILL- HATIGARH
P.S AND DIST.JORHAT

47: RAFIZ UDDIN AHMED
S/O-AKABBAR ALI.
                                   Page No.# 52/100

VILL-DUMER GURI
P.S- ABHAYAPURI.
DIST-BONGAIGAON.

 48: TRALUKYA SONOWAL
 S/O- HEM CH. SONOWAL.
P.O AND P.S- BORHOLLA
 DIST-JORHAT.

 49: DIPAK SWARGIARY
 S/O-LT. UPEN SWARGIARY.
VILL- CHARI DOWAR DALONG BOSTI.
P.S- CHARIDOWAR
 DIST-SONITPUR

50: JAGANATH NATH
S/O- KANDARPA NATH
VILL- GOGAIN ALI
P.S-DHEKIAJULI

DIST-SONITPUR.

 51: AMAR TAKBI
 S/O- DAKHIM TAKBI.
VILL-KARBI BLOCK
 P.S- BISWANATH CHARIALI.
P.O-PABHOI

DIST-BISWANATH CHARIALI

 52: ANUPAM DAS
 S/O- DURLOV CH. DAS.
VILL- CHENGELIMARA.
P.S-CHARIDUAR.
DIST-SONITPUR.

53: RANJIT BORO
VILL-DIMAPUR
P.O AND P.S- CHARIDUAR
DIST-SONITPUR

54: AMINUL HOQUE
S/O- ADUL KHALEK
VILL- BISHKUTI
P.O- BORSOLA
DIST-SONITPUR

55: BIJOY DUTTA
                               Page No.# 53/100

 S/O-KARUNA DUTTA
VILL-MELENG PUZARI GAON
P.O- CHOWKHAT
 DIST- JORHAT

 56: KALPO JYOTI KAKOTI
 S/O- GOBIN CH. KAKOTI
VILL- KOMARGAON
 P.O-FOKALA PATHAR
P.S AND DIST.JORHAT

 57: BIMAL BORAH
 S/O-DEBESWAR BORAH
VILL-KATH KETIA GAON
P.S AND DIST. JORHAT

 58: NIROB JYOTI DUTTA
 S/O-LT. HIMEN DUTTA
VILL- RONGDOI BAMUN GAON
P.S- NIMATI
 DIST-JORHAT

 59: RAJIB LAHON
 S/O-KUSHAL LAHON.
VILL-SESSA TINIALI
 P.O- LEPRTKATA
P.S- BARBARUAH
 DIST-DIBRUGARH.

 60: UTTAM DOLEY
 S/O-LT. MAHENDRA DOLEY
VILL-JENGRAI AMGURI
P.O AND P.S- JENGRAIMUKH
 DIST-MAJULI

 61: LALIT BASSA
 S/O- SONARAM BASSA
VILL- BARHAMPUR GHUGOR GAON
P.O-BARHAMPUR
P.S- NAGAON SADAR
DIST-NAGAON

 62: RIPUL BURAGOHAIN
 S/O-HOREN BORAGOHAIN
VILL - NO.1 DUBARANI GAON
P.S- BARPATHAR
DIST-GOLAGHAT
                                     Page No.# 54/100

 63: MUKESH MINZ
 S/O-BABULI MINZ
VILL- SAMUKIA KACHARI GAON.
P.S-RANGAPARA
 DIST.-SONITPUR

 64: KAMALESWAR DAS
 S/O- LT.CHAYARAM DAS
VILL- MALAYBARI
P.S- KHETRY
DIST-KAMRUP.

 65: ROMEN BURAGOHAIN
 S/O-LITA KT. BURAGOHAIN
VILL-NO.2 GOHAINGAON
P.S- DHEMAJI
DIST-DHEMAJI.

 66: PRANJAL GOGOI
 S/O- KHAGESWAR GOGOI
VILL- KAWOIMARI.
P.O- KALAKATA
DIST-DHEMAJI.

 67: JITEN BURAGOHAIN
 S/O-SRI MOHENDRA BURAGOHAIN (33)
VILL-CHANWARIA
P.S- MACHKHOWA
DIST-DHEMAJI

68: PADMADHAR SAIKIA
S/O- LT. D. SAIKIA.
VILL- SAIKIAPARA
P.S- MANGALDOI
DIST-DARRANG

 69: PABITRA KONWAR
 S/O-SRI DIMBA KONWAR
VILL-JORKATA CHAMUAH GAON
P.S-DHEMAJI
 DIST-DHEMAJI

 70: PANKAJ BHUYAN
 S/O-JITEN BHUYAN
VILL-MECHU
P.S-SILAPATHAR
DIST.-DHEMAJI.
                                Page No.# 55/100

 71: ZEABUR RAHMAN CHOUDHURY
 S/O-JOYNAL ABDIN FARAZI
 VILL-KARAIGURI
P.S-RUPAHI
 DIST.-NAGAON.

 72: ABDUL REZZAQUE
 VILL- SUPARIVITA
P.S- LAKHIPUR.
P.O-TULSHIBARI
DIST.-GOALPARA.

73: NURUL ISLAM
VILL- TARANGAPUR
P.S- LAKHIPUR.
DIST-GOALPARA

74: SURAJIT RABHA
S/O-BHABEN RABHA.
VILL- KAYASTHAPARA.
P.S- RANGJULI
DIST-GOALPARA.

 75: RIZAUL ISLAM MANDAL
 S/O-ABU SAYED MANDAL.
VILL-KATHALGURI
P.SAND DIST- KOKRAJHAR.

 76: UMA KANTA DAIMARI
 S/O- ROHI RAM DAIMARI.
VILL- SARENG
P.O-KUHIARKUCHI.
DIST- UDALGURI

 77: SANSUMA DAIMARY
 S/O- LT. BABURAM DAIMARY.
VILL- HATAPARA
P.S- BARPETA ROAD
DIST-BARPETA

78: NUR ALIM AHMED
S/O-NABEJ UDDIN AHMED
VILL- RAJAPARA PT. II
P.S-BAGRIBARI
DIST-KOKRAJHAR

79: CHITTA RANJAN BARMAN
S/O- NIRANJAN BARMAN.
                                      Page No.# 56/100

VILL- MADAIKHALI
P.S-GOURIPUR
DIST-DHUBRI.

80: HUNJAN MOHAN
S/O- LT. AMBESWAR MOHAN.
VILL- TENGAPATHAR
P.S- MARGHERITA
DIST. TINSUKIA.

 81: GOBINDA DOLEY
 S/O- SRI DHARMESWAR DOLEY
VILL- BALIJAN ADARSHA MISING GAON.
P.O- BOKAKHAT
DIST.-GOLAGHAT.

82: SHA ALOM MONDOL
S/O- SAYER UDDIN MONDAL
VILL- KESRAPARA
P.S-LAKHIPUR
DIST-GOALPARA

 83: ANUP RABH
 S/O-LT. NARESWAR RABHA.
VILL- CHOTA MATIA
P.S-DUDHNAI.
DIST- GOALPARA.

84: UTTAM SALOI
S/O-LT. JAYRAM SALOI.
VILL-1 NO. DOBOK
P.S-RANGIA
DIST.-KAMRUP.

 85: RAJIB BASUMATARY
 S/O-MOHENDRA BASUMATARY.
VILL- GHILAJHAR
P.S-TAMULPUR
DIST.-BAKSA

 86: DIPANKAR GOGOI
 S/O- LT. KOLIA GOGOI.
VILL- KHARKHOWA
P.S-TITABAR
 DIST.-JORHAT.

87: JIBESH KR. BARUAH
S/O- MADHAB CH. BARUAH.
                              Page No.# 57/100

VILL- JHARGAON
P.S-MANGALDOI.
DIST- DARRANG.

 88: NIRMAL DEKA
 S/O- LT.THANSWAR DEKA.
VILL-CHUTIAKARI
P.S- NORTH LAKHIMPUR.
DIST.-LAKHIMPUR.

 89: NABADIP NATH
 S/O- SRI KARUNA KT. NATH.
VILL- DURAMARI
P.S- SORBHOG.
DIST-BARPETA.

 90: NURZAMAL SHEIKH
 S/O- JOMESHER ALI AHMED.
VILL- BONDIHANA
P.S- FOKIRGANJ.
DIST.-DHUBRI.

 91: KHAGEN DAS
 S/O- LT. ARUN CH. DAS.
VILL-PACHANIA
P.S-JOGIGHOPA.
DIST.- BONGAIGAON

 92: KANGKAN RAY
 S/O-LT. LUMIDHAR RAY.
VILL-KSHUDRA BASUGAON.
P.S- SALAKATI
 DIST.- KOKRAJHAR.

 93: AMAL CHANGMAI
 S/O- PRODIP CHANGMAI.
VILL- LUCKLOOR GAON
P.S- MORAN.
DIST.- DIBRUGARH.

 94: JACOB BASUMATARY
 S/O- MOTILAL BASUMATARY.
VILL- NO. 2 JOGYAPUR.
P.S- MERAPANI
DIST.-GOLAGHT

95: AFIZUL ISLAM FARUK
S/O- JOHIRUL ISLAM
                                     Page No.# 58/100

VILL- SAPKATA
P.S- GOSSAIGAON.
DIST.-KOKRAJHAR.

 96: SUDARSON DAS
 S/O- DEBESWAR DAS
VILL- NATUN SIRAJULI
P.S-DHEKIAJULI
DIST.- SONITPUR.

 97: JINTU KHOTOWAL
 S/O-NABEN KHOTOWAR.
VILL- UPOLEN
P.S- KOKO POTHER.
DIST.-TINSUKIA.

 98: DIMBESWAR BORO
 S/O- SRI BIREN BORO
VILL- CHAMBARI
P.S- TONGLA.
DIST.-UDALGURI.

 99: SHAHJAHAN ALI
 S/O- LT. OSMAN GANI.
VILL- UDALGURI MAIMON SINGH GAON.
P.S- ORANG
DIST- UDALGURI

 100: RAKIBUL ISLAM
 S/O-JAFAR ALI
VILL- SALEKURA
P.S-BARPETA.
DIST.-BARPETA.

 101: EQUEBUL HUSSAIN
 S/O- MOFAZZAL HUSSAIN.
VILL- ANGAR KATA
P.S- BOGRIBARI.
DIST.- DHUBRI.

 102: BINOD DEBNATH
 S/O- KANU DEBNATH.
VILL- SANTI NAGAR
P.S- KOKRAJHAR.
DIST.-KOKRAJHAR.

103: ABDUS SALAM
S/O- LT. BILTL ALI.
                                   Page No.# 59/100

VILL-DUBACHURI PART -2
P.S- ABHAYAPURI
DIST- BONGAIGAON.

 104: DEEP SUN DAS
 S/O- SRI SANTA BIR SUNDAS.
VILL- POLICE RESERVE DIBRUGARH.
P.S-DIBRUGARH
DIST- DIBRUGARH.

 105: PRANJAL PATRA
 S/O-JUGAL CH. PATRA.
VILL- JAMIRAH PATRA GAON.
P.S- BORBARUAH
DIST.-DIBRUGARH.

 106: DEEPJYOTI GOGOI
 S/O- LT. ARUN CH. GOGOI.
VILL- KHANIKAR
P.S- MILAN NAGAR.
DIST.- DIBRUGARH.

 107: ALIK BORCHETIA
 S/O- LT. SUREN BORCHETIA.
VILL- MORAN CHETIA GAON.
P.S- TITABOR
DIST.- JORHAT.

 108: RITUPARNA TAYE
 S/O- SRI RANJIT TAYE.
VILL- JANSIMUKH.
P.S- BORBORUAH
DIST.-DIBRUGARH

109: UMESH SONOWAL
S/O-SRI SURJYA SONOWAL.
VILL- DICHANG
P.S- TINGKHONG.
DIST.- DIBRUGARH.

 110: LOHIT CH. RAY
 S/O- KUNJA KISHOR RAY.
VILL- DEOHATI PART II
P.S- ABHAYAPURI
DIST-BONGAIGAON.

111: SHIVACHARJYA NARZARY
S/O- RUDHIR NARZARY.
                                 Page No.# 60/100

VILL-DHAWLABARY
P.S-GOSSAIGAON.
DIST.-KOKRAJHAR.

 112: KHAGEN HANDIQUE
 S/O-BHARAT HANDIQUE.
VILL- RABARGURI SONOWAL GAON.
P.S- PHILLOBARI.
DIST.-TINSUKIA.

 113: MONUJYOTI BORAH
 S/O- UMESH BORAH.
VILL- TALAP KAKORATOLI GAON.
P.S- DOOMDOOMA.
DIST.- TINSUKIA.

 114: PADMANATH MORAN
 S/O- DILIP MORAN
VILL- BONGALI BALIJAN GAON.
P.S- DIGBOI
DIST.- TINSUKIA.

 115: DIPU SWARGIARY
 S/O-MANHARI SWARGIARY
VILL- BARTARY.
P.S- BORPETA ROAD.
DIST.- BORPETA.

 116: PARTHA PROTIM MOLIA
 S/O- PROMUD MOLIA
VILL- BAMUNBARI.
P.S-TINGKHONG
DIST.- DIBRUGARH.

 117: CHANDAN GOHAIN
 S/O-HARIKANTA GOHAIN
VILL- BANMUKH BILLAKINAR.
P.S-SIVASAGAR.
DIST.-SIVASAGAR.

 118: BABUL MORANG
 S/O- DIGOM MORANG
VILL-SIRAM MISSING GAON.
P.S-TEOK.
DIST.-JORHAT.

119: PRANABJYOTI DAS
S/O- KHAGEN DAS
                              Page No.# 61/100

VILL- CHAKARDHARA GAON.
P.S-GHILADHARI.
DIST.-GOLAGHAT

 120: GOURAB KR. GOGOI
 S/O-MURAN KR. GOGOI.
P.O-CHALANGPATHAR.
P.S- MERAPANI.
DIST.-GOLAGHAT.

 121: MANASH JYOTI CHETIA
 S/O- LT. KHAGEN CHETIA
VILL-GOJPURIA.
P.S-NAHARKATIA.
DIST.-DIBRUGARH.

 122: NABAJYOTI SONOWAL
 VILL- GARPATHAR.
P.S- MORAN.
DIST.-DIBRUGARH.

 123: DIPJYOTI TAI
 S/O-SUNTI TAI.
VILL- SHYAM MISSING GAON.
P.S- TEOK.
DIST-JORHAT.

 124: BANSHIDHAR SONOWAL
 S/O-SONARAM SONOWAL
VILL- NA- KHAT
P.S- MORAN.
DIST.-DIBRUGARH.

 125: AL THI CAN HAILING
 S/O- CHAIONG THI HAILUNG.
VILL- BORPHAKEY.
P.S- MARGHERITA.
DIST.-TINSUKIA.

 126: RANA BORPATRA GOHAIN
 S/O-SUREN BORPATRA GOHAIN
VILL-JAMIRAHPATRA GAON.
P.S- BORBORUAH.
DIST.-DIBRUGARH.

127: PRASANTA KONWAR
S/O-BIPUL KONWAR
VILL- PHUKONARKHAT GAON.
                              Page No.# 62/100

P.S- ROHMORIA.
DIST.-DIBRUGARH.

 128: BITU KONWAR
 S/O- ANANTA KONWAR.
VILL- KULAMUA
P.O AND P.S- SILAPATHAR
DIST.- DHEMAJI.

 129: SUNIL CHUTIA
 S/O- GHANA KANTA CHUTIA.
VILL- RANGCHALI.
P.S--BORHOLLA.
DIST.- JORHAT.

 130: BOLIN GOGOI
 S/O- ROMA GOGOI.
VILL- TORATOLI GAON.
P.S- NAMRUP
DIST.- DIBRUGARH.

 131: PULUK SAIKIA
 S/O-LT. BHUBAN SAIKIA.
VILL- LOHOLIA GAON.
P.S- BORHULLA
DIST.-JOPRHAT.

 132: LAKHIRAM SONOWAL
 S/O-NOMAL SONOWAL.
VILL- KHEREMA.
P.S- BORHOLLA.
DIST.- JORHAT

 133: CHANDRA DIHINGIA
 S/O- NIRMAL DIHINGIA.
VILL-MARGHERITA SEGUNBARI.
P.S- MARGHERITA
DIST.-TINSUKIA.

 134: SURAJIT KR. DAS
 S/O- KAFUL CH DAS.
VILL-JANKHANA GAON.
P.S- JORHAT
DIST.-JORHAT.

135: KARTIK BORO
S/O-JAMIN BORO.
VILL- 3 NO. SONALI PATHAR.
                               Page No.# 63/100

P.S- MERAPANI
DIST.-GOLAGHAT.

 136: JUNMONI DAS
 S/O- ATUL DAS
VILL- KUNWARI GAON
P.S- GHILADHARI.
DIST.- GOLAGHAT

 137: PRAKASH DAS
 S/O- GUNIRAM DAS.
VILL- KOKORATOLI.
P.O-BORGURI
DIST.-TINSUKIA.

 138: MRINAL KANTI DAS
 S/O- LT. MOLAY KR. DAS.
VILL- SILDUBI
P.S- SILCHAR.
DIST.-CACHAR.

 139: MOTIUR RAHMAN
 S/O-LT. MONIRUDDIN AHMED.
VILL- SIMELIBAD.
P.S- BAIHATA CHARIALI
DIST.-KAMRUP.

 140: MD. ALAUDDIN
 S/O- MD. USUF ALI.
VILL- SIALMARI NEPALI GAON.
P.S- DALGAON
DIST.-DARRANG.

 141: KETAB ALI MOLLAH
 S/O- JAMSER ALI MOLLAH.
VILL-TARANGAPUR
P.S-LAKHIPUR.
P.O-TULSHIBARI
DIST.- GOALPARA.

 142: SHAH ALOM MONDAL
 S/O- SAYADUDDIN MONDAL.
VILL-KESRUPARA
P.S- LAKHIPUR.
DIST.-GOALPARA.

143: DILBAR KHAN
S/O-NAYAN ALI KHAN.
                              Page No.# 64/100

VILL- HALILHIC PATHAR.
P/S- SARBHOG
DIST.- BARPETA.

 144: SANATAN DAS
 S/O- HARICHARAN DAS.
VILL- BONGSHAR
P.S- SUALKUCHI.
DIST.- KAMRUP.

 145: PAPUL BARMAN
 S/O- PRABIN BARMAN.
VILL- TARANI
P.S- RANGIA.
DIST.-KAMRUP.

 146: BIPLAB SAHARIA
 S/O- JITEN SAHARIA.
VILL- GARIAPARA
P.S- MANGALDOI.
DIST.-DARRANG.

 147: DHYAN JYOTI MEDHI
 S/O- KRISHNA KANTA MEDHI.
VILL- BARIMAKHA
P.S- BARBORI.
DIST.- BAKSA.

 148: ADILUR RAHMAN
 S/O- ABDUL MOTALIB.
VILL- PACHIM SINGIMARI.
P.S- RUPAHI HAT
DIST.- NAGAON.

 149: ACHIN MECH
 S/O- HITESWAR MECH.
TOWN- DIBRUGARH
P.S- DIBRUGARH.
DIST.-DIBRUGARH.

150: HEMANTA PEGU
S/O- CHATUA PEGU.
VILL- SONGSONGIA.
P.S- SILAPATHAR.
DIST.-DHEMAJI.

151: RAMESWAR PEGU
S/O- BIMOLA PEGU.
                                         Page No.# 65/100

VILL -MING MANG KAYEN BEVPATHER GAON.
P.S-GOGAMUKH

DIST.- DHEMAJI.

 152: RATUL SENEPATI
 S/O- SRI RAJANI SENAPATI.
VILL- DHENUKHANA CHIRING GAON.
P.S- GHILAMARA
DIST.-LAKHIMPUR.

 153: KAMAL KACHARI
 VILL- NO-2 BEBEJIA KACHARIGAON.
P.O- PURANA TITABAR.
P.S- TITABAR CHARIALI
DIST.- JORHAT

 154: PRATAP CHOWHAN
 S/O- PRASU RAM CHOWHAN.
VILL-KHAJUABEEL
P.S- ROWTA.
DIST.-UDALGURI.

 155: THANESWAR BORO
 S/O- DHANI RAM BORO.
VILL- KHASIAPATHER.
P.S- DIMA KUCHI
DIST.-UDALGURI.

 156: RAFIQUDDIN AHMED
 S/O- RAHIMUDDIN AHMED.
VILL- MANDAKATA.
P.S- BAIHATA CHARIALI
DIST-KAMRUP.

 157: MUKTI NATH RABHA
 S/O- HARMOHAN RABHA.
VILL- CHUKUNAPARA.
P.O- GAMERIMURA
DIST- KAMRUP

 158: MONIRUL AHMED
 S/O-ACHIMUDDIN AHMED.
VILL-CHANDAMARI.
P.S- JOGIGHOPA
DIST.- BONGAIGAON

159: BINOD DAS
                               Page No.# 66/100

 S/O- SRI BIREN DAS.
VILL- SHUNGE
P.S- TITABOR.
DIST.-JORHAT.

160: RAJKAMAL CHOWHAN
S/O-SRI RAMBADAN CHOWHAN.
VILL- NAYABILL NO-5
P/S- KHERONI
DIST.- KARBI ALONG.

 161: BHADRESWAR KALITA
 S/O- LT. ARUN CH. KALITA.
VILL-HAHDIA.
P.S- HAJO.
DIST-KAMRUP.

 162: SIMANGSHU BHUYAN
 S/O- DIPEN BHUYAN
VILL-MAJ GAON
P.S-TITABAR
DIST.- JORHAT.

 163: SIRANJIB GOGOI
 S/O- LT. GONESH CH. GOGOI.
VILL- MEDELUAJAN.
P.S- TITABAR
DIST.- JORHAT.

 164: HARISH HUSSAIN
 S/O- IMRAN HUSSAIN.
VILL- HATIGARH MATIKHULA.
P.S- JAMUGURI
DIST.-GOLAGHAT

 165: BIPLAB SAIKIA
 S/O- TULESWAR SAIKIA.
VILL- 2 NO. SARUPATHER.
P.S- SARUPATHER
DIST.- GOLAGHAT.

 166: UJJAL SAIKIA
 S/O- MOHEN SAIKIA.
VILL- CHAKIAL GAON
P.S- GHILADHARI.
P.O- PULIKAITONI
DIST.- GOLAGHAT.
                                   Page No.# 67/100

 167: BHASKAR DEKA
 S/O- SATISH CH. DEKA.
VILL- GARPOT
P.S- KAYAN.
DIST.- KAMRUP

 168: KESHAB BORAH
 S/O- SRI ROMA BORAH.
VILL- TATIBAHAR
P.S- BIHPURIA.
DIST.- LAKHIMPUR.

 169: ENAMUL HOQUE
 S/O-MD. NURUL AMIN.
VILL- BHATIA KHALI NO. 1.
P.S- RUPAHIHAT
DIST.- NAGAON.

 170: QUDDUS ALI
 S.O- LT. KASOM ALI.
VILL- SONARIBALI
P.S- SAMAGURI.
DIST.- NAGAON.

 171: GAJIR HUSSAIN
 S/O-ABDUL RAHMAN.
VILL- BHAGAMUR
P.S- SAMAGURI.
DIST.-NAGAON.

 172: KANU RAM RAY
 S/O- LT. KSHATISH CHANDRA RAY.
VILL- BAHALPUR MAINAPARA.
P.S- CHAPAR
DIST- DHUBRI.

 173: PRASANTA HAZARIKA
 S/O- MOHENDRA HAZARIKA.
 VILL- DIPHALU
P.S- ITACHALI.
DIST.-NAGAON.

 174: CHAMPAK MALAKAR
 S/O- LT. LAKHESWA MALAKAR.
VILL- DUBI
P.S- PATACHERKUCHI.
DIST.- BARPETA.
                             Page No.# 68/100

 175: RIDIP CHOUDHURY
 S/O- AKHAYA CHOUDHURY.
VILL- BAMAKHATA.
P.S- PATACHAKUCHI.
DIST.-BARPETA.

 176: SANTANU KALITA
 S/O- JOGENDRA KALITA.
VILL- NIMUA
P.S- PATACHAKUCHI.
DIST.-BARPETA.

 177: NABIN RAJBONSHI
 S/O- PROBIN RAJBONSHI.
VILL- KUMARANICHIGA.
P.S- BORBORUA
DIST.- DIBRUGARH.

 178: SAIDUL ISLAM
 S.O- MD. NOOR MAHAMAD.
VILL - KARAIGURI
P.S- RUPAHIHAT.
DIST.- NAGAON.

 179: AKHIL NATH
 S/O- MONI SANKAR NATH.
VILL- SINGIJANI
P.S- DUDHNAI.
DIST.-GOALPARA.

 180: SHOHIDUL ISLAM
 S/O-LT.ABUL KASHEM MIAH.
VILL- TAKIMARI
P.S-LAKHIPUR.
DIST.-GOALPARA.

 181: RUPESH CH. RABHA
 S/O- MADAN CH. RABHA.
VILL- BORO SIGORI
P.S-LAKHIPUR.
DIST.- GOALPARA.

 182: RAJ MAHMUD
 S/O- LT. NURUL ISLAM.
VILL- PUB SALPARA
P.S- RUPAHIHAT.
DIST.- NAGAON
                             Page No.# 69/100

 183: JAYANTA SAIKIA
 S/O- PANESWAR SAIKIA.
VILL- SISSI CHOWKHAMTING.
P.O- SISSI-BORGAON
P.S- SILAPATHAR.
DIST.-DHEMAJI.

 184: KAMALA KONWAR
 S/O- BHABANANDRA KONWAR.
VILL- GOWALGAON
P.S-DHEMAJI.
DIST.-DHEMAJI.

 185: MADHAB BORGOHAIN
 S/O- BHUGRAM BORGOHAIN.
VILL- GOHAIN GAON
P.S-DHEMAJI.
DIST.-DHEMAJI

 186: CHANDAN DEKABARUAH
 S/O- ROHIN DEKABARUAH.
VILL- NO-3 SILA GAON.
P.S- SILAPATHAR
DIST.-DHEMAJI

 187: NAREN CHUTIA
 S/O- VILL- SISIGARHMARA.
P.S- SILAPATHAR.
P.O- SISI BORGAON
DIST.-DHEMAJI.

 188: MRINAL CH. RABHA
 S/O- MAHJI RABHA.
VILL-RONGSEK
P.S- GOALPARA.
DIST- GOALPARA.

 189: BIPUL RABHA
 S/O- KATENDRA RABHA.
VILL- GENDERA PARA.
P.O- KALYANPUR
P.S- GOALPARA.

 190: KRISHNA KANTA MEDHI
 S/O- HARICHARAN MEDHI.
VILL- MORNAI
P.O AND P.S- MORNAI.
DIST.- GOALPARA.
                             Page No.# 70/100


 191: MANUJ KR. NATH
 VILL- LILABARI.
P.S AND DIST. LAKHIMPUR.

 192: JAYANTA BHUYAN
 VILL- LILABARI.
P.S-LAKHIMPUR.
DIST.-LAKHIMPUR.(ASSAM)

 193: NAYAN DEKA
 VILL- LILABARI
P.S- LAKHIMPUR.
DIST.-LAKHIMPUR (ASSAM)

 194: ABRIO SANGMA
 VILL- LILABARI
P.S-LAKHIMPUR.
DIST.- LAKHIMPUR(ASSAM).

 195: ANUJ GOGOI
 S/O- SRI MAHENDRA GOGOI.
VILL- RANGPURIA.
P.O- AZAD
P.S -LAKHIMPUR.
DIST.-LAKHIMPUR (ASSAM)

 196: DANISH BHUYAN
 S/O- LT. AJIT BHUYAN.
VILL- SISSIBORGAON.
P.S- SILAPATHER
DIST.- DHEMAJI.

 197: NIRON PEGU
 S/O- SRI LOKHY NT. PEGU.
VILL- PUNOI
P.O- PIPALGURI.
P.S- SILAPATHAR
DIST.- DHEMAJI

 198: DHANJIT CHOUDHURY
 S/O- LT.G. N CHOUDHURY.
VILL- MUGURIA
P.O- MUGURIA.
P.S- PATACHARKUCHI.
DIST.- BARPETA.

199: MUNINDRA DAS
                                Page No.# 71/100

 S/O- BHIM KANTA DAS.
VILL- KRISHNAPUR.
P.O- GABHARUBHETI.
P.S- DOOMDOOMA
DIST.- TINSUKIA

 200: PANKAJ GOSWAMI
 S/O- SRI PRANGOPAL GOSWAMI.
P.O AND P.S- SRIRAMPUR.
DIST.-KOKRAJHAR.

 201: SADANANDRA GOGOI
 S/O- LT. BAGUMAL GOGOI.
VILL- NIMAUCHUK GAON.
P.S AND P.O- DHEMAJI.
DIST.-DHEMAJI.

 202: PRABITRA MIPUN
 S/O- SRI ASOSTHOMA MIPUN.
VILL- SANTIPUR BORGARAH.
P.S- SILAPATHAR
DIST.- DHEMAJI.

 203: DIGANTA GOGOI
 S/O- SRI DEBA GOGOI.
VILL- HENCHOWA.
P.O- SIMEN CHAPORI.
P.S- JONAI
DIST.- DHEMAJI.

 204: CHANDAN DEKABARUAH
 S/O- ROHIN DEKABARUAH.
VILL- NO. 3 TIDA GAON.
P.S- SILAPATHAR
DIST.- DHEMAJI.

 205: BITU SAIKIA
 S/O- RUHITASWAR SAIKIA.
VILL- BUTIKUR TINIALI.
P.O- KASHARI PATHER.
P.S- DHEMAJI
DIST.- DHEMAJI.

 206: TULAN NARAH
 S/O- SRI BORJU NARAH.
VILL- BONGALMARI
P.S- DHEMAJI.
DIST.- DHEMAJI (ASSAM).
                              Page No.# 72/100


 207: JITEN CH BHUYAN
 S/O- LT. JIBAN BHUYAN.
VILL- BARAKURIA GAON.
P.O- BARPAMI GAON.
P.S- SAMAGURI
DIST.- NAGAON.

 208: RINKU DAS
 S/O- NANDURAM DAS.
VILL- GHARMARA.
P.S- NORTH LAKHIMPUR
DIST.- LAKHIMPUR

 209: SISHU RAM DATLARI
 VILL- NO. 1 GHEARI GAON.
P.S7 DIST- DHEMAJI.

 210: GAUTAM KALITA
 VILL- SINGIRA
P.S- KAMALPUR.
DIST.-KAMRUP(ASSAM)

 211: ARUP KR. DAS
 S/O- DHIREN CH. DAS.
VILL- SUTAR DORACHUK.
P.O AND P.S- KHATUWAL.
DIST.- NAGAON.

 212: PRAFULLA BORAH
 S/O- SRI JOY BORAH.
VILL- NO. 2 GHEYARI GAON.
P.SAND DIST- DHEMAJI

 213: PRASANTA PATAR
 S/O- DIMBESWAR PATAR.
VILL- BISHNUPUR BALI GAON.
P.S- SILAPATHAR
DIST.- DHEMAJI.

 214: TUTUMONI CHETIA
 S/O- NIRMAL CH. CHETIA.
VILL- SIHKHAGURI GAON.
P.S- SILAPATHER
DIST.- DHEMAJI.

215: AMIDHAR DEORI
S/O- MR. HITLER DEORI.
                               Page No.# 73/100

VILL- KADAMGURI
P.S- GOGAMUKH.
DIST.- DHEMAJI(ASSAM).

 216: NIMPOL CHANGMAI
 S/O- CHANDRA KT. CHANGMAI.
VILL- BHARAGURI.
P.O- PADUMONI
 P.S- SHAMAGURI.
DIST.- NAGAON.

 217: JAYANTA BHUIYAN
 S/O- SRI BIHURAM BHUIYAN.
VILL- SATULACHUK GAON.
P.S- SILAPATHAR
DIST.- DHEMAJI.

 218: MOHENDRA BURAGOHAIN
 S/O- SRI JUGEN BURAGOHAIN.
VILL- GOHAIN KHAJUA
P.O- GOHAIN GAON.
P.SAND DIST- DHEMAJI.

 219: MONUJ BARUAH
 S/O- SRI BENU BARUAH.
VILL- AMRITPUR
P.O AND P.S- SILAPATHAR.
DIST.- DHEMAJI.

 220: GAGAN SAIKIA
 S/O-TULAN SAIKIA.
VILL- BORBARI
P.S- SAMUGURI.
DIST.-NAGAON.

221: UTTAM BORODOLI
S/O- BABUL CH.BORODOLI
VILL- NATUN ADARSHA GAON
P/O - PATIAPAM
P/S- KAMPUR
DIST- NAGAON
ASSAM

222: HEMENTA DAS
C/O- SHRIKANTA DAS
VILL - AMINGAON
P/S- JALUKBARI
DIST- KAMRUP
                                Page No.# 74/100

ASSAM

223: MAIDUL ISLAM
VILLANDP/O- GONDHMOW
P/S- SUWALKUCHI
DIST- KAMRUP
ASSAM

224: PALASH BORDALOI
S/O- LT. GANESH BORDALI
VILL- JAJARI DLOLOIGAON
P/O- JAJARI
P/S- JAJARI
DIST- NAGAON
ASSAM

225: JAYANTA BASUMATARY
S/O- LT.DHANESWAR BASUMATARY
VILL - CHANDANPUR
P/OANDP/S- BARPETA ROAD
DIST- BARPETA
ASSAM.

226: STEPHEN RAONGPHAR
S/O- WILSON RONGPHAR
VILL- CHANDMARI
P/OANDP/S- DIPHU
DIST- KARBI ANGLONG
ASSAM

227: RANJIT DAS
S/O- LT. DHARANI DHAR DAS
VILL- BIHDI
P/O- BIHDIA
P/S- BAIHATA CHARIALI
DIST- KAMRUP
ASSAM.

228: MOHAN CHETRY
S/O- KRISHOR BAHADUR CHETRY
VILL- BORBHOGIA
P/O- BORSOLA
P/S- DEKIAJULI
DIST- SONITPUR
ASSAM

229: HITESH BORO
S/O- RAMPHAL BARO
                                  Page No.# 75/100

VILL- 3 NO JAYANTIPUR
P/O- GOLIBANDHA
P/S- SARTHEYBARI
DIST- BARPETA
ASSAM

230: JITUL KALITA
S/O- ANANDI KALITA
VILL- BALAGAON
P/O- CHOUDHURIGHAT
P/S- CHHAY GAON
DIST- KAMRUP
ASSAM

231: HARISUL DEWAN
S/O- BADRUJANAN DEWAN
VILL- MADHUKUCHI
P/O- MADHUKUCHI
P/S- RANGIA
DIST- KAMRUP
ASSAM

232: KHEM BAHADUR THAPA
S/O- KHIR BAHADUR THAPA
VILL- KUSUMTOLA(NIZBASTI)
P/O- KUSUMTOLA
P/S- JAMUGURIHAT
DIST- SONITPUR
ASSAM

233: JIBAN RONGPI
S/O- PHUKAN RONGPI
P/O- GASHPARA
P/S- ROHA
DIST- NAGAON
ASSAM

234: JUGAL KISHOR BORAH
S/O- DURGA RAM BORAH
P/O- BARHAMPUR
P/S- SADAR
DIST- NAGAON
ASSAM

235: TANKESWAR RAJBONGSHI
S/O- LT. KALICHARAN RAJBANGSHI
VILL- JAYANTIPUR
P/O- BURHA
                          Page No.# 76/100

P/S- SIPAHAR
DIST- DARRANG
ASSAM

236: DHANESWAR KALITA
S/O-LT.JANMIRAM KALITA
VILL- KALBARI
P/O- NAOKATA
P/S-GORESWAR
DIST- BASKA
ASSAM

237: BIJU KACHARI
S/O-GOBIN CH. KACHARI
VILL-KHANGERGAON
BIDDAN PALLY
P/OANDP/S-LUMDING
DIST- NAGAON
ASSAM

238: HAREN DIHINGIA
S/O- UNI DIHINGIA
VILL-SUMONI GAON
P/O- SINSIBORGAON
P/S- SILAPATHAR
DIST- DHEMAJI
ASSAM

239: RATUL MANDAL
S/O-KHIRUD MANDAL
VILL-POCHIM SUWALANI
P/O-AMBAGAN
P/S- RUPAHI HAT
DIST- NAGAON
ASSAM

240: MOHIDUL KHAN
S/O-LT.SHABAS KHAN
VILL-BALARTARI
P/O- CHENIMARI
P/S- TARABARI
DIST- BARPETA
ASSAM

241: ABDUL KADER ALI
S/O- LT. ABDUL MALEK
VILL- BALARTERI
P/O- CHENIMARI
                                     Page No.# 77/100

P/S- TARABARI
DIST- BARPETA
ASSAM

242: ANIMESH BAYAN
S/O- DIMBESWAR DAS
VILL- KALBARI
P/O- BHAWANIPUR
P/S- BARPETA
DIST- BARPETA
ASSAM

243: PRANJAL DAS
S/O- ANANTA DAS
VILLANDP/O- JAHAMARI
P/S- THELAMARA
DIST-SONITPUR
ASSAM

244: DIJEN KAKATI
S/O- DHANIRAM KAKATI
VILL- ALIPUB
P/OANDP/S- BHAIHATA CHARIALI
DIST- KAMRUP
ASSAM

245: BHASKAR ROY
VILL-JALIKHATA
P/O- HELANA
P/S- PATACHARKUCHI
DIST- BARPETA
ASSAM

246: BABUL NATH
C/O- MANBHADUR CHETRI
VILL- 2 NO MATGHARIA SAINIK NAGAR
P/OANDP/S- NOONMATI
SRI NAGAR L.P SCHOOL
DIST- KAMRUP
ASSAM

247: PRANAB KALITA
S/O- LT. UMESH KALITA
VILL- NATUNPASSGUMT
P/O- AGGUMI
P/S- CHNAYGAON
DIST- KAMRUP
ASSAM
                                Page No.# 78/100


248: RADHA KRISHNA JAISI
VILL- WEST KAMAKHYA COLONY
P/O- REST CAMP
P/S- JALUKBARI
DIST- KAMRUP
ASSAM

249: SANJIB KALITA
C/O- ARBINDA KALITA
VILL- HAJO NO 1
P/S- HAJO
DIST- KAMRUP
ASSAM

250: DEBAJIT BARUAH
S/O- SURJYA KR. BARUAH
VILL- MENTAL HOSPITAL COLONY
P/OANDP/S- TEZPUR
DIST- SONITPUR
ASSAM

251: BHASKAR BHUYAN
S/O- KHARGESWAR BHUYAN
VILL- UPAR BAGHMARA
P/O- BURIGONG
P/S- BIHALI
DIST- SONITPUR
ASSAM

252: ANANDA DAS
VILL- BARENGABARI
P/O- BARENGABARI
P/S- BARPETA ROAD
DIST- BARPETA
ASSAM

253: DHANESWAR KALITA
S/O- LT JUNMONI KALITA.
VILL-KALBARI
P.S- GORESWAR.
DIST.-KAMRUP.

254: SOKIR UDDIN AHMED
S/O- MITU MOLLICK.
VILL- SIBER ALGA.
P/O- PODMER ALGA
P/S- FAKIRGANJ.
                                  Page No.# 79/100

DIST- DHUBRI(ASSAM)

255: AJOY KR. DEV
S/O- AMIYO KR. DEV.
VILL- RAMKRISHNA MISSION ROAD.
P/O AND P/S- BIDYAPARA.
DIST- DHUBRI (ASSAM)

256: JIAUL HOQUE
VILL- SHIMLA KANDI.
S/O- AFSAR UDDIN.
P/S- DHUBRI
DIST- DHUBRI (ASSAM)

257: KAMAL UDDIN FOROOQUE
S/O- KITAB ALI FOROOQUE.
VILL AND P/S- SONARI GAON.
P/S- DHING.
DIST- NAGAON.

258: NILKAMAL HALDAR
S/O- NISI KT. HALDAR.
VILL- MADAI KHALI.
P/O- ASHARI KANDI
P/S- GAURIPUR.
DIST- DHUBRI.

259: MAHMUDUL HASSAN MOLLAH
S/O- ABU TALEB MOLLAH.
VILL- JONGIR KILLAH PART-I
P/O- MAKRIJHORA
P/S- BAGRIBARI.
DIST- KOKRAJHAR.

260: SAMUDUR RAHMAN
S/O- KACHU SK.
VILL AND P/O- ALOMGANJ PART-II
P/S- GAURIPUR.
DIST- DHUBRI (ASSAM)

261: SHAWKAT ALI
S/O- MOMIN ALI.
VILL- GAREMATI KHAWA.
P/O- BORGHAT
P/S- RUPAHIHAT.
DIST- NAGAON.

262: HARA KANTA BORDALOI
                                   Page No.# 80/100

VILL AND P/O- BORBHATI.
P/S- DHING.
DIST- NAGAON(ASSAM)

263: GOPAL KONWAR
S/O- KAMAL KT. KONWAR.
VILL- LALUNG GAON.
P/O - KASORI
P/S- JURIA.
DIST- NAGAON (ASSAM)

264: SHAHAR ALI MONDAL
S/O- SATTAR ALI MONDAL.
VILL- GOAILER CHAR.
P/O- BONDIHANA
P/S- SOUTH SALMARA.
DIST- DHUBRI (ASSAM)

265: AYUB ALI SK
S/O- OMAR ALI SK.
P/O AND P/S- GERAMARI.
DIST- DHUBRI(ASSAM)

266: DHIRAJ KR. RAY
S/O- HADESWAR CH. RAY.
VILL AND P/O- LAKSHIMARI PT-III
P/S- GOLAKANJ.
DIST- DHUBRI

267: RAFIQUL ISLAM
S/O- ABDULLAH SK.
VILL- PAHARTOLI PT-IX
P/O- ALOMGANJ
P/S -GAURIPUR.
DIST- DHUBRI.

268: AMIR ALI ANSARI
S/O- MOYNAL HOQUE.
VILL- FULKATA PT-I
P/O- MUTHAKHAWA
P/S- SOUTH SALMARA.
DIST- DHUBRI.

269: DEBANAND KEOT
S/O- CHANDRA KT. KEOT.
VILL- BORPATHARI THANGHNDHRA.
P/O- PATHARI
P/S- SADAR.
                               Page No.# 81/100

DIST- NAGAON.(ASSAM).

270: JAHIRUL ISLAM
S/O- AFTAB UDDIN AHMED.
VILL- BANAIAMARI PART-I
P/O-BORIBARI
P/S-GAURIPUR.
DIST- DHUBRI.

271: HABIJUR RAHMAN
S/O- MOHAR ALI.
VILL- CHATAGURI PT- I
P/O- MAKRIJHORA
P/S- BAGRIBARI.
DIST- DHUBRI(ASSAM)

272: NUR ALOM HOQUE
S/O- AMEJ UDDIN.
VILL- SUKHOWERJHAR.
P/O- DHARMAPUR
P/S- ALOPATI CHAR.
DIST- BARPETA (ASSAM)

273: JOSHIM UDDIN SHEIKH
S/O- SIRAJUDDIN SHEIKH.
VILL- BORAIBARI KANDA PARA.
P/O- GRAMARI
P/S- GAURIPUR.
DIST- DHUBRI(ASSAM)

274: UTTAM KR. HALDAR
S/O- AMAR CH. HALDAR.
VILL- MADAI KHALI.
P/O- ASHARI KANDI
P/S- GAURIPUR.
DIST- DHUBRI(ASSAM)

275: ABUL KALAM AZAD
S/O- NUR HUSSAIN MIAH.
VILL- KUNTIR CHOR PT-II
P/O- FALIMARI
P/S- DHUBRI.

276: ABU SAMA
S/O- LT. HASEN ALI.
VILL- GOALER CHAR.
P/O AND P/S- BILASI PARA.
DIST- DHUBRI(ASSAM)
                                      Page No.# 82/100


277: JAHIRUL HOQUE
S/O- TOZAMMEL HOQUE.
VILL AND P/O- MODHUSOULMARI PT-II.
P/S- GAURIPUR.
DIST- DHUBRI(ASSAM).

278: ANOWAR HUSSAIN
S/O- LAL MIAH.
VILL- MEDOBIL
P/O- MEDORTARI
P/S- FAKIRGANJ.
DIST- DHUBRI (ASSAM).

 279: MONNAF ALI
 S/O- KODOM ALI.
VILL- BALATARY.
P.O- JAMADAR HAT
 P/S- GAURIPUR.
DIST- DHUBRI(ASSAM).

280: AZIZUL HOQUE
S/O- ABDUL SATTAR.
VILL- BANIA MARI PT-III
P/O- MAKRIJHORA
P/S- GAURIPUR.
DIST- DHUBRI(ASSAM).

281: GOKUL CHETRY
S/O- RAJKUMAR CHETRY.
VILL AND P/O- KALIPUR NO. II
P/S- TAMULPUR.
DIST- BAKSA BTAD (ASSAM).

282: MOHIR UDDIN AHMED
S/O- LT. ABDUL SALAM AHMED.
VILL- PUMAHA CHURA.
P/O AND P/S- KACHUMARA.
DIST- BARPETA(ASSAM).

 283: SONESWAR NATH
 S/O- JOYRAM NATH.
VILL- BAGRIGURI.
P.O- KUMURAGURI
AND P/S- MORIGAON.
DIST- MORIGAON (ASSAM).

284: BABUL ALI
                                 Page No.# 83/100

S/O- AMZAD ALI.
VILLAND P/O- PATUA KATA.
P/S- MIKIR BHATA.
DIST- MORIGAON(ASSAM).

285: SHIBURAM CHOUDHURY
S/O- MONKANRA CHOUDHURY.
VILL- KACHUAR KHASH PT-II
P/O- DHARMOSALA.
P/S AND DIST- DHUBRI.

286: ABDUL GONI MOLLAH
S/O- ABDUS SAMAD MOLLAH.
VILL- BERABHANGA PT-I
P/O- MOHURIR CHOR
P/S- SOUTH SALMARA.
DIST- DHUBRI(ASSAM).

287: ASHOK BRAHMA
S/O- DINESH CH. BRAHMA.
VILL-AND P/O- BANYAGURI.
P/S- KAJIGAON.
DIST- KOKRAJHAR BTAD (ASSAM).

288: MUKLASUS JAMAN
S/O- NAYAB ALI.
VILL AND P/O- LOTIBARI PT-I
P/S- ABHAYAPURI.
DIST- BONGAIGAON(ASSAM).

289: POBITRA DAS
S/O- DHUBAN DAS.
VILL- TINKHANG SITULPUR GAON.
P/O- GABHERUBHATI
P/S- DOOM DOOMA.
DIST- TINSUKIA(ASSAM).

290: ELIYAS ALI
S/O- MUKSED ALI.
VILL- KOLABARI (DIAYARA)
P/O- R.M HAT
P/S- MANKACHAR.
DIST- DHUBRI(ASSAM).

291: PRANJAL DAS
VILL- MUTUA KUCHI.
P/O- SANTI NAGAR
P/S- BARPETA.
                                    Page No.# 84/100

DIST- BARPETA(ASSAM).

292: ALOMGIR HUSSAIN MONDAL
S/O- LT. SIRAJUL HOQUE MONDAL.
VILL- BRAI KANDI.
P/O- KANIAMARA
P/S- SOUTH SALMARA.
DIST- SOUTH SALMARA MANKACHAR.

293: BHASKAR BARMAN
S/O- KARUNA KT. BARMAN.
VILLAND P/O- KAMAR GAON.
P/S- SORBHOG.
DIST- BARPETA(ASSAM).

294: NUR HUSSAIN
S/O- IMAN ALI.
VILL- TATIPARA.
P/O- HAZIR HAT
P/S- SHUKCHAR.
DIST- SOUTH SALMARA.

 295: AJIT KR. CHOUDHURY
 S/O- LT CHANDICHARAN CHOUDHURY.
VILL-BAMUN PARA WART NO. II
P.S- BILASI PARA
 P/O- HAKAMA.
DIST- DHUBRI(ASSAM).

 296: MOJIBOR RAHMAN
 VILL- BORAIBARI PT-II
P.O- GARAMARI
P/S- GAURIPUR.
DIST- DHUBRI(ASSAM).

297: AKSHAY BISWAS
S/O- LT. GOPINAT BISWAS.
VILL- MATIABAG WARD NO-II
P/O AND P/S- GOURIPUR.
DIST- DHUBRI(ASSAM).

298: SHUMAR ALI
S/O- SAFIYUR RAHMAN.
VILL AND P/O- BHANDRA NO.I
P/S- MANIKPUR.
DIST- BANGAIGAON(ASSAM).

299: MUNINDRA RAY
                                  Page No.# 85/100

 S/O- DHIRAN RAY.
VILL- 2 NO. BHOGPARA.
P.O- NARAYAN PUR
P/S- BARBORI.
DIST- BAKSA BTAD(ASSAM).

300: ABDUR RAHIM BADSHA
S/O- ABDUL GONI DEWANI.
VILL- BHANGIR KANDA.
P/O- BORKILA SORSOW
P/S- SOUTH SALMARA.
DIST- DHUBRI(ASSAM).

301: GAUTAM CH. BARMAN
S/O- SATYENDRA MOHAN BARMAN.
VILL- VILUPARA PT-I.
P/O HATIPOTA
P/S- CHAPAR.
DIST- DHUBRI(ASSAM).

302: AMAL CH. RAY
S/O- PHATIK RAY.
VILL- SINGIMARI.
P/O- NOYAGAON
P/S- ABHAYAPURI.
DIST- BONGAIGAON(ASSAM).

303: ARUP CH. RAY
S/O- MADAN MOHAN RAY.
VILL- SOUTH TUKRI CHARA PT-III
P/O AND P/S- GOLAKGANJ.
DIST- DHUBRI(ASSAM).

304: UTTAM KR. RAY
S/O- GOPAL CH. RAY.
VILL AND P/O- KACHA KHANA.
DIST- DHUBRI(ASSAM).

305: LATIFUL ALOM
S/O- LT. ABDUS SOBUR SK.
VILL- DARKINA MARI.
P/O- JAMADARHAT
P/S- FOKIRGANJ.
DIST- DHUBRI(ASSAM).

306: MIZINK BRAHMA
S/O- BIPIN KR. BRAHMA.
VILL- MAURA KAURA.
                                Page No.# 86/100

P/O- LAUDANGA
P/S- DOTMA.
DIST- KOKRAJHAR (ASSAM).

307: NURJAMAL TALUKDAR
S/O- A. R. TALUKDAR.
P/O ALOMGANJ
P/S- KAZIGAON.
DIST- KOKRAJHAR(ASSAM).

308: AJIT BISWAS
S/O- SUBAL CH. BISWAS.
P/O- RUPSHI
P/S- GOLAKGANJ.
DIST- DHUBRI(ASSAM).

309: NUR ALOM SHEIKH
S/O- LT. ABDUL MALEK SHEIKH.
VILL- ASSAMER ALGA.
P/O- KANAIMARA
P/S- SOUTH SALMARA.
DIST- DHUBRI(ASSAM).

310: SIRAJUL ISLAM
S/O- ABDUR RAHMAN KHANDOKAR.
VILL- NAL KURA PT-II
P/O- SAHELOGANJ.
DIST- DHUBRI(ASSAM).

311: SOLEMAN ALI SK
S/O- LT. ABDUL KHALEK SK.
VILL- II NO. RIVER BLOCK.
P/O- MAJERCHAR
P/S- DHUBRI.
DIST- DHUBRI(ASSAM).

312: PRAKASH CH. BARMAN
S/O- NABIN CH. BARMAN.
VILLAND P/O- ASHARI KANDI.
P/S- GAURIPUR.
DIST- DHUBRI(ASSAM).

313: RAHITANANDA RAY
S/O- LT. BINOD CH. RAY.
VILL AND P/O- KHAGARPUR
P/S- ABHAYPUR.
DIST- BONGAIGAON(ASSAM).
                                 Page No.# 87/100

314: JIBAN CHETRY
S/O- LT. MAN BR CHETRY.
VILL- NATUN BARJHAR.
P/O- BARSOLA P/S- DHEKIAJULI.
DIST- SONITPUR(ASSAM).

315: ACHINTA BORUAH
S/O- PROBIN BORUAH.
VILL- KULRUCA CHOWA GAON.
P/S- TITABAR.
DIST- JORHAT(ASSAM).

316: BINOY DUARAH
S/O- SUKIT DUARAH.
VILL- HATIJAN
P/S- DOOM DOOMA.
P/O- BORHAPJAN.
DIST- TINSUKIA(ASSAM).

317: JALILUR RAHMAN
S/O- YAKUB ALI.
VILLAND P/O- KAOIMARI.
P/S -RUPAHI HAT.
DIST- NAGAON(ASSAM).

318: SUNIL SAIKIA
S/O- JAIRAM SAIKIA.
VILL- NO. 2 NABAJYOTI.
P/O- GOMARIGURI
P/S- MERAPANI.
DIST- GOLAGHAT(ASSAM).

 319: PRAHLAD HAZARIKA
 S/O- DINA HAZARIKA.
VILL- SORAGURI KARBAITA GAON.
P.O- DIKHOW MUKH
 P/S- GOURISAGAR.
DIST- SIVASAGAR(ASSAM).

320: RUHIT TAMULI
S/O- LT. SUMESWAR TAMULI.
VILL- JAMUNI GAON.
P/O KARKI CHUK
P/S- JENGRAL MUKH.
DIST- JORHAT(ASSAM).

321: AKHTAR HUSSAIN
S/O- LT SALIM UDDIN AHMED.
                               Page No.# 88/100

VILL- GHAHI GAON.
P/O AND P/S- SOOTEA.
DIST- BISWANATH(ASSAM).

322: SHIBU DEY
S/O- LT BANALAL DEY.
VILL AND P/O- CHARAKURI.
P/S- KARIMGANJ.
DIST- KARIMGANJ(ASSAM).

323: JIABUR RAHMAN
S/O- HANIF ALI.
VILL AND P/O- 5 NO. KUMOLIA
PANIBHARAL.
P/S- BISWANATH CHARIALI.
DIST- BISWANATH(ASSAM).

324: SIVAJEET DAS
S/O- NAGEN DAS
VILL- NUTUN SIRGRI

P.O AND P.S- DHEKEAJULI
DIST- SUNITPUR

325: SUSANTA MECH
S.O- LATE KHIRADHAR MECH
VIIL- MECHGAON
P.O- SOOTIA
DIST. BISWANATH

 326: FIROJ AHMED
 S.O- LT. SULEMAN ALI
VILL- PURONI ALIMOR
P.O- PANCHMAIL
P.S- TEZPUR
DIST. SUNITPUR

 327: RANJAN HAZARIKA
 S.O- PUWARAM HAZARIKA
VILLANDP.O- GOHPUR PATHAR
P.S- GOHPUR
 DIST. BISWANATH

 328: DIVYAJOYTI BORMUDOI
 S.O- LT. JIBON BORMUDOI
VILLAND P.O- BALIJAN
P.S- GOHPUR
 DIST. BISWANATH
                               Page No.# 89/100


329: DHON SAIKIA
S.O- DEVEN SAIKIA
VILL- TETIACHU
P.O- BARRANGABARI

P.S- GOHPUR
 DIST. BISWANATH

330: SANJIB MALAKAR
S/O- JATIN MALAKAR.
VILL- MALIPARA.
P/O- DUBI
P/S- PATACHARKUCHI
DIST- BARPETA (ASSAM )

331: PUTUL DAS
S/O- RATNRSWAR DAS.
VILL- AKAJAN
SANTIPUR.
P/O- AKAJAN
P/S- SILALATHAR.
DIST- DHEMAJI(ASSAM)

332: MUKUT PATHAK
S/O- PRASANTA PATHAK.
VILL - BARSHAN.
P/O AND P/S- PATACHARKUCHI.
DIST- BARPETA (ASSAM )

333: BIKASH DAS
S/O- GIRISH DAS.
VILL- BARBORI.
P/O- SORUPETA
P/S- PATACHARKUCHI
DIST- BARPETA ( ASSAM )

334: MOKTADIR HUSSAIN
VILL - DAHUDI PAM.
P/O- JALKHANA
P/S- TIHU.
DIST- NALBARI ( ASSAM )

335: JAHIR UDDIN DEWAN
S/O- MD. NAZIM UDDIN DEWAN.
VILL - BALATARI.
P/O- CHENIMARI
P/S- TARABARI.
                                          Page No.# 90/100

DIST- BARPETA ( ASSAM )

336: JAYANTA KALITA
VILL - WEST COLLAGE ROAD.
P/O- KHALILPUR
P/S- DHUBRI.
DIST- DHUBRI ( ASSAM ).

337: MANIK CHOUDHARY
S/O- KSHITISH CHOUDHARY.
VILL - NIZ MAINBARI.
P/O- MAINBARI
P/ S -BAGHBAR.
DIST - BARPETA ( ASSAM ).

338: ABDUL MAZID AHMED
VILL - ROWMARY GAON.
P/O- CHENIMARI
P/S- TARABARI.
DIST - BARPETA (ASSAM ).

339: AMARJIT CHOUDHARY
S/O- SAMAR CHOUDHARY
VILL - MALIGAON GATE NO.1
P/O- MALIGAON
P/S- JAUKBARI.
DIST- KAMRUP (ASSAM ).

340: PULIN SAIKIA
S/O- GHANA KANTA SAIKIA.
VILL- KAKOSUNGA HABI GAON 11 NO BLOCK.
P/S- BORHOLA
P/O- URANGALI.
DIST- JORHAT (ASSAM )

341: RAJIB NATEY
S/O- SONARAM NATEY.
VILL- BHELOGURI MISSING GAON.
P/O- BEKAJAN
P/S- BORHOLLA.
DIST- JORHAT (ASSAM ).

342: RITU MONI SAIKIA
S/O- NABIN CH. SAIKIA.
VILL AND P/O- GOTANAGAR.
P/S- JAUKBARI.
DIST - KAMRUP (ASSAM ).
                                        Page No.# 91/100

343: CHAMPAK DAS
S/O- LT. SIDHESWAR DAS.
VILL- RAJADUWAR.
P/O AND P/S- NORTH GUWAHATI.
DIST- KAMRUP (ASSAM ).

344: MRIGEN BORO
S/O- MODON CH. BORO.
VILL- KALBARI .
P/O- ANANDA BAZAR
P/S- BARPETA ROAD.
DIST- BAKSA(ASSAM ).

345: DHIRAJ KALITA
S/O- BHAIRAB KALITA.
VILL- NIMUA.
P/O- NITYANANDA
P/S- PATACHARKUCHI.
DIST - BARPETA (ASSAM ).

346: MAHESWAR DAS
S/O- TANGKESWAR DAS.
VILL- BAMGAON.
P/O- GOHAIN GAON.
P/S AND DIST- DHEMAJI (ASSAM ).

347: MAHESWAR REGON
S/O- LT. BABUDHAR REGON
VILL- BHELOWGURI MISING GAON.
P/O- BEKAJAN
P/S- BORHOLLA.
DIST - JORHAT (ASSAM ).

348: DHANJIT DAS
VILL- DANGORKUCHI.
P/O- SONKUCHI.
P/S AND DIST - BARPETA (ASSAM )

349: NABAJIT DAS
S/O- MATHURA DAS.
VILL- BARGUNDUBI.
P/O- BONGAON
P/S- PATACHARKUCHI
DIST - BARPETA (ASSAM ).

350: RITU RANJAN MUDOI
S/O- KRISHNA KT. MUDOI.
VILLANDP/O - KALONG PAR HALOWA GAON.
                              Page No.# 92/100

P/S- RUPAHIHAT.
DIST - NAGAON (ASSAM).

351: BIDYUT BORAH
S/O- KHETEKESWAR BORAH.
VILL- NO.2 SENSWOA GAON.
P/O- CHINATOLLY
P/S- DHEKIAL
DIST - GOLAGHAT (ASSAM ).

352: ARUN PRADHAN
S/O- RUP PRD. PRADHAN
VILL- TINKU PATHAR.
P/O- BISHNUPUR
P/S - LEKHAPANI
DIST - TINSUKIA (ASSAM )

353: UTTAM PAUL
S/O- GOURANGA CH. PAUL.
VILL- KATHAL
P/O- JAIFORPUR
P/S - SILCHAR SADAR
DIST - CACHER (ASSAM ).

354: MANOJ DEKA
S/O-LT. GOJEN DEKA.
VILL- MADANPUR.
P/O- DEUDURA
P/S- KAMALPUR.
DIST - KAMRUP (ASSAM ).

355: RUPAM DAS
S/O- PRAMOD DAS.
VILL- TOWN HOWLY WARD NO-2
P/O AND P/S- HOWLY.
DIST - BARPETA (ASSAM ).

356: SUNIL RN. DEKA
S/O- UMESH CH. DEKA.
VILL- BIDDYAPUR.
P/O- SIMLAGURI
P /S- BARPETA ROAD.
DIST - BARPETA (ASSAM

357: GOKUL BORDOLOI
S/O- DIMBA BORDOLOI.
VILL- MARANBARI.
P/O- DIPARAPUKHURI
                                Page No.# 93/100

P/S- GAHPUR.
DIST - BISWANATH ( ASSAM )

358: BAHARUL ISLAM KHAN
S/O- ANOWAR HUSSAIN KHAN.
VILL- SHORIATPUR
P/O- SHOWAPUR.
P/S- KALGACHIA
DIST- BARPETA

359: BIJOY MANDOL
S/O- ROHIDAS MAODAL.
VILL- NO 1 PIPLENI.
P-O- SUAGPUR
P/S- GORESWAR.
DIST- BAKSA(ASSAM)

 360: UPEN PHUKAN
 S/O- GHANA PHUKAN.
VILL- PAKHORGONIA
P.OAND P/S- TENGAKHAT.
DIST- DIBRUGARH.

361: DIPAK KATHAR
S/O- LT. HOWENT KATHAR.
VILL- DOKHIN GAON.
P/S- DISPUR
P/O- KAHILIPARA.
DIST- KAMRUP(ASSAM)

362: HORENDRA DEORI
S/O- RUPSING DEORI
VILL- MAJOR BARI DEORI GAON.
P/O- KOWPATONI
P/S- GOGAMUKH.
DIST- DHEMAJI (ASSAM)

363: RAJIB DUTTA
S/O- KARUNA DUTTA.
VILL- MELENG PUZARI GAON.
P/O- CHOWKHAT
DIST- JORHAT(ASSAM)

364: GOKUL BORDOLOI
S/O- DIMBA BORDOLOI.
VILL- MARANBARI.
P/O- DIPARAPUKHURI
P/S- GOHPUR.
                                   Page No.# 94/100

DIST- BISWANATH(ASSAM)

365: RAJU ORANG
S/O- LT. NARAYAN ORANG.
VILL- PANJABARI
P/S- SHATGAON.
DIST- KAMRUP(ASSAM).

366: MANIK BORUAH
S/O- JOYRAM BORUAH.
VILL AND P/O- URANGIAL GAON.
P/S- BORHOLLA
DIST- JORHAT.

367: MOFIDUL ISLAM
S/O-ABDUL AWAL SK
VILL-KATLITARI
P/O- AMBARI BAZAR
P/S- BAGUAN
DIST- GOALPARA

368: HAFIZUR RAHMAN
S/O- LT. ABDUL RASHID.
VILL- SOWAGURI.
P/O AND P/S- BISWANATH CHARIALI
DIST- BISWANATH ( ASSAM )

369: ASHRAFUL ISLAM
S/O- SUKUR ALI.
VILL- LATANI CHAPURI
P/O- KAOIMARI
P/S- RUPAHIHAT
DIST- NAGAON ( ASSAM )

370: ABHIJIT RAO
S/O- LT LAL RAO
VILL- HENGERABARI BORBARI
P/O- HENGERABARI
P/S- DISPUR
DIST- KAMRUP ( ASSAM )

371: JAHIDUL ISLAM
S/O-RAHIM UDDIN
VILL- NORTH BARPETA
P/O- SONKUCHI
P/S AND DIST - BARPETA.
                                                                                   Page No.# 95/100

            372: ASRAFUL ALOM BARBHUIYA
            S/O- FAYAJ AHMED BARBHUIYA
            VILL NISCHINTAPUR P/O- RAJNAGAR P/S- SILCHER DIST- CACHAR

                           VERSUS

             1:THE STATE OF ASSAM AND 3 ORS.
             REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
             (DEPTT. OF HOME) DISPUR GUWAHATI-6 ASSAM

             2:ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM
             HOME AND POLITICAL DEPTT. DISPUR GUWAHATI-6 ASSAM

             3:THE DIRECTOR GENERAL OF POLICE
             POLICE HEAD QUARTERS ULUBARI GUWAHATI ASSAM

             4:ADDITIONAL INSPECTOR GENERAL OF POLICE (S.A AND M.L.)
             ULUBARI GUWAHATI ASSAM

             Advocate for the Petitioner : MR. A H M R CHOUDHURY
             Advocate for the Respondent : GA ASSAM

                                 -BEFORE-
                     HON'BLE THE CHIEF JUSTICE MR. AJAI LAMBA
                       HON'BLE MR. JUSTICE SOUMITRA SAIKIA

                                            ORDER

Date : 28-02-2020 (Ajai Lamba, C.J.) Order dated 08.01.2020 reads as under:-

"313 petitioners have approached this Court with the prayer that writ in the nature of mandamus be issued directing execution of order dated 20.04.2019 by converting the petitioners' position from Constable (Armed Branch, for short "AB") to Constable (Unarmed Branch, for short "UB").
The petition also seeks issuance of a writ in the nature of certiorari quashing order dated 23.10.2018.

2. It has been pleaded in the petition that the petitioners were appointed as Constable (Armed Branch) during the period 2006 to 2009 under Assam Police, and have been discharging their duties in various districts of Assam with sincerity. The other relevant plea is that Assam Police Manual Part-III provides that Assam Police Page No.# 96/100 Force is divided into 2(two) main Branches, viz. Unarmed Branch and Armed Branch. The strength of these 2(two) Branches has been separately laid down for each districts and cannot be altered without sanction of Government. Inspector General of Police, however, is empowered to transfer personnel of force from one district to another in the interest of administration of police. Superintendent of Police has the power to transfer a Constable or Constables from Unarmed Branch to Armed Branch and vice versa.

The latest Circular for transfer of Constables from Armed Branch to Unarmed Branch has been placed on record as Annexure-B and is Circular No.4 of 2013 dated 03.12.2013. The said Circular provides the criteria for conversion of Constables from District Armed Branch and Assam Police Battalion to Unarmed Branch Stream. The eligibility criteria as laid down in the Circular is -

(i) Minimum educational qualification should be matriculation/HSLC;
(ii) Should complete at least 6(six) years of service in DEF/APBns.
(iii) No Court case or D/P pending against him/her.
(iv) No major punishment during the service rendered by him/her.

It has further been provided in the Circular that conversion from Armed Branch Stream to Unarmed Branch Stream will be considered on the recommendation of a Selection Committee comprising of -

(i) The Deputy Inspector General of Police (A), Assam - Chairman.
(ii) The Assistant Inspector General of Police (R), Assam - Member.
(iii) The Assistant Inspector General of Police (AP), Assam - Member -

Convenor.

The Circular further provides that the Board will scrutinize the service records of all eligible Constables and will recommend for transfer to Unarmed Branch Stream on the basis of merit-cum-seniority. In implementing the Circular, the Board will collect the list of Constables expressing their willingness as well as their unwillingness in writing, if any, from District Superintendent of Police and Commandants of Assam Police Battalion to consider their conversion to Unarmed Branch Stream on the basis of laid down criteria.

3. It has been pleaded that conversion from AB Constable to UB Constable had been going on from 2008 to 2015. In Paragraph 7 of the petition, it has been Page No.# 97/100 pleaded that in response to a query made under Right to Information Act, 2005, information was given that process of conversion from AB Constable to UB Constable has been done according to seniority/length of service/date of appointment. 8(eight) batches of AB Constable were converted to UB Constable. It has, however, been alleged that in the case of the petitioners, the earlier adopted principle has not been followed.

4. It has been pleaded in Paragraph 8 of the petition that willingness of the petitioners for conversion from AB Constable to UB Constable was sought, which the petitioners have already expressed more than once. It has been pleaded that since the petitioners were not being converted from AB Constables to UB Constables, they were constrained on filing WP(C) No.6255/2018. This Court vide the order dated 12.02.2019 directed the respondents to examine representation of the petitioners, which they may submit and pass a speaking order. The order has been appended with the writ petition as Annexure-E.

5. It has been pleaded that on 08.03.2019 (Annexure-F), the representation was furnished to the Director General of Police, Assam. Vide the Annexure-G dated 17.04.2019, Director General of Police, Assam passed order dated 17.04.2019.

6. We have gone through order dated 17.04.2019 (Annexure-G) passed by the Director General of Police (wrongly mentioned in Paragraph 12 of the petition as order dated 20.04.2019). Gist of the decision rendered by Director General of Police is that the matter of conversion of Constable from AB to Constable (UB) shall be taken up as and when need of such conversion arises depending on various factors like existing vacancies of such posts, promotional aspects, maintenance of law and order, prevention and detection of crime in the State, etc. and once the matter of such conversion is taken up, the cases of present petitioners referred above shall also be taken up along with other qualifying persons, provided they come within the zone of consideration and the matter will be finally decided purely based on seniority-cum- merit and in accordance with the established procedure.

7. It has been vehemently contended by learned counsel that as per Notification dated 23.10.2018, the Rules relating to promotion have been amended. Amendment has been carried in Rule 16(i). The following has been incorporated -

Page No.# 98/100 "A Constable shall not be allowed to sit for the departmental examination for promotion to the post of Assistant Sub-Inspector of Police unless he has completed 5(five) years of continuous service, out of which 3(three) years of service must have been rendered in the Unarmed Branch, as on the date of the notice of the examination provided he is otherwise eligible, after the completion of the Basic Training in the Training School."

It has been asserted that all the petitioners have already completed Basic Training and, therefore, unless their claim for conversion as UB Constable is considered, they shall not be entitled to promotion to the post of Assistant Sub- Inspector of Police.

8. Learned counsel for the petitioners contends that an advertisement has been issued for recruitment of Constables (UB) and Constables (AB). If the recruitment of Constables in Unarmed Branch is allowed to go on, the future promotional prospects of the petitioners shall be adversely affected. In such circumstances, the recruitment process of Unarmed Branch Constables be stayed.

9. We find that the advertisement for recruitment has not been placed on record. Without relevant document establishing apprehension of the petitioners, interim direction cannot be issued.

Learned counsel for the petitioners would be at liberty to file an affidavit along with relevant documents.

10. Learned counsel for the petitioners has not been able to bring out the factual position as to whether there is a separate cadre strength provided for Armed Constables and separate for Unarmed Constables.

Learned counsel for the petitioners may file an affidavit in context of the Rules in that regard.

11. Learned counsel for the respondent State has argued that the salary and perks of Unarmed Constable and Armed Constable are the same. Both belong to the same cadre. In such circumstances, it is only an internal arrangement for the benefit of administration of police that a Constable can be posted in Unarmed Branch or Armed Branch.

So far as promotional avenue to the post of Assistant Sub-Inspector is Page No.# 99/100 concerned, learned counsel for the State has pointed out that seniority as Armed Constable is also required to be considered. Surely the petitioners would always remain senior to the new incumbents, who are likely to be recruited through direct recruitment. In such circumstances, it has been pleaded on behalf of the respondents that no case for stay of recruitment is made out.

Having considered the issue, we hereby direct Director General of Police, Assam to file his counter affidavit.

12. So far as prayer for stay is concerned, recruitment to police is essential. Law and order is at stake. Also considering the plea taken on behalf of the State, we find that the promotional prospects of the petitioners would not be adversely affected if recruitment is allowed to go on for the reason that seniority of every Constable is required to be considered before promotion. Surely the petitioners shall always remain senior to the newly recruited Constables. In such circumstances, the prayer for stay is hereby declined.

13. List on 10th February, 2020."

2. This Court is conscious of the fact that there is shortage of Constables in the Assam Police. Prima facie, the petitioners appeared to have made a point that their Branch is not being changed to Unarmed Branch, although they are eligible, therefore, they shall not be eligible for promotion to the post of Assistant Sub-Inspector in terms of Rule 16(1) of the Assam Police Manual Part-III, as amended vide the Notification dated 23.10.2018.

De hors the right of the petitioners, an advertisement has been issued for recruitment of Constables, including in Unarmed Branch, with which the petitioners are aggrieved because in their contention, their right to promotion would be adversely affected. It is also the contention on behalf of petitioners that since persons are already available whose Branch can be converted to Unarmed Branch, there is no necessity of recruiting Constables separately for Unarmed Branch.

3. We hereby put the respondents to notice that in case reasonable stand is not taken before this Court, the Court would be constrained on adopting the extreme step of staying the recruitment under advertisement dated 19.12.2019.

4. Mr. T.C. Chutia, learned Additional Senior Government Advocate, Assam has not Page No.# 100/100 been able to furnish any reasonable explanation for the actions of the respondents and, therefore, we are constrained on summoning Shri Nitul Gogoi, IPS, DIG (MPC) to the Court, who would be required to satisfy the Court in regard to their proposed action. Shri Nitul Gogoi has filed his affidavit, therefore, it appears that he is dealing with the issue.

5. List on 17.03.2020.

6. Shri Nitul Gogoi shall remain present in Court on the next date of listing.

                     JUDGE                                        CHIEF JUSTICE




Comparing Assistant