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[Cites 0, Cited by 0] [Section 214A] [Entire Act]

State of West Bengal - Subsection

Section 214A(3) in The West Bengal Panchayat Act, 1973

(3)The term of office of the members of the District Council shall be for the entire period of the term of office of the members of the Zilla Parishad, unless a member of the District Council is restrained by any other provision of this Act from continuing as a member of the Zilla Parishad.