Supreme Court - Daily Orders
Swiss Ribbons Pvt. Ltd. vs Union Of India on 28 November, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
1
ITEM NO.24 COURT NO.8 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 99/2018
SWISS RIBBONS PVT. LTD. & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
WITH
W.P.(C) No. 100/2018 (X)
(FOR EX-PARTE STAY ON IA 20708/2018
FOR [I/A FOR AMENDMENT OF THE WRIT PETITION] ON IA 103896/2018
FOR PERMISSION TO FILE AMENDED WRIT PETITION ON IA 148006/2018)
W.P.(C) No. 115/2018 (PIL-W)
(FOR CLARIFICATION/DIRECTION ON IA 22623/2018)
W.P.(C) No. 339/2018 (PIL-W)
(FOR STAY APPLICATION ON IA 55055/2018
FOR CLARIFICATION/DIRECTION ON IA 158358/2018)
W.P.(C) No. 321/2018 (X)
(FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 52895/2018
FOR INTERVENTION/IMPLEADMENT ON IA 54283/2018
FOR INTERVENTION/IMPLEADMENT ON IA 57608/2018)
W.P.(C) No. 384/2018 (X)
(FOR CLARIFICATION/DIRECTION ON IA 60384/2018)
W.P.(C) No. 459/2018 (X)
W.P.(C) No. 598/2018 (X)
(FOR STAY APPLICATION ON IA 79949/2018)
W.P.(C) No. 775/2018 (X)
(IA No. 103051/2018-CLARIFICATION/DIRECTION)
W.P.(C) No. 802/2018 (X)
(FOR STAY APPLICATION ON IA 91670/2018
FOR INTERVENTION/IMPLEADMENT ON IA 99564/2018
FOR INTERVENTION APPLICATION ON IA 105439/2018
Signature Not Verified
FOR AD-INTERIM WRIT ON IA 115457/2018)
Digitally signed by R
NATARAJAN
Date: 2018.11.28
16:57:23 IST
Reason:
W.P.(C) No. 849/2018 (X)
(FOR STAY APPLICATION ON IA 98140/2018)
T.P.(C) No. 1116/2018 (XVI-A)
2
(IA No.-93723/2018-EX-PARTE STAY)
W.P.(C) No. 822/2018 (X)
(FOR APPLICATION FOR VACATION OF INTERIM ORDER ON IA 128863/2018)
SLP(C) No. 28623/2018 (XVII)
(IA No.124485/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.124484/2018-PERMISSION TO FILE PETITION
(SLP/TP/WP/..) and IA No.124486/2018-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS)
W.P.(C) No. 1086/2018 (X)
(FOR INTERIM INJUNCTION ON IA 130515/2018
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS ON IA
130778/2018)
W.P.(C) No. 1110/2018 (X)
(IA No.132781/2018-EX-PARTE AD-INTERIM RELIEF)
W.P.(C) No. 1142/2018 (X)
(IA No.135636/2018-GRANT OF INJUNCTION)
W.P.(C) No. 1166/2018 (X)
(FOR INTERIM INJUNCTION ON IA 138005/2018)
W.P.(C) No. 1221/2018 (X)
(FOR STAY APPLICATION ON IA 142233/2018)
W.P.(C) No. 1206/2018 (X)
(FOR GRANT OF INTERIM RELIEF ON IA 141152/2018
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS ON IA
148487/2018)
W.P.(C) No. 1236/2018 (X)
(FOR ADMISSION and IA No.142984/2018-APPROPRIATE ORDERS/DIRECTIONS)
W.P.(C) No. 1296/2018 (X)
W.P.(C) No. 1316/2018 (X)
(FOR ADMISSION and IA No.155187/2018-APPROPRIATE ORDERS/DIRECTIONS)
W.P.(C) No. 1308/2018 (X)
(FOR ADMISSION and IA No.154478/2018-APPROPRIATE ORDERS/DIRECTIONS)
W.P.(C) No. 1359/2018 (X)
(FOR ADMISSION and IA No.161381/2018-STAY APPLICATION)
T.C.(C) No. 65/2018 (XVI-A)
(IN T.P. (C) No. 1404/2018)
W.P.(C) No. 1363/2018 (X)
W.P.(C) No. 1364/2018 (X)
3
(FOR ADMISSION and IA No.162516/2018-EX-PARTE STAY and IA
No.162517/2018-PERMISSION TO FILE LENGTHY LIST OF DATES)
T.C.(C) No. 71/2018 (XVI-A)
(IN T.P. (CIVIL) NO. 1283/2018
T.C.(C) No. 73/2018 (XVI-A)
(IN T.P. (C) NO. 1285/2018)
T.C.(C) No. 72/2018 (XVI-A)
(IN T.P. (CIVIL) NO. 1284/2018, FOR INTERVENTION/IMPLEADMENT ON IA
169185/2018 FOR impleading party ON IA 169216/2018)
T.C.(C) No. 75/2018 (XVI-A)
(IN T.P. (C) No. 1287/2018)
T.C.(C) No. 76/2018 (XVI-A)
(IN T.P. (C) No. 1288/2018)
T.C.(C) No. 74/2018 (XVI-A)
(IN T.P. (C) No. 1286/2018)
T.C.(C) No. 70/2018 (XVI-A)
(IN T.P. (C) No. 1403/2018)
T.C.(C) No. 69/2018 (XVI-A)
(IN T.P. (C) No. 1402/2018)
T.C.(C) No. 68/2018 (XVI-A)
(IN T.P. (C) No. 1401/2018)
T.C.(C) No. 67/2018 (XVI-A)
(IN T.P. (C) No. 1400/2018)
T.C.(C) No. 66/2018 (XVI-A)
(IN T.P. (C) No. 1399/2018)
W.P.(C) No. 1402/2018 (X)
(FOR ADMISSION and IA No.168991/2018-STAY APPLICATION)
W.P.(C) No. 1410/2018 (X)
(FOR ADMISSION and IA No.170527/2018-EX-PARTE STAY)
Date : 28-11-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Mukul Rohatgi, Sr.Adv.
Mr. Vishwas Shah, Adv.
4
Mr. Masoom Shah, Adv.
Mr. Udit Gupta, Adv.
Mr. Anup Jain, Adv.
Mr. Pulkit Deora, Adv.
Mr. Rajiv Shankar Dvivedi, Adv.
Ms. Arti Dvivedi, Adv.
Mr. Sanjay Agarwal, Adv.
Mr. Palak Mahajan, Adv.
Mr. Ashish Batra, Adv.
Mr. Wattan Sharma, Adv.
Mr. Sarthak Sachdev, Adv.
Mr. Ishan Bisht, Adv.
M/s. Udit Kishan And Associates, AOR
Ms. Diksha Rai, AOR
Mr. K.V. Vishwanathan, Sr.Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
Mr. Karan Luthra, Adv.
Ms. Devika Mohan, Adv.
Mr. Raghav Shankar, Adv.
Mr. Simranjeet Singh, Adv.
Ms. Aastha Mehta, Adv.
Mr. Divyang Chandiramani, Adv.
Mr. Arvind Kumar Gupta, Adv.
Ms. Purthi Gupta, Adv.
Mr. Ankur Saigal, Adv.
Mr. Himanshu Satija, Adv.
Ms. Heena George, Adv.
Mr. Shubham Kulshreshtha, Adv.
Mr. C.S. Chauhan, Adv.
Ms. Neeha Nagpal, Adv.
Devanshi Singh, Adv.
Mr. Arshit Anand, Adv.
Mr. Gunjan Adhwani, Adv.
Mr. E. C. Agrawala, AOR
Mr. S.B. Upadhyay, Sr.Adv.
Mr. Pawan Upadhyay, Adv.
Ms. Anisha Upadhyay, Adv.
Mr. S. Pratap Singh, Adv.
Mr. Nishant Kumar, AOR
Mr. Shyam Divan, Sr.Adv.
Mr. Ananga Bhattacharyya, Adv.
Mr. Rohit Rao N., Adv.
Mr. Kiran Kumar, Adv.
M/s Veritas Legis, AOR
Mr. Arvind Kumar Gupta, Adv.
Ms. Purti Marwaha Gupta, Adv.
Ms. Henna George, Adv.
Ms. V.S. Lakshmi, Adv.
5
Mr. A. Venayagam Balan, AOR
Mr. Sajjan Poovayya, Sr.Adv.
Mr. V. Mukherjee, Adv.
Mr. Nishant Kr. Adv.
Ms. Divya Roy, AOR
Mr. Ambuj Dixit, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. K. Amrit Kumar Sharma, Adv.
Ms. Catherine Ayallore, Adv.
Mr. Priyadarshi Banerjee, Adv.
Mr. Pratibhanu Singh Kharola, Adv.
Mr. Devanshu Sajlan, Adv.
Mr. Deepak Joshi, Adv.
Mr. Nipun Saxena, Adv.
Mr. Senthil Jagadeesan, AOR
Mr. Naresh Kaushik, Adv.
Mr. Manoj Joshi, Adv.
Mr. Siddant Manral, Adv.
Mr. O. Raj Gupta, Adv.
Ms. Rebbeca Dais, Adv.
Mrs. Lalita Kaushik, AOR
Ms. Madhumita Bhattacharjee, AOR
Mr. Sandeep, Adv.
Vichur Kamra, Adv.
Mr. Anirudh Wadhwa, Adv.
Mr. Atul Shankar Vinod, Adv.
Mr. Prabhas Bajaj, Adv.
Ms. Kanika Saran, Adv.
Mr. Bhargav Tali, Adv.
Mr. M. P. Vinod, AOR
Mr. Sandeep Sudhakar Deshmukh, AOR
Mr. Keshav Gupta, Adv.
Anna Bansal, Adv.
Mr. Vinod Sharma, AOR
Mr. Nikhil Jain, AOR
Mr. Saurabh Kripal, Adv.
Ms. Pragya Ohri, Adv.
Mr. Abhirup Dasgupta, Adv.
Mr. Mohit Ram, AOR
Mr. Devanshu Sajlan, Adv.
6
Mr. Deepak Joshi, Adv.
Mr. T. Mahipal, AOR
Mr. Rajiv Shankar Dvivedi, AOR
Mr. V. Giri, Sr.Adv.
Mr. Rakesh Dwivedi, Sr.Adv.
Mr. Rajendra Barot, Adv.
Ms. Liz Mathew, AOR
Mr. Rajendra Barot, Adv.
Mr. Vivek Shetty, Adv.
Mr. Johan Chokshi, Adv.
Ms. Saraswati, Adv.
Mr. Ekalavya Dwivedi, Adv.
Mr. Navneet R., Adv.
Mr. Anupam Lal Das, AOR
Ms. Suruchii Aggarwal, AOR
Mr. K.K. Gupta, Adv.
Ms. Ankita Prakash, Adv.
Mr. Pranaya Goyal, AOR
For Respondent(s) Mr. K.K. Venugopal, AG
Mr. Vikramjit Banerjee, ASG
Mr. R. Balasubramanian, Adv.
Mrs. Madhvi Diwan, Adv.
Ms. Haripriya Padmanabhan, Adv.
Ms. Shraddha Deshmukh, Adv.
Mrs. Anil Katiyar, AOR
Mr. Tushar Mehta, SG
Mr. Bishwajit Dubey, Adv.
Mr. Spandan Biswal, Adv.
Mr. Manpreet Lamba, Adv.
Ms. Srideepa Bhattacharyya, Adv.
Mr. Bhupender Verma, Adv.
M/s. Cyril Amarchand Mangaldas, AOR
Mr. Sudarsh Menon, AOR
Mr. Abhishek Singh, Adv.
Mr. Vanshdeep Dalmia, AOR
Mr. Ytharth Kumar, Adv.
Mr. Chetan Sharma, Adv.
Mr. Sarvesh Bisaria, Adv.
Mr. Parkash Chandra Sharma, Adv.
Mrs. S. Usha Reddy, AOR
Mr. Tushar Mehta, SG
7
Ms. Swarupama Chaturvedi, AOR
Mr. B.N. Dubey, Adv.
Mr. Mukesh Kumar, Adv.
Mr. Ashok Mathur, AOR
Mr. R. Sudhinder, Adv.
Ms. Nimita Kaul, Adv.
Ms. Amrita Sarkar, Adv.
Mr. Rajesh Kumar-I, Adv.
Mr. Anant Gautam, Adv.
Mr. Aakash Sehrawat, Adv.
Ms. Shruti Vats, Adv.
Mr. Anmol Mehta, Adv.
Mr. C.U. Singh, Sr.Adv.
Mr. P.S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Ms. Shruti Jose, Adv.
Mr. Mayank Pandey, AOR
Mr. Arvind Kumar Sharma, AOR
Mr. D.P. Mohnaty, Adv.
Mr. Sumit Goel, Adv.
Ms. Anwesha P., Adv.
M/s. Parekh & Co., AOR
Mr. P.V. Dinesh, Adv.
Mr. T.P. Sindhu, Adv.
Mr. Bineesh K., Adv.
Mr. Mukund P. Unny, Adv.
Ms. Liz Mathew, AOR
Mr. Ranjit Kumar, Sr.Adv.
Ms. Ruby Singh Ahuja, Adv.
Ms. Tahira Karanjawala, Adv.
Mr. Sahil Monga, Adv.
Mr. Navandeep Matta, Adv.
Mrs. Manik Karanjawala, Adv.
M/s. Karanjawala & Co., AOR
Mr. Alok Kumar, Adv.
Ms. Somya Yadava, Adv.
Mr. Siddhant Tripathi, Adv.
Ms. Jagriti Mahajan, Adv.
Ms. Prarthna Dogra, Adv.
Ms. Snigdha Singh, Adv.
Mr. Balaji Srinivasan, AOR
8
Mr. Arvind Kumar Shukla, Adv.
Mr. Nihal Ahmad, Adv.
Mr. Alok Shukla, AOR
Ms. Neena Shukla, Adv.
Mr. Kunal Yadav, Adv.
Mr. Hardik Luthra,Adv.
Mr. N.P. Gaur, Adv.
Ms. Misha, Adv.
Ms. Sirishti Khare, Adv.
Mr. Ravinder Nijhawan, Adv.
Mr. S. S. Shroff, AOR
Mr. O. P. Gaggar, AOR
Mr. Aditya Gaggar, Adv.
Ms. Aditi Gupta, Adv.
Mr. E. C. Agrawala, AOR
Mr. Gurmeet Singh Makker, AOR
Mr. Shantanu Sagar, AOR
Mr. Anurag Kishore, AOR
Ms. Kusum Lata, AOR
Mr. Som Raj Choudhury, AOR
Mr. Sanjay Kapur, AOR
Ms. Sheena Taqui, Adv.
Ms. Megha Karnwal, Adv.
Ms. Mansi Kapur, Adv.
Ms. Shubhra Kapur, Adv.
Mr. Chandrashekhar C.,Adv.
Mr. Shiv Pandey, Adv.
Mr. Anshul Rai, Adv.
For M/s. Dharmaprabhas Law Associates, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard the arguments of Mr. Mukul Rohatgi, learned senior counsel appearing for the petitioner in W.P. (C) 99/2018. Writ Petition (C) Nos. 321/2018 and 384/2018, are dismissed as withdrawn.
9List tomorrow, i.e., Thursday, the 29th November, 2018, for further arguments as part heard at 10:30 a.m. (MANAV SHARMA) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) ASSISTANT REGISTRAR