Allahabad High Court
Shanti Swaroop vs Jagdish Prasad Kathile Ram & 4 Ors. on 7 December, 2019
Author: Vikas Kunvar Srivastav
Bench: Vikas Kunvar Srivastav
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 30 Case :- CONTEMPT No. - 2858 of 2019 Applicant :- Shanti Swaroop Opposite Party :- Jagdish Prasad Kathile Ram & 4 Ors. Counsel for Applicant :- Radhey Shyam Tiwari,Suresh Kumar Pandey Hon'ble Vikas Kunvar Srivastav,J.
Learned counsel for the petitioner seeks withdrawal of the contempt petition with liberty to file a fresh against the actual contemnor.
Withdrawal is permitted.
The contempt petition is dismissed as withdrawn with liberty, as prayed for.
Order Date :- 7.12.2019 kkv/