Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] State of Uttarakhand - Subsection Section 7(1)(k) in Bhagwant Global University Act, 2016 (k)to institute and maintain halls/hostels and to recognize places of residence for students of the University or a Constituent College;