Allahabad High Court
Dheeraj Yadav vs State Of U.P. on 9 August, 2016
Author: Raghvendra Kumar
Bench: Raghvendra Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 49 Case :- CRIMINAL APPEAL No. - 1458 of 2016 Appellant :- Dheeraj Yadav Respondent :- State Of U.P. Counsel for Appellant :- Narendra Deo Shukla,Rajendra Prasad Tripathi Counsel for Respondent :- G.A.,P.C.Patel,Vindhyachal Singh Hon'ble Raghvendra Kumar, J.
List in the week commencing 12th September, 2016.
Order Date :- 09.08.2016.
Vinod.