Allahabad High Court
National Insurance Company Ltd., ... vs Mr. Ganga Mahesh Katiyar & Others on 17 May, 2017
Author: Abhai Kumar
Bench: Abhai Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- FIRST APPEAL FROM ORDER No. - 4045 of 2011 Appellant :- National Insurance Company Ltd., Divisional Office Respondent :- Mr. Ganga Mahesh Katiyar & Others Counsel for Appellant :- A.C. Nigam Counsel for Respondent :- Dinesh Kumar Tiwari Hon'ble Abhai Kumar,J.
Learned counsel for the Insurance Company alongwith Officials present. He states that the matter may be referred to the National Lok Adalat to be held on 8.7.2017 on the ground that there is possibility of amicable settlement between the parties.
Let the matter be placed before the National Lok Adalat on 8.7.2017.
Order Date :- 17.5.2017 N.A.