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Supreme Court - Daily Orders

Swiss Ribbons Pvt. Ltd. vs Union Of India on 28 November, 2018

Bench: Rohinton Fali Nariman, Navin Sinha

                                            1

     ITEM NO.24                     COURT NO.8                   SECTION X

                          S U P R E M E C O U R T O F        I N D I A
                                  RECORD OF PROCEEDINGS

                         Writ Petition(s)(Civil)    No(s).   99/2018

     SWISS RIBBONS PVT. LTD. & ANR.                               Petitioner(s)

                                           VERSUS

     UNION OF INDIA & ORS.                                        Respondent(s)

     WITH

     W.P.(C) No. 100/2018 (X)
     (FOR       EX-PARTE      STAY      ON      IA      20708/2018
     FOR   [I/A FOR AMENDMENT OF THE WRIT PETITION] ON IA 103896/2018
     FOR PERMISSION TO FILE AMENDED WRIT PETITION ON IA 148006/2018)

     W.P.(C) No. 115/2018 (PIL-W)
     (FOR CLARIFICATION/DIRECTION ON IA 22623/2018)

     W.P.(C) No. 339/2018 (PIL-W)
     (FOR STAY APPLICATION ON IA 55055/2018
     FOR CLARIFICATION/DIRECTION ON IA 158358/2018)

     W.P.(C) No. 321/2018 (X)
     (FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 52895/2018
     FOR INTERVENTION/IMPLEADMENT ON IA 54283/2018
     FOR INTERVENTION/IMPLEADMENT ON IA 57608/2018)

     W.P.(C) No. 384/2018 (X)
     (FOR CLARIFICATION/DIRECTION ON IA 60384/2018)

     W.P.(C) No. 459/2018 (X)

     W.P.(C) No. 598/2018 (X)
     (FOR STAY APPLICATION ON IA 79949/2018)

     W.P.(C) No. 775/2018 (X)
     (IA No. 103051/2018-CLARIFICATION/DIRECTION)

     W.P.(C) No. 802/2018 (X)
     (FOR STAY APPLICATION ON IA 91670/2018
     FOR INTERVENTION/IMPLEADMENT ON IA 99564/2018
     FOR INTERVENTION APPLICATION ON IA 105439/2018
Signature Not Verified


     FOR AD-INTERIM WRIT ON IA 115457/2018)
Digitally signed by R
NATARAJAN
Date: 2018.11.28
16:57:23 IST
Reason:


     W.P.(C) No. 849/2018 (X)
     (FOR STAY APPLICATION ON IA 98140/2018)

     T.P.(C) No. 1116/2018 (XVI-A)
                                    2

(IA No.-93723/2018-EX-PARTE STAY)

W.P.(C) No. 822/2018 (X)
(FOR APPLICATION FOR VACATION OF INTERIM ORDER ON IA 128863/2018)

SLP(C) No. 28623/2018 (XVII)
(IA No.124485/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT   and   IA  No.124484/2018-PERMISSION TO   FILE  PETITION
(SLP/TP/WP/..) and IA No.124486/2018-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS)

W.P.(C) No. 1086/2018 (X)
(FOR INTERIM INJUNCTION ON IA 130515/2018
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS ON IA
130778/2018)

W.P.(C) No. 1110/2018 (X)
(IA No.132781/2018-EX-PARTE AD-INTERIM RELIEF)

W.P.(C) No. 1142/2018 (X)
(IA No.135636/2018-GRANT OF INJUNCTION)

W.P.(C) No. 1166/2018 (X)
(FOR INTERIM INJUNCTION ON IA 138005/2018)

W.P.(C) No. 1221/2018 (X)
(FOR STAY APPLICATION ON IA 142233/2018)

W.P.(C) No. 1206/2018 (X)
(FOR GRANT OF INTERIM RELIEF ON IA 141152/2018
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS ON IA
148487/2018)

W.P.(C) No. 1236/2018 (X)
(FOR ADMISSION and IA No.142984/2018-APPROPRIATE ORDERS/DIRECTIONS)

W.P.(C) No. 1296/2018 (X)

W.P.(C) No. 1316/2018 (X)
(FOR ADMISSION and IA No.155187/2018-APPROPRIATE ORDERS/DIRECTIONS)

W.P.(C) No. 1308/2018 (X)
(FOR ADMISSION and IA No.154478/2018-APPROPRIATE ORDERS/DIRECTIONS)

W.P.(C) No. 1359/2018 (X)
(FOR ADMISSION and IA No.161381/2018-STAY APPLICATION)

T.C.(C) No. 65/2018 (XVI-A)
(IN T.P. (C) No. 1404/2018)

W.P.(C) No. 1363/2018 (X)

W.P.(C) No. 1364/2018 (X)
                                  3

(FOR ADMISSION and IA No.162516/2018-EX-PARTE STAY         and   IA
No.162517/2018-PERMISSION TO FILE LENGTHY LIST OF DATES)

T.C.(C) No. 71/2018 (XVI-A)
(IN T.P. (CIVIL) NO. 1283/2018

T.C.(C) No. 73/2018 (XVI-A)
(IN T.P. (C) NO. 1285/2018)

T.C.(C) No. 72/2018 (XVI-A)
(IN T.P. (CIVIL) NO. 1284/2018, FOR INTERVENTION/IMPLEADMENT ON IA
169185/2018 FOR impleading party ON IA 169216/2018)

T.C.(C) No. 75/2018 (XVI-A)
(IN T.P. (C) No. 1287/2018)

T.C.(C) No. 76/2018 (XVI-A)
(IN T.P. (C) No. 1288/2018)

T.C.(C) No. 74/2018 (XVI-A)
(IN T.P. (C) No. 1286/2018)

T.C.(C) No. 70/2018 (XVI-A)
(IN T.P. (C) No. 1403/2018)

T.C.(C) No. 69/2018 (XVI-A)
(IN T.P. (C) No. 1402/2018)

T.C.(C) No. 68/2018 (XVI-A)
(IN T.P. (C) No. 1401/2018)

T.C.(C) No. 67/2018 (XVI-A)
(IN T.P. (C) No. 1400/2018)

T.C.(C) No. 66/2018 (XVI-A)
(IN T.P. (C) No. 1399/2018)

W.P.(C) No. 1402/2018 (X)
(FOR ADMISSION and IA No.168991/2018-STAY APPLICATION)

W.P.(C) No. 1410/2018 (X)
(FOR ADMISSION and IA No.170527/2018-EX-PARTE STAY)

Date : 28-11-2018 These petitions were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
          HON'BLE MR. JUSTICE NAVIN SINHA



For Petitioner(s)   Mr. Mukul Rohatgi, Sr.Adv.
                    Mr. Vishwas Shah, Adv.
               4

Mr. Masoom Shah, Adv.
Mr. Udit Gupta, Adv.
Mr. Anup Jain, Adv.
Mr. Pulkit Deora, Adv.
Mr. Rajiv Shankar Dvivedi, Adv.
Ms. Arti Dvivedi, Adv.
Mr. Sanjay Agarwal, Adv.
Mr. Palak Mahajan, Adv.
Mr. Ashish Batra, Adv.
Mr. Wattan Sharma, Adv.
Mr. Sarthak Sachdev, Adv.
Mr. Ishan Bisht, Adv.
M/s. Udit Kishan And Associates, AOR
Ms. Diksha Rai, AOR

Mr. K.V. Vishwanathan, Sr.Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Karan Luthra, Adv.
Ms. Devika Mohan, Adv.
Mr. Raghav Shankar, Adv.
Mr. Simranjeet Singh, Adv.
Ms. Aastha Mehta, Adv.
Mr. Divyang Chandiramani, Adv.
Mr. Arvind Kumar Gupta, Adv.
Ms. Purthi Gupta, Adv.
Mr. Ankur Saigal, Adv.
Mr. Himanshu Satija, Adv.
Ms. Heena George, Adv.
Mr. Shubham Kulshreshtha, Adv.
Mr. C.S. Chauhan, Adv.
Ms. Neeha Nagpal, Adv.
Devanshi Singh, Adv.
Mr. Arshit Anand, Adv.
Mr. Gunjan Adhwani, Adv.
Mr. E. C. Agrawala, AOR

Mr.   S.B. Upadhyay, Sr.Adv.
Mr.   Pawan Upadhyay, Adv.
Ms.   Anisha Upadhyay, Adv.
Mr.   S. Pratap Singh, Adv.
Mr.   Nishant Kumar, AOR

Mr.   Shyam Divan, Sr.Adv.
Mr.   Ananga Bhattacharyya, Adv.
Mr.   Rohit Rao N., Adv.
Mr.   Kiran Kumar, Adv.
M/s   Veritas Legis, AOR

Mr.   Arvind Kumar Gupta, Adv.
Ms.   Purti Marwaha Gupta, Adv.
Ms.   Henna George, Adv.
Ms.   V.S. Lakshmi, Adv.
               5

Mr. A. Venayagam Balan, AOR

Mr.   Sajjan Poovayya, Sr.Adv.
Mr.   V. Mukherjee, Adv.
Mr.   Nishant Kr. Adv.
Ms.   Divya Roy, AOR
Mr.   Ambuj Dixit, Adv.
Mr.   Pukhrambam Ramesh Kumar, AOR
Mr.   K. Amrit Kumar Sharma, Adv.
Ms.   Catherine Ayallore, Adv.
Mr.   Priyadarshi Banerjee, Adv.
Mr.   Pratibhanu Singh Kharola, Adv.

Mr. Devanshu Sajlan, Adv.
Mr. Deepak Joshi, Adv.
Mr. Nipun Saxena, Adv.

Mr. Senthil Jagadeesan, AOR

Mr. Naresh Kaushik, Adv.
Mr. Manoj Joshi, Adv.
Mr. Siddant Manral, Adv.
Mr. O. Raj Gupta, Adv.
Ms. Rebbeca Dais, Adv.
Mrs. Lalita Kaushik, AOR

Ms. Madhumita Bhattacharjee, AOR
Mr. Sandeep, Adv.
Vichur Kamra, Adv.

Mr.   Anirudh Wadhwa, Adv.
Mr.   Atul Shankar Vinod, Adv.
Mr.   Prabhas Bajaj, Adv.
Ms.   Kanika Saran, Adv.
Mr.   Bhargav Tali, Adv.
Mr.   M. P. Vinod, AOR

Mr. Sandeep Sudhakar Deshmukh, AOR

Mr. Keshav Gupta, Adv.
Anna Bansal, Adv.
Mr. Vinod Sharma, AOR

Mr. Nikhil Jain, AOR

Mr. Saurabh Kripal, Adv.
Ms. Pragya Ohri, Adv.
Mr. Abhirup Dasgupta, Adv.
Mr. Mohit Ram, AOR


Mr. Devanshu Sajlan, Adv.
                                   6

                    Mr. Deepak Joshi, Adv.
                    Mr. T. Mahipal, AOR

                    Mr. Rajiv Shankar Dvivedi, AOR

                    Mr.   V. Giri, Sr.Adv.
                    Mr.   Rakesh Dwivedi, Sr.Adv.
                    Mr.   Rajendra Barot, Adv.
                    Ms.   Liz Mathew, AOR
                    Mr.   Rajendra Barot, Adv.
                    Mr.   Vivek Shetty, Adv.
                    Mr.   Johan Chokshi, Adv.
                    Ms.   Saraswati, Adv.
                    Mr.   Ekalavya Dwivedi, Adv.
                    Mr.   Navneet R., Adv.

                    Mr. Anupam Lal Das, AOR

                    Ms. Suruchii Aggarwal, AOR
                    Mr. K.K. Gupta, Adv.
                    Ms. Ankita Prakash, Adv.

                    Mr. Pranaya Goyal, AOR

For Respondent(s)   Mr. K.K. Venugopal, AG
                    Mr. Vikramjit Banerjee, ASG
                    Mr. R. Balasubramanian, Adv.
                    Mrs. Madhvi Diwan, Adv.
                    Ms. Haripriya Padmanabhan, Adv.
                    Ms. Shraddha Deshmukh, Adv.
                    Mrs. Anil Katiyar, AOR

                    Mr. Tushar Mehta, SG
                    Mr. Bishwajit Dubey, Adv.
                    Mr. Spandan Biswal, Adv.
                    Mr. Manpreet Lamba, Adv.
                    Ms. Srideepa Bhattacharyya, Adv.
                    Mr. Bhupender Verma, Adv.
                    M/s. Cyril Amarchand Mangaldas, AOR

                    Mr. Sudarsh Menon, AOR

                    Mr.   Abhishek Singh, Adv.
                    Mr.   Vanshdeep Dalmia, AOR
                    Mr.   Ytharth Kumar, Adv.
                    Mr.   Chetan Sharma, Adv.

                    Mr. Sarvesh Bisaria, Adv.
                    Mr. Parkash Chandra Sharma, Adv.
                    Mrs. S. Usha Reddy, AOR

                    Mr. Tushar Mehta, SG
               7

Ms.   Swarupama Chaturvedi, AOR
Mr.   B.N. Dubey, Adv.
Mr.   Mukesh Kumar, Adv.
Mr.   Ashok Mathur, AOR
Mr.   R. Sudhinder, Adv.
Ms.   Nimita Kaul, Adv.
Ms.   Amrita Sarkar, Adv.

Mr.   Rajesh Kumar-I, Adv.
Mr.   Anant Gautam, Adv.
Mr.   Aakash Sehrawat, Adv.
Ms.   Shruti Vats, Adv.
Mr.   Anmol Mehta, Adv.

Mr.   C.U. Singh, Sr.Adv.
Mr.   P.S. Sudheer, AOR
Mr.   Rishi Maheshwari, Adv.
Ms.   Anne Mathew, Adv.
Mr.   Bharat Sood, Adv.
Ms.   Shruti Jose, Adv.

Mr. Mayank Pandey, AOR

Mr. Arvind Kumar Sharma, AOR

Mr. D.P. Mohnaty, Adv.
Mr. Sumit Goel, Adv.
Ms. Anwesha P., Adv.
M/s. Parekh & Co., AOR

Mr.   P.V. Dinesh, Adv.
Mr.   T.P. Sindhu, Adv.
Mr.   Bineesh K., Adv.
Mr.   Mukund P. Unny, Adv.

Ms. Liz Mathew, AOR

Mr. Ranjit Kumar, Sr.Adv.
Ms. Ruby Singh Ahuja, Adv.
Ms. Tahira Karanjawala, Adv.
Mr. Sahil Monga, Adv.
Mr. Navandeep Matta, Adv.
Mrs. Manik Karanjawala, Adv.
M/s. Karanjawala & Co., AOR

Mr.   Alok Kumar, Adv.
Ms.   Somya Yadava, Adv.
Mr.   Siddhant Tripathi, Adv.
Ms.   Jagriti Mahajan, Adv.
Ms.   Prarthna Dogra, Adv.
Ms.   Snigdha Singh, Adv.
Mr.   Balaji Srinivasan, AOR
                                      8

                      Mr.   Arvind Kumar Shukla, Adv.
                      Mr.   Nihal Ahmad, Adv.
                      Mr.   Alok Shukla, AOR
                      Ms.   Neena Shukla, Adv.
                      Mr.   Kunal Yadav, Adv.
                      Mr.   Hardik Luthra,Adv.
                      Mr.   N.P. Gaur, Adv.

                      Ms.   Misha, Adv.
                      Ms.   Sirishti Khare, Adv.
                      Mr.   Ravinder Nijhawan, Adv.
                      Mr.   S. S. Shroff, AOR

                      Mr. O. P. Gaggar, AOR
                      Mr. Aditya Gaggar, Adv.
                      Ms. Aditi Gupta, Adv.

                      Mr. E. C. Agrawala, AOR

                      Mr. Gurmeet Singh Makker, AOR

                      Mr. Shantanu Sagar, AOR

                      Mr. Anurag Kishore, AOR

                      Ms. Kusum Lata, AOR

                      Mr. Som Raj Choudhury, AOR

                      Mr.   Sanjay Kapur, AOR
                      Ms.   Sheena Taqui, Adv.
                      Ms.   Megha Karnwal, Adv.
                      Ms.   Mansi Kapur, Adv.
                      Ms.   Shubhra Kapur, Adv.

                      Mr.   Chandrashekhar C.,Adv.
                      Mr.   Shiv Pandey, Adv.
                      Mr.   Anshul Rai, Adv.
                      For   M/s. Dharmaprabhas Law Associates, AOR


            UPON hearing the counsel the Court made the following
                               O R D E R

Heard the arguments of Mr. Mukul Rohatgi, learned senior counsel appearing for the petitioner in W.P. (C) 99/2018. Writ Petition (C) Nos. 321/2018 and 384/2018, are dismissed as withdrawn.

9

List tomorrow, i.e., Thursday, the 29th November, 2018, for further arguments as part heard at 10:30 a.m. (MANAV SHARMA) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) ASSISTANT REGISTRAR