Section 14 in Andhra Pradesh Lotteries Rules, 1968
14. Penalty for breach of Rules 8, 9 or 10:
- Any licensee contravening Rule 8, Rule 9 or Rule 10 shall, on conviction, be punished with a fine which may extend to 50 rupees.Form I(See Rule 3)Application for the grant of a licence under Section 5The replies to bewritten in thiscolumn.
