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Allahabad High Court

National Insurance Company Ltd., ... vs Mr. Ganga Mahesh Katiyar & Others on 17 May, 2017

Author: Abhai Kumar

Bench: Abhai Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- FIRST APPEAL FROM ORDER No. - 4045 of 2011
 

 
Appellant :- National Insurance Company Ltd., Divisional Office
 
Respondent :- Mr. Ganga Mahesh Katiyar & Others
 
Counsel for Appellant :- A.C. Nigam
 
Counsel for Respondent :- Dinesh Kumar Tiwari
 

 
Hon'ble Abhai Kumar,J.
 

Learned counsel for the Insurance Company alongwith Officials  present. He states  that the matter may be referred to the National Lok Adalat to be held on 8.7.2017 on the ground that there is possibility of amicable settlement between the parties.

Let the matter be placed before the National Lok Adalat on 8.7.2017.

Order Date :- 17.5.2017 N.A.